High Courts05 Aug 1997
Kunduru Seethamma Vs Namana Nageswara Rao
Andhra Pradesh High Court · (1998) 4 ALD 375 : (1997) 6 ALT 9 : (1998) 1 CivCC 204
Contract Act, 1872 — Section 70Evidence Act, 1872 — Section 91Stamp Act, 1899 — Section 35
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1997
1,000 judgments · page 26 of 50
High Courts05 Aug 1997Allowed
G. Krishna Rao Vs Lalit Kumar Mehta
Andhra Pradesh High Court · (1997) 5 ALT 493
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 12(1), 12(2)
High Courts05 Aug 1997Dismissed
Kumar Embroidery Works Vs P.V. Kasi Viswanath (Landlord)
Andhra Pradesh High Court · (1997) 6 ALD 728 : (1997) 6 ALT 97
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3)
High Courts05 Aug 1997
Land Acquisition Officer/Spl. Dy. Collector Vs Lal Naik (died) and Others
Andhra Pradesh High Court · (1997) 6 ALD 485 : (1997) 6 ALT 508
Land Acquisition Act, 1894 — Section 23(1A), 4(1)
High Courts05 Aug 1997
Sri Sai Agencies Pvt. Ltd. Vs Chintala Rama Rao
Andhra Pradesh High Court · AIR 1998 AP 86 : (1997) 5 ALT 545
High Courts05 Aug 1997
Venna Venkat Reddy and Others Vs Venna Gopi Reddy
Andhra Pradesh High Court · (1997) 5 ALD 832 : (1997) 5 ALT 743 : (1997) 3 APLJ 103
High Courts05 Aug 1997Allowed
Shobha Bidarkar and Others Vs Regional Joint Director of School Education, Govt. of A.P. and Others
Andhra Pradesh High Court · (1997) 08 AP CK 0030
High Courts05 Aug 1997Dismissed
Government of Andhra Pradesh and Others Vs T. Rama Murthy Reddy and Others
Andhra Pradesh High Court · (1997) 6 ALT 785
High Courts05 Aug 1997Allowed
Kancherla Ram Mohan Vs Mogal Ahmed Baig
Andhra Pradesh High Court · (1997) 5 ALT 85 : (1997) 2 CivCC 460
Civil Procedure Code, 1908 (CPC) — Section 151, 47Partition Act, 1893 — Section 2
High Courts04 Aug 1997Dismissed
P. Soloman Sukumar Vs Smt. Latha Madhuri
Andhra Pradesh High Court · (1997) 5 ALD 236 : (1997) 5 ALT 68 : (1997) 3 APLJ 87
Divorce Act, 1869 — Section 36, 43
High Courts04 Aug 1997Allowed
T. Venkateswara Rao (Died) Per L.Rs. Vs T. Sundara Satyanarayana (Died) and Others
Andhra Pradesh High Court · (1997) 3 APLJ 390 : (1998) 1 DMC 342
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts04 Aug 1997Dismissed
K. Sitarama Rao Vs D. Usha Sundari and Others
Andhra Pradesh High Court · (1997) 6 ALT 192 : (1998) 1 APLJ 15 : (1998) 1 CivCC 508
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(3)
High Courts04 Aug 1997
Fakhruddin Sharafali Ampanwala Vs State
Andhra Pradesh High Court · (1997) 5 ALD 735 : (1997) 2 ALD(Cri) 623 : (1997) 2 ALT(Cri) 529 : (1998) CriLJ 439
Criminal Procedure Code, 1973 (CrPC) — Section 11, 2, 438
High Courts04 Aug 1997
Uma Maheswara Fishermen Cooperative Society Ltd. Vs Director of Fisheries, Government of A.P., Hyderabad and Others
Andhra Pradesh High Court · (1998) 1 ALD 377
Constitution of India, 1950 — Article 14, 19
High Courts04 Aug 1997
Southern Petrochemicals Industries Corporation Ltd. Vs European Navigation Inc. Piracus, Greece and Another
Andhra Pradesh High Court · (1997) 6 ALD 71 : (1997) 5 ALT 771
Arbitration Act, 1940 — Section 33
High Courts04 Aug 1997
Pasala Suryachandra Rao Vs Vatti Venkata Ranga Pardhasaradhi
Andhra Pradesh High Court · (1999) 2 ALD 179 : (1999) 2 ALT 88
Civil Procedure Code, 1908 (CPC) — Section 36, 37, 38, 39
High Courts04 Aug 1997
Challa Venkata Subbayya Vs Union Bank of India
Andhra Pradesh High Court · (1998) 1 ALT 749 : (1998) 94 CompCas 803
Banking Regulation Act, 1949 — Section 21ACivil Procedure Code, 1908 (CPC) — Order 21 Rule 1(2), Order 21 Rule 1(4), Order 21 Rule 1(5)
High Courts04 Aug 1997
Teluguntta Venkateswara Rao (died) per L.Rs. T. Seetharamanujamma and Others Vs Teluguntta Sundara Satyanarayana (died) and Others
Andhra Pradesh High Court · (1997) 6 ALT 344
High Courts04 Aug 1997Dismissed
P. Soloman Sukumar Vs Latha Madhuri
Andhra Pradesh High Court · (1998) 1 DMC 71
Divorce Act, 1869 — Section 36, 43
High Courts02 Aug 1997Dismissed
H.L. Aggarwal Vs Rakesh Aggarwal
Andhra Pradesh High Court · (1997) 08 AP CK 0087
Negotiable Instruments Act, 1881 (NI) — Section 138