COURT ARCHIVE

Andhra Pradesh High Court judgments, 1994

448 judgments · page 15 of 23

High Courts29 Apr 1994Dismissed

National Sugar Industry and Another Vs Narala Venkaiah (died) per L.R.

Andhra Pradesh High Court · (1994) 3 ALT 276

Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6, Order 8 Rule 6A, Order 8 Rule 6B, Order 8 Rule 6C, Order 8 Rule 6DContract Act, 1872 — Section 31, 32, 74Sales of Goods Act, 1930 — Section 2(1), 2(10), 2(13), 2(3), 2(6)

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High Courts29 Apr 1994

Employees'' State Insurance Corporation Vs Raj Kamal Transport and Another

Andhra Pradesh High Court · (1994) 2 ALT 515 : (1995) 1 LLJ 94

Employees State Insurance Act, 1948 — Section 2(13), 2(17), 2(22), 2(9), 75

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High Courts29 Apr 1994

Indian Barytes and Chemicals Ltd. Vs A.P. Mineral Development Corporation Ltd. and Ashapura Minechem Ltd.

Andhra Pradesh High Court · (1994) 2 ALT 132

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 74Constitution of India, 1950 — Article 226State Financial Corporations Act, 1951 — Section 29

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High Courts29 Apr 1994

Veluri Padmavathi Vs Manem Ravindranath Benerjee and Others

Andhra Pradesh High Court · (1994) 2 ALT 424

Income Tax Act, 1961 — Section 80UMotor Vehicles Act, 1939 — Section 110B

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High Courts29 Apr 1994Allowed

Archana Desaradhi Vs V. Sivakumar

Andhra Pradesh High Court · (1994) 3 ALT 450 : (1995) 1 APLJ 50 : (1995) 1 DMC 142

Guardians and Wards Act, 1890 — Section 25Hindu Minority and Guardianship Act, 1956 — Section 6

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High Courts28 Apr 1994

O.P. Jalan and Another Vs Deccan Enterprises Pvt. Ltd. and Another

Andhra Pradesh High Court · (1994) 2 ALT 146 : (2000) 100 CompCas 193

Companies Act, 1956 — Section 403, 433

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High Courts28 Apr 1994

State Bank of Hyderabad, Gunfoundry, Hyderabad and Others Vs V.K. Gadgil

Andhra Pradesh High Court · (1994) 2 ALT 399 : (1994) 2 APLJ 267

Administrative Tribunals Act, 1985 — Section 19Industrial Disputes Act, 1947 — Section 11A

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High Courts28 Apr 1994

Vanimisatti Anil Kumar and Others Vs Jayavarapu Krishna Murty and Others

Andhra Pradesh High Court · AIR 1995 AP 105

Civil Procedure Code, 1908 (CPC) — Order 32 Rule 5, Order 6 Rule 17Hindu Succession Act, 1956 — Section 29ASpecific Relief Act, 1963 — Section 20

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High Courts28 Apr 1994Dismissed

Dr. P.R. Naidu Vs Mrs. K.C. Rajan Raju

Andhra Pradesh High Court · (1994) 3 ALT 264

Civil Procedure Code, 1908 (CPC) — Section 96Transfer of Property Act, 1882 — Section 106, 107, 111, 116

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High Courts25 Apr 1994

Bhavirisetty Rama Prasad Vs Punyakoti Govindaswamy and another

Andhra Pradesh High Court · (1995) ACJ 1091 : AIR 1995 AP 61 : (1994) 2 ALT 325

Motor Vehicles Act, 1939 — Section 110B

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High Courts25 Apr 1994

J. Nageswara Rao Vs The Chairman-cum-Managing Director, Visakhapatnam Steel Plant and Others

Andhra Pradesh High Court · (1994) 2 ALT 162

Constitution of India, 1950 — Article 226, 227Writ Proceedings Rules, 1977 — Rule 14

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High Courts23 Apr 1994Allowed

Madduri Padmavathi Vs Chintala Abbai

Andhra Pradesh High Court · (1994) 2 ALT 477

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 2(16), 94

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High Courts23 Apr 1994

M. Chenchu Rami Reddy Vs General Court Martial of Ex-Army EME Centre and Others

Andhra Pradesh High Court · (1994) 2 ALT 68 : (1994) 2 ALT(Cri) 103 : (1994) 1 APLJ 494

Army Act, 1950 — Section 169ACriminal Procedure Code, 1973 (CrPC) — Section 428

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High Courts23 Apr 1994

G. Chandrakanth Vs Guntur Dist. Milk Producers'' Union Ltd.

Andhra Pradesh High Court · (1994) 2 ALT 253 : (1995) 1 LLJ 668

Constitution of India, 1950 — Article 14, 226

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High Courts23 Apr 1994

T. Balaiah Vs Abdul Majeed and another

Andhra Pradesh High Court · AIR 1994 AP 354 : (1994) 2 ALT 435

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Motor Vehicles Act, 1988 — Section 168, 173

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High Courts23 Apr 1994

A.P.S.R.T.C. Vs B. Krishnaji Rao and another

Andhra Pradesh High Court · (1996) 1 ACC 277 : (1995) ACJ 983 : AIR 1995 AP 65 : (1994) 2 ALT 338

Motor Vehicles Act, 1939 — Section 110A, 110B

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High Courts23 Apr 1994

A. Prabhavathi and Others Vs P. Samabasiva Rao and Others

Andhra Pradesh High Court · (1995) ACJ 999

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High Courts23 Apr 1994

A. Prabhavathi and Others Vs P. Sambasiva Rao and Others

Andhra Pradesh High Court · (1994) 2 ALT 349

Motor Vehicles Act, 1939 — Section 110B

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High Courts22 Apr 1994

National Dairy Development Board Vs Commercial Tax Officer and Others

Andhra Pradesh High Court · (1996) 100 STC 287

Central Sales Tax Act, 1956 — Section 6(2)

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High Courts21 Apr 1994

Pasumarthy Prabhakar Rao and Another Vs State of Uttar Pradesh

Andhra Pradesh High Court · (1994) CriLJ 2632

Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A

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