High Courts02 Mar 1982
Amjadulla Siddiqui and Another Vs Mirza Nizamuddin Baig and Others
Andhra Pradesh High Court · AIR 1982 AP 342
Civil Procedure Code, 1908 (CPC) — Section 92Waqf Act, 1954 — Section 15, 55
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1982
233 judgments · page 12 of 12
High Courts02 Mar 1982
Udata Narasimha Rao and Co. Vs The State of Andhra Pradesh and Another
Andhra Pradesh High Court · (1982) 51 STC 126
Andhra Pradesh General Sales Tax Act, 1957 — Section 14, 2(1), 5(2), 6Central Sales Tax Act, 1956 — Section 14, 15
High Courts02 Mar 1982
New India Assurance Co. Ltd. Vs Shaik Jaffer and Others
Andhra Pradesh High Court · (1984) 56 CompCas 79
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 213Motor Vehicles Act, 1939 — Section 96(2)
High Courts17 Feb 1982
Joyce Sumathi Vs Robert Dickson Brodie
Andhra Pradesh High Court · AIR 1982 AP 389 : (1982) 1 ALT 372 : (1982) 1 APLJ 356
Foreign Marriage Act, 1969 — Section 10, 11, 12, 13, 14Special Marriage Act, 1954 — Section 27
High Courts11 Feb 1982
Assistant Collector of Customs and Central Excise, Hyderabad Vs Palakurthi Mallikarjun and Another
Andhra Pradesh High Court · (1984) 2 ECC 53 : (1983) 12 ELT 288
Customs Act, 1962 — Section 135
High Courts10 Feb 1982
T.N. Kambati and Others Vs State of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1982 AP 431 : (1982) 2 AnWR 284 : (1982) 2 APLJ 28
Hyderabad Municipal Corporation Act, 1956 — Section 506
High Courts07 Feb 1982
Syndicate Bank Officers'' Association Vs Government of India and Others
Andhra Pradesh High Court · (1984) 1 LLJ 289
Constitution of India, 1950 — Article 14, 16
High Courts02 Feb 1982
V. Rama Rao Vs T. Anjaiah and Another
Andhra Pradesh High Court · (1982) 02 AP CK 0001
Contempt of Courts Act, 1971 — Section 12, 15(1), 2
High Courts28 Jan 1982
The Gram Panchayat and Others Vs Government of Andhra Pradesh and Another
Andhra Pradesh High Court · AIR 1982 AP 315 : (1982) 1 APLJ 238
Andhra Pradesh General Clauses Act, 1891 — Section 6Andhra Pradesh Urban Areas (Development) Act, 1975 — Section 1, 1(3), 13(1), 2General Clauses Act, 1897 — Section 22, 6
High Courts27 Jan 1982
M. Jaganmohan Reddy and Another Vs Deputy Secretary to Government, GA, Administration
Andhra Pradesh High Court · AIR 1982 AP 182
Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 3(1), 3(3), 3(8)
High Courts22 Jan 1982
Jeevakaruna Annadana Samajam, Chittoor Vs Assistant Commissioner, Endowments, Chittor and Others
Andhra Pradesh High Court · AIR 1982 AP 214 : (1982) 1 APLJ 203
Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1966 — Section 15(3)Civil Procedure Code, 1908 (CPC) — Section 92Constitution of India, 1950 — Article 19(1), 19(6), 226
High Courts20 Jan 1982
K. Raja Reddy Vs Pothuka Gangi Reddy
Andhra Pradesh High Court · AIR 1982 AP 328
Andhra Pradesh Agricultural Indebtedness (Relief) Act, 1977 — Section 4Civil Procedure Code, 1908 (CPC) — Section 11
High Courts19 Jan 1982
Anakapalli Appalraju and Others Vs Pentakata Siva Kondarao and Others
Andhra Pradesh High Court · AIR 1982 AP 208
Andhra Pradesh Municipal Councils (Conduct of Elections) Rules, 1965 — Rule 11, 13Andhra Pradesh Municipalities Act, 1965 — Section 326Constitution of India, 1950 — Article 226