COURT ARCHIVE

Andhra Pradesh High Court judgments, 1982

233 judgments · page 9 of 12

High Courts14 Jul 1982

Varupanda Seetharama Swamy and Others Vs Allam Ugra Narasimha Murthy

Andhra Pradesh High Court · AIR 1982 AP 454

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 11Evidence Act, 1872 — Section 91Registration Act, 1908 — Section 17, 49

High Courts13 Jul 1982

Electronics Corporation of India Limited Vs The Secretary, Revenue Department, Government of Andhra Pradesh, Hyderabad and Others

Andhra Pradesh High Court · AIR 1983 AP 239

Constitution of India, 1950 — Article 285

High Courts12 Jul 1982

Spencer and Co. Limited Vs Lakshminarayana and Others

Andhra Pradesh High Court · (1983) 2 LLJ 244

Industrial Disputes Act, 1947 — Section 18, 33C

High Courts09 Jul 1982

Tynala Musalayya Vs J. Mohanraj and Others

Andhra Pradesh High Court · AIR 1982 AP 410

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3Succession Act, 1925 — Section 213, 214

High Courts08 Jul 1982

P. China Sangaiah Vs The Superintendent, Central Prison, Chenchalguda, Hyderabad and Another

Andhra Pradesh High Court · (1982) CriLJ 2030

Criminal Procedure Code, 1973 (CrPC) — Section 432, 433APenal Code, 1860 (IPC) — Section 302

High Courts06 Jul 1982

Kesarla Raghuram Vs Narasipalle Vasundara

Andhra Pradesh High Court · AIR 1983 AP 32

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3

High Courts02 Jul 1982

B. Gangaram Vs The District Collector (Panchayat Wing), Asifabad and Others

Andhra Pradesh High Court · AIR 1982 AP 374 : (1982) 2 APLJ 118

Andhra Pradesh Panchayat Samithis (Conduct of Election of President, Panchayat Samithis) Rules, 1979 — Rule 44

High Courts01 Jul 1982

Katapagarri Venkata Reddy Vs The Inspector General of Prisons, Andhra Pradesh and Another

Andhra Pradesh High Court · (1982) 2 APLJ 129 : (1982) CriLJ 1844

Criminal Procedure Code, 1973 (CrPC) — Section 427(2), 429(1), 432, 433APenal Code, 1860 (IPC) — Section 302

High Courts01 Jul 1982

Pasupula Narsaiah Vs State of Andhra Pradesh

Andhra Pradesh High Court · (1982) 2 ALT 103 : (1982) CriLJ 1841

Criminal Procedure Code, 1973 (CrPC) — Section 361Penal Code, 1860 (IPC) — Section 302, 380

High Courts30 Jun 1982

Sivalal Sogaji

Andhra Pradesh High Court · (1983) 33 CTR 37 : (1983) 140 ITR 39 : (1982) 11 TAXMAN 95

Income Tax Act, 1961 — Section 64(1)

High Courts23 Jun 1982

Katapagarsi Venkat Reddy Vs The Inspector General of Prisons, Andhra Pradesh and Another

Andhra Pradesh High Court · (1982) CriLJ 2020

Constitution of India, 1950 — Article 258(1)Criminal Procedure Code, 1973 (CrPC) — Section 432, 432(7), 432A, 433APenal Code, 1860 (IPC) — Section 302

High Courts23 Jun 1982

P. Bhaskar Rao Vs Collector of Central Excise, Guntur and Another

Andhra Pradesh High Court · (1984) 16 ELT 215

Gold (Control) Act, 1968 — Section 63

High Courts22 Jun 1982

Commissioner of Income Tax, Andhra Pradesh Vs Syed Khadruddin Ali Khan and Another

Andhra Pradesh High Court · (1983) 35 CTR 344 : (1983) 144 ITR 266

Income Tax Act, 1961 — Section 256(1)

High Courts21 Jun 1982

M. Sivarama Naicher and Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1983 AP 7

Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 15(1), 17(1), 17(2), 77(3)Constitution of India, 1950 — Article 226

High Courts16 Jun 1982

A.P. Naidu Vs General Manager, South Central Railway and Others

Andhra Pradesh High Court · (1982) 2 APLJ 200 : (1983) 1 LLJ 151

Constitution of India, 1950 — Article 14, 16, 311Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 409

High Courts14 Jun 1982

Satyanarayana Tiwari Vs S.H.O.P.S. Santhoshanagar, Hyderabad and Others

Andhra Pradesh High Court · AIR 1982 AP 394 : (1982) 2 APLJ 163

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2(3), 151Constitution of India, 1950 — Article 226

High Courts10 Jun 1982

G. Shaikh Shavalli, Uravakonda and Others Vs The Secretary, Regional Transport Authority and Another

Andhra Pradesh High Court · AIR 1982 AP 296

Constitution of India, 1950 — Article 226Motor Vehicles Act, 1939 — Section 63(6)

High Courts10 Jun 1982

The Associated Cement Companies Ltd. Vs Government of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1983 AP 234

Mines and Minerals (Development and Regulation) Act, 1957 — Section 10, 9

High Courts08 Jun 1982

Palichetty Latchanna Vs Giduthuri Appa Rao

Andhra Pradesh High Court · AIR 1983 AP 244

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 10(3), 22Civil Procedure Code, 1908 (CPC) — Section 115

High Courts08 Jun 1982

Gulam Intiozuddin and Others Vs Secretary to Government of Andhra Pradesh, (Forest and Rural Development ), Hyderabad and Others

Andhra Pradesh High Court · AIR 1982 AP 397

Andhra Pradesh Forest Act, 1967 — Section 1, 2, 29, 68Constitution of India, 1950 — Article 19(1), 31(1)