High Courts13 Nov 1997Dismissed
K. Chandrakant Navaratan Vs Sharada Bai
Andhra Pradesh High Court · (1997) 6 ALT 367
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 9 of 50
High Courts13 Nov 1997
Akkaramani Simhachalam and Others Vs B. Pydayya and Others
Andhra Pradesh High Court · (1997) 6 ALT 824
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts12 Nov 1997Dismissed
D. Aswatha Reddy and Others Vs Govt. of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1998 AP 174 : (1998) 1 ALT 764 : (1998) 1 APLJ 311
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 14
High Courts12 Nov 1997
Provident Fund Inspector, Guntur Vs Chirala Co-operative Spinning Mills Ltd. and Others
Andhra Pradesh High Court · (1998) 1 ALD(Cri) 168 : (1998) 1 ALT(Cri) 232 : (1998) CriLJ 1690
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14, 14, 14(2), 6
High Courts12 Nov 1997Dismissed
Yeluri Vijayabharathi and Others Vs Yeluri Manikyamma and Others
Andhra Pradesh High Court · (1998) 2 ALT 623
Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971 — Section 6Evidence Act, 1872 — Section 114Specific Relief Act, 1963 — Section 37
High Courts12 Nov 1997
Smt. Gomathi and Others Vs Municipal Corporation of Hyderabad and Another
Andhra Pradesh High Court · (1998) 1 ALT 760
Hyderabad Metropolitan Water Supply and Sewerage Board Act, 1989 — Section 22Hyderabad Municipal Corporation Act, 1955 — Section 112(3), 388, 429(1)
High Courts11 Nov 1997
M.A. Nayeem Farooqui Vs State of A.P.
Andhra Pradesh High Court · (1998) 1 ALD 103 : (1998) 1 ALD(Cri) 146
Constitution of India, 1950 — Article 22(1), 22(2)Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 164, 167, 167(1)Mental Health Act, 1987 — Section 2(1), 20, 21, 22, 23
High Courts11 Nov 1997
Oriental Insurance Company Ltd. Vs S. Babaiah and Others
Andhra Pradesh High Court · (1999) ACJ 1126 : (1998) 1 ALD 248 : (1998) 1 ALT 756 : (1998) 2 CivCC 322
Motor Vehicles Act, 1939 — Section 103, 96(2)Motor Vehicles Act, 1988 — Section 157
High Courts11 Nov 1997
Singareni Colleries Co. Ltd. and Others Vs Kunamalla Pochaiah and Others
Andhra Pradesh High Court · (1998) 1 ALD 247 : (1998) 1 ALT 90
Land Acquisition Act, 1894 — Section 30, 4
High Courts11 Nov 1997
P. Narsimha and Others Vs A.P. Dairy Development Cooperative Federation Limited and Another
Andhra Pradesh High Court · (1998) 2 ALD 167 : (1998) 1 ALT 275
Constitution of India, 1950 — Article 12, 14, 16, 21, 25
High Courts11 Nov 1997
Pokala Polaiah Vs Pokala Avulaiah and Another
Andhra Pradesh High Court · (1998) 1 ALD 251 : (1998) 1 ALT 92 : (1998) 2 CivCC 596
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32, Order 39 Rule 2, Order 41 Rule 5, Order 41 Rule 5(2), 115
High Courts11 Nov 1997
T. Ponnuru Shyamala Reddy and Others Vs State of A.P. and Another
Andhra Pradesh High Court · (1998) 1 ALD 252 : (1998) 1 ALD(Cri) 163 : (1998) 1 ALT(Cri) 321
Criminal Procedure Code, 1973 (CrPC) — Section 173(4), 319Penal Code, 1860 (IPC) — Section 120B, 410
High Courts11 Nov 1997
B. Laxmi Narasimha Rao Vs Commissioner of Excise and Prohibition, A.P. Hyd. and Others
Andhra Pradesh High Court · (1998) 3 ALD 164 : (1998) 3 AnWR 16 : (1998) 2 APLJ 143
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 23, 30(1), 31Constitution of India, 1950 — Article 14
High Courts10 Nov 1997Allowed
Mannam Anjamma Vs N. Nageswara Rao and Another
Andhra Pradesh High Court · (1997) 6 ALT 645 : (1998) 1 DMC 688
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 14 Rule 5Hindu Marriage Act, 1955 — Section 5
High Courts10 Nov 1997
Bharatia Pulverisers Private Limited, Kommuguda, Asifabad Mandal, Adilabad Dist. Vs Sub-Registrar of Assurances, Asifabad, Adilabad and Another
Andhra Pradesh High Court · (1998) 1 ALD 186 : (1997) 6 ALT 801
Constitution of India, 1950 — Article 226Stamp Act, 1899 — Section 47
High Courts10 Nov 1997Dismissed
Ramesh Venkat Perumal Vs State of A.P. and Another
Andhra Pradesh High Court · (1998) 1 ALD(Cri) 122 : (1998) 1 ALT(Cri) 1 : (1998) 2 DMC 523
Criminal Procedure Code, 1973 (CrPC) — Section 188Penal Code, 1860 (IPC) — Section 498A
High Courts10 Nov 1997Allowed
Kollipara Toddy Tappers Co-op. Society Ltd. Vs Prohibition and Excise Superintendent, (Functional Registrar) and Others
Andhra Pradesh High Court · (1997) 6 ALT 773
High Courts10 Nov 1997
K. Papeshwar Rao Vs Government of A.P. and Another
Andhra Pradesh High Court · (1998) 1 ALD 256 : (1998) 1 ALT 267
Land Acquisition Act, 1894 — Section 11, 18, 28A, 28A(1), 31
High Courts10 Nov 1997
Sheik Iqbal Vs Commissioner, Kandukur Municipality
Andhra Pradesh High Court · (1998) 4 ALD 400 : (1998) 1 AnWR 585
Andhra Pradesh Municipalities (Regulation of Receipts) and Expenditure Rules, 1968 — Rule 12
High Courts07 Nov 1997
State of Andhra Pradesh Vs Chevireddi Venkatakrishna Reddy
Andhra Pradesh High Court · (1998) 1 ALT 324
Arbitration Act, 1940 — Section 14, 14(2), 20, 30, 39Civil Procedure Code, 1908 (CPC) — Section 115