High Courts16 Nov 1998

Talla Bal Reddy Vs Ram Raj Sudarshan Rao and another

Andhra Pradesh High Court · (1999) 1 ALD 206 : (1999) 1 ALT 132 : (1999) 1 APLJ 109

Andhra Pradesh (Andhra Area) Tenancy Act, 1956 — Section 38(E)Andhra Pradesh (Telangana Area) Tenancy and Agricultural Lands Act, 1950 — Section 99Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987 — Section 43, 45(3), 78(1), 87
High Courts13 Nov 1998

K. Chokka Rao Vs A. Veerabhadra Rao and another

Andhra Pradesh High Court · (1999) 2 ALD 239 : (1999) 1 ALD(Cri) 573 : (1999) 1 ALT(Cri) 159 : (1999) 1 APLJ 106 : (1999) CriLJ 1097 : (1999) 2 RCR(Criminal) 190

Criminal Procedure Code, 1973 (CrPC) — Section 311, 313, 540Evidence Act, 1872 — Section 165