High Courts11 Nov 1998
M. Brahmananda Vs Works Manager, Zonal Workshop, APSRTC, Vijaywada and others
Andhra Pradesh High Court · (1999) 1 ALD 125 : (1999) 1 ALT 73
Constitution of India, 1950 — Article 14
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1998
931 judgments · page 8 of 47
High Courts11 Nov 1998
Vaddi Govinda Rajulu (Died) by LRs. Vs Kaspa Venkata Ramanamurthy and others
Andhra Pradesh High Court · (1999) 1 ALD 106 : (1998) 6 ALT 800 : (1999) 1 CivCC 535
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 21 Rule 16, Order 21 Rule 2(1), Order 21 Rule 35(2), 47Transfer of Property Act, 1882 — Section 44
High Courts10 Nov 1998
Pesco Engineer, Vijayawada Vs Union of India, S.C. Railway (East), Secunderabad and another
Andhra Pradesh High Court · (1998) 6 ALD 813 : (1998) 6 ALT 299
Arbitration Act, 1940 — Section 20Limitation Act, 1963 — Article 137
High Courts10 Nov 1998
M.S. Murthy and others Vs Gold Stone Exports Pvt. Ltd. and others
Andhra Pradesh High Court · (1998) 6 ALD 817 : (1999) 1 ALT 97
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 101, Order 21 Rule 91, Order 21 Rule 92, Order 21 Rule 93
High Courts09 Nov 1998
Veerla Venkaiah Vs State of A.P.
Andhra Pradesh High Court · (1999) 1 ALD(Cri) 82 : (1999) 1 ALT(Cri) 254 : (1999) CriLJ 1618
Penal Code, 1860 (IPC) — Section 307, 324
High Courts09 Nov 1998
S. Janardhan Rao and others Vs Director General, ACB of A.P. and others
Andhra Pradesh High Court · (1999) 2 ALD 97 : (1999) 1 ALD(Cri) 454 : (1999) 1 ALT 302 : (1999) 1 ALT(Cri) 169
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 482
High Courts06 Nov 1998
Forest Range Officer, Lankapalli, Khammam District Vs M.V. Ramana and another
Andhra Pradesh High Court · (1999) 1 ALD 98 : (1999) 1 ALT 142
Andhra Pradesh Forest Act, 1967 — Section 44Constitution of India, 1950 — Article 227
High Courts06 Nov 1998
Sampatlal Ramlal Kimtee (died) and others Vs Ananth Vijay Shridhar Naik and others
Andhra Pradesh High Court · (1999) 2 ALD 80 : (1999) 1 ALT 184 : (1999) 1 APLJ 154
Specific Relief Act, 1963 — Section 10
High Courts06 Nov 1998
Kantham Narasimha Reddy and others Vs Puran Buchaiah
Andhra Pradesh High Court · (1999) 1 ALD 231 : (1999) 1 ALT 313
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts05 Nov 1998
Dr. M.V. Ramkumar Ratnam and others Vs Govt. of A.P., Dept. of Higher Edn., Hyd. and Another
Andhra Pradesh High Court · (1999) 1 ALD 279
Constitution of India, 1950 — Article 14
High Courts05 Nov 1998
Salla Govindu and others Vs State of A.P.
Andhra Pradesh High Court · (1999) 1 ALD 317 : (1999) 1 ALD(Cri) 37 : (1999) 1 ALT(Cri) 117 : (1999) CriLJ 1215 : (2000) 1 DMC 544
Penal Code, 1860 (IPC) — Section 302, 304
High Courts05 Nov 1998
Pathipaka Govardhan and others Vs Pathipaka Anandam and others
Andhra Pradesh High Court · (1999) 2 ALD 79 : (1999) 1 ALT 144 : (1999) 1 APLJ 138
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 9Limitation Act, 1963 — Section 5
High Courts04 Nov 1998
Visakha Society for Prevention of Cruelty of Animals Vs Municipal Corporation of Visakhapatnam and Another
Andhra Pradesh High Court · (1998) 6 ALT 832
High Courts04 Nov 1998
Raghunath Cotton and Oil Products Ltd. Vs Ramarao Cotton Company and Another
Andhra Pradesh High Court · (1998) 6 ALD 727 : (1998) 2 ALD(Cri) 808 : (1999) 1 ALT(Cri) 55 : (1999) 1 CivCC 203 : (1999) 95 CompCas 852 : (1999) 2 RCR(Criminal) 251
Banking, Public Financial Institutions and the Negotiable Instruments Laws (Amendment) Act, 1988 — Section 138, 139, 140, 141, 142Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts04 Nov 1998Allowed
Surapaneni Umamaheswara Rao Vs Bank of India and Others
Andhra Pradesh High Court · (1998) 6 ALT 413
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts04 Nov 1998
M.R. Appa Rao and another Vs Director of Settlements, Govt. of A.P. and others
Andhra Pradesh High Court · (1998) 6 ALD 777 : (1998) 6 ALT 377
Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 39, 39(1), 39(7)
High Courts03 Nov 1998
Abdul Wajeed Vs APSRTC, Regional Manager, Karimnagar and another
Andhra Pradesh High Court · (1999) 1 ALD 189 : (1999) 1 ALT 192
High Courts03 Nov 1998
G. Sudhakar and 98 others Vs L.I.C. of India, Divisional Office, Saifabad, Hyderabad and others
Andhra Pradesh High Court · (1998) 6 ALD 527 : (1998) 6 ALT 147
Constitution of India, 1950 — Article 14, 16(1)
High Courts03 Nov 1998
Bhaskara Housing (P) Ltd., Hyderabad Vs APSEB, Hyderabad and another
Andhra Pradesh High Court · (1998) 6 ALD 781 : (1998) 6 ALT 436
Electricity (Supply) Act, 1948 — Section 42, 42(1)Electricity Act, 1910 — Section 12, 13, 14, 15, 16Telegraph Act, 1885 — Section 16(1)
High Courts02 Nov 1998
Ibrahim Ali Khan Vs Registrar of Co-op. Societies, Government of A.P., Hyderabad and others
Andhra Pradesh High Court · (1998) 6 ALD 791 : (1998) 3 AnWR 759 : (1999) 1 APLJ 46