COURT ARCHIVE

Andhra Pradesh High Court judgments, 1997

1,000 judgments · page 25 of 50

High Courts12 Aug 1997

V.K. Bramhanandam Achary and Another Vs State of A.P.

Andhra Pradesh High Court · (1998) 5 ALD 531 : (1998) 2 ALD(Cri) 594 : (1998) 2 ALT(Cri) 537

Criminal Procedure Code, 1973 (CrPC) — Section 161(3), 313Penal Code, 1860 (IPC) — Section 114, 302, 304, 34

High Courts12 Aug 1997

D.S. Varma Vs Guruju Veera Raghava Rao

Andhra Pradesh High Court · (1998) 4 ALD 145 : (1998) 4 ALT 13 : (1998) 2 APLJ 286 : (1999) 2 CivCC 396

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 37, 51(1), 60

High Courts12 Aug 1997

G.Bali Reddy and Others Vs Regional Transport Officer and Another

Andhra Pradesh High Court · (1998) 2 ACC 480 : (1998) 2 ALD 92 : (1998) 2 ALT 364

Motor Vehicles Act, 1988 — Section 192(A), 200

High Courts12 Aug 1997

Punjab and Sind Bank Vs Hotel Asrani Pvt. Ltd. and Others

Andhra Pradesh High Court · (1997) 6 ALT 134

Transfer of Property Act, 1882 — Section 106, 107, 53A

High Courts12 Aug 1997Allowed

Pragati Chemical Industries (P) Ltd. Vs A.P. Small Scale Industries Development Corporation Ltd. and Another

Andhra Pradesh High Court · (1997) 5 ALT 685

Constitution of India, 1950 — Article 226

High Courts12 Aug 1997Allowed

P. Pedda Saidaiah and Others Vs T. Padmavathi

Andhra Pradesh High Court · (1997) 5 ALT 818 : (1998) 2 CivCC 533

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

High Courts12 Aug 1997Dismissed

Gorantla Kondalarayudu Vs Marvel Organics and Others

Andhra Pradesh High Court · (1997) 5 ALD 793 : (1997) 5 ALT 663 : (1998) 2 CivCC 465

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 1, Order 6 Rule 17, Order 8 Rule 9

High Courts08 Aug 1997

Land Acquisition Officer and Special Tahsildar (LA) Municipality, Visakhapatnam Vs B. Appalanarasayya and Another

Andhra Pradesh High Court · (1998) 4 ALD 469 : (1997) 5 ALT 665

Land Acquisition Act, 1894 — Section 18, 23, 4(1), 54

High Courts08 Aug 1997Dismissed

Munni Begum @ Khatija Begum and Another Vs Khader Ali and Another

Andhra Pradesh High Court · (1997) 5 ALD 229 : (1997) 5 ALT 236

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 11, 11(1), 11(3), 11(4)

High Courts07 Aug 1997

Gongula Venkateswara Rao Vs The S.H.O., Vissannapeta P.S. and Others

Andhra Pradesh High Court · (1997) 5 ALD 793 : (1997) 2 ALD(Cri) 616 : (1997) 6 ALT 167 : (1998) CriLJ 414

Constitution of India, 1950 — Article 21, 226

High Courts07 Aug 1997

Aditya Mass Communicated Pvt. Ltd. Vs Andhra Pradesh State Road Transport Corporation, Hyderabad

Andhra Pradesh High Court · AIR 1998 AP 125 : (1997) 5 ALT 411

High Courts07 Aug 1997

Velpur Gram Panchayat and Another Vs Asst. Director of Marketing, Guntur and Others

Andhra Pradesh High Court · AIR 1998 AP 142 : (1998) 1 ALD 625

Andhra Pradesh (Agricultural Produce and Livestock) Markets Act, 1966 — Section 2, 3(3), 30, 4(3), 4(4)Andhra Pradesh Panchayat Raj Act, 1994 — Section 1(2), 104, 104(2), 105, 107Constitution (Amendment) Act, 1992 — Article 243, 243A, 243B, 243C, 243D

High Courts06 Aug 1997Dismissed

Nagumothu Sriharinath Vs Nagumothu Vani

Andhra Pradesh High Court · (1997) 5 ALD 237 : (1997) 5 ALT 681 : (1997) 5 ALT 209 : (1997) 2 APLJ 473

Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17

High Courts06 Aug 1997

B. Srinivasa Rao Vs Commissioner of Police and Addl. District Magistrate, Visakhapatnam and Others

Andhra Pradesh High Court · (1997) 5 ALD 368 : (1997) 2 ALD(Cri) 780 : (1997) 2 ALT(Cri) 512

Penal Code, 1860 (IPC) — Section 120B, 366, 376, 506

High Courts06 Aug 1997Dismissed

Merla (Bolla) Jogayamma and Another Vs State of A.P.

Andhra Pradesh High Court · (1997) 5 ALT 1

Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Act, 1973 — Section 23, 9Andhra Pradesh Land Reforms (Ceiling on Agricultural Holdings) Rules, 1974 — Rule 16(7)

High Courts06 Aug 1997Allowed

Mohd. Naseeruddin Vs Secretary, Regional Transport Authority and Others

Andhra Pradesh High Court · (1997) 5 ALD 423 : (1997) 5 ALT 90

Andhra Pradesh Motor Vehicles Taxation Act, 1963 — Section 8Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 207

High Courts06 Aug 1997

K. Yesupadam Vs S.I. of Police and Others

Andhra Pradesh High Court · (1997) 2 ALD(Cri) 621 : (1997) 5 ALT 98

Constitution of India, 1950 — Article 21, 226

High Courts06 Aug 1997

APSRTC National Mazdoor Union, Sangareddy Vs APSRTC

Andhra Pradesh High Court · (1997) 6 ALD 530 : (1997) 6 ALT 767 : (1998) 1 AnWR 752

Payment of Wages Act, 1936 — Section 9(2)

High Courts06 Aug 1997Dismissed

G. Sarojini and Others Vs K. Sri Ramamurthy and Another

Andhra Pradesh High Court · (1997) 5 ALT 477 : (1998) 3 CivCC 309

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 10, Order 26 Rule 9

High Courts06 Aug 1997

Varada Govindarajulu Vs Thayi Ranga Brahmarao and Others

Andhra Pradesh High Court · (1997) 6 ALT 49

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(2), 10(3), 22Civil Procedure Code, 1908 (CPC) — Section 115