High Courts04 Oct 1999
B. Venkata Govinda Raju Vs Commissioner of Prohibition and Excise, A.P. and others
Andhra Pradesh High Court · (2000) 3 ALD 198 : (1999) 6 ALT 603
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 39
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 15 of 59
High Courts01 Oct 1999Dismissed
Kasu Krishna Reddy and Another Vs Election Commission of India and Another
Andhra Pradesh High Court · (1999) 6 ALT 209
Constitution of India, 1950 — Article 226Representation of the People Act, 1951 — Section 29A
High Courts01 Oct 1999
A. Sidharta and others Vs NTR University of Health Sciences and others
Andhra Pradesh High Court · AIR 2000 AP 1 : (2000) 1 ALD 196 : (1999) 6 ALT 333
High Courts01 Oct 1999
Regional Director, ESI Corporation Vs Kohinoor Glass Factory (P) Ltd., Hyderabad
Andhra Pradesh High Court · (2000) 1 ALD 581 : (2000) 2 ALT 106
Employees State Insurance Act, 1948 — Section 2(22), 40, 45
High Courts01 Oct 1999
Stat of Bank of India, Kothapet Vs Kandula Satyanand and anothers
Andhra Pradesh High Court · (2000) 1 ALD 617 : (2000) 2 ALT 363
Banking Regulation Act, 1949 — Section 21
High Courts01 Oct 1999
K. Vishnuvardhan Reddy Vs District Collector, Kurnool and another
Andhra Pradesh High Court · (2000) 1 ALD 187 : (1999) 6 ALT 217
Constitution of India, 1950 — Article 173, 226Representation of the People Act, 1951 — Section 47, 5
High Courts01 Oct 1999
Khaja Moinuddin Khan and others Vs S.P. Ranga Rao and others
Andhra Pradesh High Court · AIR 2000 AP 344 : (2000) 2 ALD 461 : (2000) 2 ALT 596
Contract Act, 1872 — Section 23
High Courts01 Oct 1999
Satyam Constructions Ltd. Vs Registrar (Judicial), High Court of A.P.
Andhra Pradesh High Court · (1999) 6 ALD 223 : (1999) 6 ALT 166
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 11Arbitration and Conciliation Act, 1996 — Section 11(6), 2(e), 9Constitution of India, 1950 — Article 136, 226
High Courts01 Oct 1999Allowed
Kalyani Refineries Ltd. and Another Vs Banaras State Bank Ltd. and Another
Andhra Pradesh High Court · (1999) 2 ALD(Cri) 938 : (1999) 2 ALT(Cri) 450 : (2000) 1 CivCC 480 : (2001) 103 CompCas 782 : (2000) 1 RCR(Criminal) 578
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Oct 1999Allowed
Regional Director, ESI Corporation Vs Kohinoor Glass Factory (P) Ltd.
Andhra Pradesh High Court · (2000) 84 FLR 903 : (2000) 1 LLJ 1249
Employees State Insurance Act, 1948 — Section 2(22), 45A
High Courts01 Oct 1999
Kotipally Murali Mukunda Rao Vs State of A.P. and another
Andhra Pradesh High Court · (1999) 6 ALD 586 : (1999) 6 ALT 223
Andhra Pradesh Public Employment (Regulation of Age of Superannuation) (Amendment) Act, 1998 — Section 3(1)Andhra Pradesh Revised Pension Rules, 1980 — Rule 44
High Courts01 Oct 1999
KCP Ltd., Ramakrishna Cements Vs State of A.P. and others
Andhra Pradesh High Court · (1999) 6 ALD 445 : (1999) 6 ALT 569
Constitution of India, 1950 — Article 215, 226, 227Contempt of Courts Act, 1971 — Section 2, 20Sea Customs Act, 1878 — Section 167(8), 3, 5
High Courts30 Sept 1999
M. Panduranga Rao Vs Cheema Singh, Executive Officer, Secunderabad Cantonment Board and Others
Andhra Pradesh High Court · (1999) 6 ALT 57
Cantonments Act, 1924 — Section 256Contempt of Courts Act, 1971 — Section 12
High Courts30 Sept 1999Allowed
Kasu Krishna Reddy Vs Central Election Commission and Others
Andhra Pradesh High Court · (1999) 5 ALT 387
Constitution of India, 1950 — Article 226
High Courts30 Sept 1999
P. Bala Tripura Sundari Vs APSRTC and Another
Andhra Pradesh High Court · (2000) 2 ALT 5
High Courts30 Sept 1999
Kolasani Sivakumari and others Vs Kolasani Sambasiva Rao and others
Andhra Pradesh High Court · (2000) 1 ALD 750 : (2000) 1 ALT 601 : (2001) 1 DMC 75
Hindu Adoptions and Maintenance Act, 1956 — Section 23
High Courts30 Sept 1999
United India Insurance Co., Ltd., Guntur Vs S.K. Raheemunnisa and others
Andhra Pradesh High Court · (2000) 1 ACC 491 : (2002) ACJ 60 : (2000) 1 ALD 125 : (1999) 6 ALT 542
Motor Vehicles Act, 1988 — Section 147, 2(34)
High Courts30 Sept 1999
Govt. of A.P. Vs G. Rajendranath Gound and others
Andhra Pradesh High Court · (1999) 6 ALD 147 : (1999) 5 ALT 761
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 102, 2(15), 38, 77(1)Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 142, 144, 15, 16, 17
High Courts29 Sept 1999
New India Assurance Co., Ltd., Chittoor Vs Gowneri Ganulamma and others
Andhra Pradesh High Court · (2000) 3 ALD 624 : (2000) 1 AnWR 430
Central Motor Vehicles Rules, 1989 — Rule 252Motor Vehicles Act, 1988 — Section 147
High Courts29 Sept 1999
Munukutla Satya Veereswara Sarma and Another Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1999) 2 ALD(Cri) 937 : (1999) 2 ALT(Cri) 481 : (2000) CriLJ 763
Criminal Procedure Code, 1973 (CrPC) — Section 482, 82Criminal Rules of Practice and Circular Orders, 1990 — Rule 20Penal Code, 1860 (IPC) — Section 498A