High Courts08 Oct 1999Dismissed
Pallakonda Venkateshwarlu Vs Convenor, HCACET Admissions-1999, Osmania University, Koti-Womens'' College and Another
Andhra Pradesh High Court · (2000) 3 ALT 483
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1999
1,176 judgments · page 14 of 59
High Courts08 Oct 1999
Kanuru Basava Punnarao Vs Puttagunta Nageswara Rao
Andhra Pradesh High Court · (1999) 6 ALD 707 : (1999) 6 ALT 398 : (2000) 1 RCR(Civil) 520
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts08 Oct 1999
Someswara Cements and Chemicals Ltd. Vs Power Mak Industries and Another
Andhra Pradesh High Court · (2000) 1 CompLJ 173
High Courts07 Oct 1999Dismissed
Mandal Revenue Officer Vs S. Narayana Rao (died) per L.Rs.
Andhra Pradesh High Court · (2000) 1 ALT 700
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9Limitation Act, 1963 — Section 5
High Courts07 Oct 1999
Raasi Cement Limited In re
Andhra Pradesh High Court · (2000) 1 ALD 65
Companies (Court) Rules, 1959 — Rule 85Companies Act, 1956 — Section 100, 173, 391, 393, 394
High Courts07 Oct 1999
V.V. Yogananda Rao Vs Additional Industrial Tribunal-cum-Additional Labour Court, Hyderabad and others
Andhra Pradesh High Court · (2000) 4 ALD 347 : (1999) 6 ALT 221 : (2000) 86 FLR 697
High Courts07 Oct 1999
V. Sabitha Vs APSRTC, Hyderabad
Andhra Pradesh High Court · (1999) 6 ALD 429
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Easements Act, 1882 — Section 60Road Transport Corporations Act, 1950 — Section 25
High Courts06 Oct 1999
Col. D.S. Raju Vs R.V. Narasimha Raju and others
Andhra Pradesh High Court · (2000) 1 ALD 509 : (2000) 1 ALT 207 : (2000) 2 LLJ 489
High Courts06 Oct 1999
New India Assurance Co. Ltd., Mahaboobnagar Vs P. Ramulu and another
Andhra Pradesh High Court · (2000) 1 ALD 523 : (2000) 2 AnWR 37
Workmens Compensation Act, 1923 — Section 4
High Courts06 Oct 1999Allowed
Vemulapalli Rajanikumari Vs Vemulapalli Sarath Babu and Another
Andhra Pradesh High Court · (1999) 2 ALD(Cri) 850 : (2000) 1 ALT(Cri) 275 : (2000) 1 APLJ 231 : (2000) 2 CivCC 404 : (2000) 2 DMC 199 : (2000) 2 RCR(Criminal) 631
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 482
High Courts06 Oct 1999Allowed
Butta Laxman Vs State of A.P. and Others
Andhra Pradesh High Court · (1999) 5 ALT 625
High Courts05 Oct 1999
Adduru Dasaradarami Reddy Vs Indian Bank, Madras-Body Corporate and others
Andhra Pradesh High Court · (1999) 6 ALD 668 : (1999) 6 ALT 103 : (2000) 1 CivCC 581 : (2000) 1 RCR(Civil) 661
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 50, Order 30 Rule 1, Order 30 Rule 4, 107, 86Contract Act, 1872 — Section 45
High Courts05 Oct 1999
G. Pochaiah Vs Government of Andhra Pradesh and another
Andhra Pradesh High Court · AIR 2000 AP 52 : (1999) 6 ALD 796 : (2000) 1 ALT 713
Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 12, 14(2), 15, 28Urban Development Authority (Hyderabad) Rules, 1977 — Rule 15
High Courts05 Oct 1999
Jakotia Plastics Private Limited (Unit II) Vs Andhra Pradesh State Electricity Board, Hyderabad and others
Andhra Pradesh High Court · (2000) 1 ALD 776 : (2000) 1 ALT 70
Andhra Pradesh State Financial Corporations Act, 1951 — Section 29Civil Procedure Code, 1908 (CPC) — Section 11Electricity (Supply) Act, 1948 — Section 78
High Courts05 Oct 1999
Prof. Sri Sandeep, Osmania University Vs D. Laxmi and another
Andhra Pradesh High Court · (1999) 6 ALD 791 : (1999) 6 ALT 686
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 12, 19, 2
High Courts05 Oct 1999
APSFC, Hyd. Vs Emgee Rubber (P) Limited, A.P.
Andhra Pradesh High Court · (1999) 6 ALD 807
Companies Act, 1956 — Section 446, 457, 529(2)Provincial Insolvency Act, 1920 — Section 28State Financial Corporations Act, 1951 — Section 29, 30, 32
High Courts05 Oct 1999
Antyakula Eswara Rao Vs Gudla Kumaraswamy and others
Andhra Pradesh High Court · (1999) 6 ALD 740 : (1999) 6 ALT 644
Arbitration Act, 1940 — Section 14(2), 30, 31(2), 32, 33Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Limitation Act, 1963 — Article 158
High Courts05 Oct 1999Dismissed
Sudheer Srivastava Vs Election Commissioner and Others
Andhra Pradesh High Court · (2000) 1 ALD(Cri) 274 : (1999) 6 ALT 140
Constitution of India, 1950 — Article 226
High Courts04 Oct 1999
Divisional Manager, APSRTC and another Vs E. Raja Reddy and another
Andhra Pradesh High Court · (1999) 5 ALD 735 : (1999) 5 ALT 450
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2
High Courts04 Oct 1999
New India Assurance Co., Ltd., Kakinada Vs Kancherla Suryavathi and others
Andhra Pradesh High Court · (2000) 2 ACC 446 : (2001) ACJ 1902 : (2000) 1 ALD 149 : (2000) 2 ALT 396
Motor Vehicles Act, 1988 — Section 147(2)