High Courts15 Apr 1987

Amruthappa Vs Abdul Rasool

Andhra Pradesh High Court · AIR 1988 AP 215

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 4 Rule 1, Order 43 Rule 1, Order 47 Rule 1, 104Transfer of Property Act, 1882 — Section 52, 60