High Courts20 Jun 1994
Srinivasa Mineral Works Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 95 STC 118
Andhra Pradesh General Sales Tax (Amendment) Act, 1985 — Section 14(8)
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1994
448 judgments · page 14 of 23
High Courts20 Jun 1994
State of Andhra Pradesh Vs V.B.C. Fertilizers and Chemicals Ltd.
Andhra Pradesh High Court · (1994) 2 ALT 487 : (1994) 2 APLJ 64 : (1994) 95 STC 14
Andhra Pradesh General Sales Tax Act, 1957 — Section 21
High Courts20 Jun 1994
Prakash Agencies Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1995) 1 AnWR 12 : (1994) 95 STC 544
High Courts17 Jun 1994
Sura Chinna Veera Reddy Vs The Govt. of A.P. and others
Andhra Pradesh High Court · AIR 1995 AP 55
Constitution of India, 1950 — Article 162, 226
High Courts17 Jun 1994
Prahlad Apto and Others Vs State of Andhra Pradesh
Andhra Pradesh High Court · (1994) 2 ALT 495 : (1994) 2 ALT(Cri) 363 : (1995) CriLJ 3195
Penal Code, 1860 (IPC) — Section 147, 148, 304, 323, 324
High Courts15 Jun 1994Dismissed
Pasumarthy Prabhakar Rao Vs State of A.P.
Andhra Pradesh High Court · (1994) 2 ALT(Cri) 30 : (1995) 1 DMC 96
Criminal Procedure Code, 1973 (CrPC) — Section 304B, 386Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 304B, 306, 498A
High Courts15 Jun 1994
B. Santamma Vs Sri Venkateshara Finance Corporation, Vijayawada
Andhra Pradesh High Court · AIR 1995 AP 79 : (1994) 2 ALT 579
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10, 10(2), 20(4), 22, 34(2)Contempt of Courts Act, 1971 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 195(3), 345, 346
High Courts15 Jun 1994Dismissed
Narumanchi Subbarao, having died by N. Rama Prasad, the successor-elected Managing Trustee by the Managing Committee and Another Vs Valamuri Sankara Sastry
Andhra Pradesh High Court · (1994) 2 ALT 411
Civil Procedure Code, 1908 (CPC) — Section 105, 105(1), 11
High Courts15 Jun 1994
Chillakuru Chandrasekhara Reddy Vs Pamuru Vishnu Vinodh Reddy and others
Andhra Pradesh High Court · AIR 1995 AP 49 : (1994) 2 ALT 375
Civil Procedure Code, 1908 (CPC) — Section 34Partnership Act, 1932 — Section 32, 37, 48
High Courts15 Jun 1994Dismissed
Puvvada Sivaji and Another Vs Alamuri Mallikharjuna Rao and Another
Andhra Pradesh High Court · (1994) 2 ALT 589
High Courts14 Jun 1994
Andhra Pradesh State Electricity Board, Hyderabad Vs Andhra Pradesh Power Diploma Engineers Association Trade Union Kotagundam Thermal Power Station and Another
Andhra Pradesh High Court · (1994) 2 ALT 367 : (1994) 2 APLJ 398 : (1995) 1 LLJ 448
Industrial Disputes Act, 1947 — Section 36(2), 36(3), 36(4)Payment of Bonus Act, 1965 — Section 3
High Courts14 Jun 1994
Industrial Credit and Investment Corporation of India Ltd. Vs Hyderabad District Co-operative Central Bank Ltd. and Others Industrial Development Bank Of India Vs Official Liquidator and Others
Andhra Pradesh High Court · (1994) 2 ALT 393 : (1996) 86 CompCas 515
Companies Act, 1956 — Section 446Sick Industrial Companies (Special Provisions) Act, 1985 — Section 22
High Courts14 Jun 1994
K.Makkaji and others Vs Govt. A.P. and another
Andhra Pradesh High Court · AIR 1994 AP 306 : (1994) 2 ALT 373
Constitution of India, 1950 — Article 14, 226Urban Land (Ceiling and Regulation) Act, 1976 — Section 20
High Courts14 Jun 1994
Smt. Yadamma and another Vs K. Mallesh
Andhra Pradesh High Court · AIR 1994 AP 272 : (1994) 2 ALT 304
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 32Civil Procedure Code, 1908 (CPC) — Section 9Transfer of Property Act, 1882 — Section 106
High Courts14 Jun 1994
Koruprolu Atchaya and others Vs Bideshi Raghuram Singh
Andhra Pradesh High Court · AIR 1995 AP 58 : (1994) 2 ALT 363
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 24Civil Rules of Practice — Rule 63Limitation Act, 1963 — Section 5
High Courts14 Jun 1994
Katari Subba Rao Vs Katari Seetha Mahalakshmi
Andhra Pradesh High Court · AIR 1994 AP 364 : (1994) 2 ALT 723 : (1995) 1 DMC 169
Hindu Marriage Act, 1955 — Section 11, 13
High Courts14 Jun 1994Dismissed
Mohd. Khasim and Another Vs V. Radhakrishna Sastry and Others
Andhra Pradesh High Court · (1994) 2 ALT 291
Civil Procedure Code, 1908 (CPC) — Section 115Urban Land (Ceiling and Regulation) Act, 1976 — Section 20, 42
High Courts14 Jun 1994Allowed
Nakkana Pentaiah and Others Vs The Special Tahsildar (Land Acquisition), Visakhapatnam Urban Development Authority and Others
Andhra Pradesh High Court · (1994) 2 ALT 319
Andhra Pradesh Revenue Recovery Act, 1864 — Section 52B, 52B(1), 52B(3)Land Acquisition Act, 1894 — Section 13A, 18
High Courts11 May 1994
The Tadiparru Primary Agricultural Co-op. Society Vs A. Venkateswara Rao, President of the Society and Another
Andhra Pradesh High Court · (1994) 2 ALT 177
High Courts07 May 1994
Commissioner of Income Tax Vs Andhra Cotton Mills Ltd.
Andhra Pradesh High Court · (1996) 219 ITR 404
Income Tax Act, 1961 — Section 28