High Courts18 Nov 1997
Bhoja Reddy Vs Commissioner of Income Tax and Another
Andhra Pradesh High Court · (1997) 6 ALT 683
Income Tax Act, 1961 — Section 220(2), 256, 28
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 8 of 50
High Courts18 Nov 1997
S.L. Kameswari Vs Govt. of A.P., Education Department, Hyderabad and others
Andhra Pradesh High Court · (1999) 1 ALD 84
Andhra Pradesh Education Act, 1982 — Section 17, 2, 24(2), 24(4), 25Andhra Pradesh Integrated Education Rules, 1966 — Rule 55
High Courts18 Nov 1997
Athota Anjaiah Vs State Bank of India Kandukur and Another
Andhra Pradesh High Court · (1998) 1 ALD 468 : (1998) 1 ALT 286 : (1998) 1 APLJ 173
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 151, 5
High Courts18 Nov 1997
Food Corporation of India and Others Vs A. Prahalada Rao
Andhra Pradesh High Court · (1998) 2 ALD 18 : (1998) 2 ALT 411
Food Corporation of India Staff Regulations, 1971 — Regulation 54, 58, 60
High Courts17 Nov 1997
Akkarayoyina Apparao Vs Korad Ammoru and Others
Andhra Pradesh High Court · (1998) 2 ALD 296 : (1998) 2 ALT 303 : (1998) 1 APLJ 268
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1, Order 22 Rule 3, 2(11)
High Courts17 Nov 1997
Laxmi Bai and Another Vs K. Komaraiah
Andhra Pradesh High Court · (1998) 2 ALD 23 : (1998) 2 ALT 229
Easements Act, 1882 — Section 15, 18
High Courts17 Nov 1997
P. Renuka (Smt.) and Others Vs Senior Divisional Manager, LIC Divisional Office, Hyd. and Another
Andhra Pradesh High Court · (1998) 1 ALD 793
High Courts17 Nov 1997Dismissed
Satyabhama Menon Vs A. Motibai
Andhra Pradesh High Court · (1998) 3 ALT 198 : (1998) 2 CivCC 279
Transfer of Property Act, 1882 — Section 106
High Courts17 Nov 1997
K. Venkattashyamappa and Another Vs District Collector, Anantapur and Others
Andhra Pradesh High Court · (1998) 2 ALD 21 : (1998) 2 ALT 401
Land Acquisition Act, 1894 — Section 11A, 4(1), 6(2)
High Courts17 Nov 1997
P. Renuka and Others Vs Senior Divisional Manager, LIC Divisional Office, Hyderabad Division and Another
Andhra Pradesh High Court · (1998) 1 ALT 556
High Courts14 Nov 1997
Kamma Bapuji and Others Vs Station House Officer, Brahamasamudram and Another
Andhra Pradesh High Court · (1997) 6 ALD 583 : (1998) 2 AnWR 55 : (1998) 1 APLJ 20 : (1998) CriLJ 1888
Andhra Pradesh Police Standing Orders — Order 742Police Act, 1861 — Section 12
High Courts14 Nov 1997
Land Acquisition Officer and Revenue Divisional Officer Vs P. Narasimhulu Naidu and others
Andhra Pradesh High Court · (1998) 6 ALD 581 : (1998) 1 ALT 88
Land Acquisition Act, 1894 — Section 23, 4(1)
High Courts14 Nov 1997
Avadurthi Rajamalla and Another Vs Avardurthi Hanumanthu and Another
Andhra Pradesh High Court · (1998) 1 ALD 183 : (1997) 6 ALT 679
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 1, Order 13 Rule 2
High Courts14 Nov 1997
C. Balakrishna Vs State of Andhra Pradesh and others
Andhra Pradesh High Court · (1998) 4 ALD 349 : (1998) 2 ALD(Cri) 142 : (1997) 6 ALT 581
Constitution of India, 1950 — Article 12, 141, 161, 21, 356Criminal Procedure Code, 1973 (CrPC) — Section 321, 360Penal Code, 1860 (IPC) — Section 324, 342
High Courts14 Nov 1997
C. Dayakar Reddy and others Vs District Collector-Cum-Chairman, The Watershed Dev. Committee, Mahaboobnagar and others
Andhra Pradesh High Court · AIR 1998 AP 170 : (1998) 4 ALD 705
Constitution of India, 1950 — Article 162, 226, 309
High Courts14 Nov 1997Allowed
Palle Venkatesham Vs Central Bank of India
Andhra Pradesh High Court · (1998) 1 ALT 308 : (1998) 1 APLJ 172
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 6
High Courts13 Nov 1997
Special Deputy Collector (Land Acquisition Officer), Railways Vs K. Ram Reddy and Others
Andhra Pradesh High Court · (1998) 2 ALT 31
Land Acquisition Act, 1894 — Section 23, 4(1), 51A
High Courts13 Nov 1997
Tadepalligudem Municipality Vs Sri Rama Mandira Gram Seva Sangham, Tallamudunurupadu
Andhra Pradesh High Court · (1998) 4 ALD 413(1) : (1998) 4 ALD 413 : (1998) 1 ALT 127
Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 2
High Courts13 Nov 1997
New India Assurance Company Ltd. Vs Kotana Appanna and Others
Andhra Pradesh High Court · (1998) 1 ALD 394 : (1997) 6 ALT 540
Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 105, 96(2)Insurance Act, 1938 — Section 64
High Courts13 Nov 1997
Editor, Eenadu Vs S.H.O. and Others
Andhra Pradesh High Court · (1997) 6 ALT 278
Constitution of India, 1950 — Article 21, 226