COURT ARCHIVE

Andhra Pradesh High Court judgments, 1987

337 judgments · page 13 of 17

High Courts21 Mar 1987

Nadimane Hotel (Pvt.) Ltd. Vs Government of Andhra Pradesh

Andhra Pradesh High Court · (1988) 68 STC 80

Andhra Pradesh General Sales Tax (Amendment) Act, 1985 — Section 38Constitution (Forty-Sixth Amendment) Act, 1982 — Section 6Income Tax Act, 1961 — Section 256(2), 41

High Courts20 Mar 1987

S.V.K.B.A. Lakshma Rao and Another Vs Competent Authority, ULC cum Military Estates Officer, Secunderabad and Another

Andhra Pradesh High Court · AIR 1988 AP 254

Urban Land (Ceiling and Regulation) Act, 1976 — Section 19, 19(1)

High Courts20 Mar 1987Allowed

Nagireddy Appayamma Vs Nagireddi Bondayya

Andhra Pradesh High Court · (1987) CivCC 179

Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)

High Courts19 Mar 1987

State of Andhra Pradesh and Another Vs Andhra Bank Ltd. and Others

Andhra Pradesh High Court · AIR 1988 AP 18

Contract Act, 1872 — Section 171, 172Essential Commodities Act, 1955 — Section 3

High Courts19 Mar 1987

Ashok Biscuit Works and Others Vs Income Tax Officer, Hyderabad

Andhra Pradesh High Court · (1988) 171 ITR 300

Criminal Procedure Code, 1973 (CrPC) — Section 425, 482Income Tax Act, 1961 — Section 271, 271(1), 271(4A), 273A, 276CPenal Code, 1860 (IPC) — Section 193, 196

High Courts19 Mar 1987

Commissioner of Income Tax Vs Three Aces

Andhra Pradesh High Court · (1989) 176 ITR 160

Income Tax Act, 1961 — Section 184, 185, 263

High Courts19 Mar 1987

Trustees of H.E.H. The Nizam''s Dependants and Khanazadas Trust Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1988) 171 ITR 207

Income Tax Act, 1961 — Section 199, 260

High Courts19 Mar 1987

Commissioner of Income Tax Vs Vinod Bhargava

Andhra Pradesh High Court · (1988) 69 CTR 41 : (1988) 169 ITR 549 : (1987) 169 ITR 549

Income Tax Act, 1961 — Section 33(1)

High Courts19 Mar 1987

Guntur Merchants Cotton Press Co. Ltd. Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1988) 73 CTR 44 : (1989) 175 ITR 313 : (1988) 37 TAXMAN 276

Income Tax Act, 1961 — Section 147, 148, 3, 3(3), 46(2)

High Courts17 Mar 1987

The Auto and General Engineering Citizens Welfare Society and Others Vs The Govt. of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1988 AP 266

Andhra Pradesh Land Encroachment Act, 1905 — Section 7Constitution of India, 1950 — Article 21

High Courts16 Mar 1987

V.N.V. Pratap Vs Commissioner of Wealth-tax

Andhra Pradesh High Court · (1988) 170 ITR 461

High Courts15 Mar 1987

Grace Pharma Distributors Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1987) 65 CTR 252 : (1988) 169 ITR 231

Contract Act, 1872 — Section 23Income Tax Act, 1961 — Section 184, 185, 256(2)Partnership Act, 1932 — Section 30

High Courts13 Mar 1987

P.D. Gurunadha Prasad Vs Deputy Director of Mines and Geology and Others

Andhra Pradesh High Court · (1988) CriLJ 1543

Contempt of Courts Act, 1971 — Section 12, 2

High Courts13 Mar 1987

Kaja Trisula Devi and Others Vs Naragani Nageswar Rao and Others

Andhra Pradesh High Court · (1987) 2 ACC 571 : (1988) ACJ 974

Motor Vehicles Act, 1988 — Section 110D, 96(2)

High Courts13 Mar 1987

Annapurna Builders, Hyderabad Vs Municipal Corporation of Hyderabad and Another

Andhra Pradesh High Court · AIR 1988 AP 41

Hyderabad Municipal Corporation Act, 1956 — Section 428, 433, 435, 586

High Courts13 Mar 1987

P.D. Gurunadha Prasad Vs Deputy Director of Mines and Geology, Guntur and Others

Andhra Pradesh High Court · (1988) CriLJ 1543

Contempt of Courts Act, 1971 — Section 12(1), 12(2), 12(3), 2

High Courts12 Mar 1987

K. Trisula Devi and Others Vs N. Nageswara Rao and Others

Andhra Pradesh High Court · (1988) 63 CompCas 115

Motor Vehicles Act, 1939 — Section 95(2), 96(2)

High Courts11 Mar 1987

G.V. Kishan Rao Vs State of Andhra Pradesh

Andhra Pradesh High Court · AIR 1987 AP 239 : (1987) 2 APLJ 141

Hindu Succession Act, 1956 — Section 6

High Courts11 Mar 1987

B. Subba Rao Vs Inspecting Assistant Commissioner of Income Tax

Andhra Pradesh High Court · (1987) 63 CTR 287 : (1987) 167 ITR 757

Income Tax Act, 1961 — Section 253, 253(5), 269, 269(1), 269C

High Courts10 Mar 1987Dismissed

B. Kishanlal and Others Vs Sukhdev Prasad

Andhra Pradesh High Court · (1987) 03 AP CK 0013

Partnership Act, 1932 — Section 48