High Courts27 Aug 1982
Md. Ibrahim Khan Vs Susheel Kumar and Another
Andhra Pradesh High Court · AIR 1983 AP 69
Commissions of Inquiry Act, 1952 — Section 5, 5(4), 8, 8B, 8CConstitution of India, 1950 — Article 226
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1982
233 judgments · page 7 of 12
High Courts26 Aug 1982
Commissioner of Wealth-tax, Andhra Pradesh Vs Tatavarthi Rajah and Satyanarayana Murthy
Andhra Pradesh High Court · (1983) 33 CTR 261 : (1983) 143 ITR 441
Income Tax Act, 1961 — Section 171, 27(3)
High Courts20 Aug 1982
Geeta Lakshmi Vs G.V.R.K. Sarveswara Rao
Andhra Pradesh High Court · AIR 1983 AP 111
Hindu Marriage (Amendment) Act, 1976 — Section 13, 23(1)Hindu Marriage Act, 1955 — Section 13, 13(1A), 23(1), 9
High Courts19 Aug 1982
Sanjivaiah Nagar Depressed and Backward Classes Development Sangh Maredpally, Secunderabad Vs District Collector, Hyderabad District and Others
Andhra Pradesh High Court · AIR 1983 AP 142
Land Acquisition Act, 1894 — Section 4(1)
High Courts18 Aug 1982
Commissioner of Income Tax, Andhra Pradesh Vs Vijaya Spinning Mills Ltd.
Andhra Pradesh High Court · (1983) 32 CTR 281 : (1983) 143 ITR 64
Income Tax Act, 1961 — Section 33(1)
High Courts18 Aug 1982
E.I.D. Parry (India) Ltd. Vs Union of India (UOI)
Andhra Pradesh High Court · (1982) 08 AP CK 0024
Railways Act, 1890 — Section 42, 46C, 47, 48C
High Courts17 Aug 1982
In Re: A.K. Soundrarajan
Andhra Pradesh High Court · (1983) 2 LLJ 198
State Bank of India Act, 1955 — Section 49
High Courts13 Aug 1982
Paramount Enterprises Vs Reechem P. Ltd.
Andhra Pradesh High Court · (1985) 57 CompCas 200
Companies Act, 1956 — Section 433, 434, 434(1), 439, 439(1)
High Courts12 Aug 1982
Commissioner of Income Tax, Andhra Pradesh Vs Gaekwade Vasappa and Sons
Andhra Pradesh High Court · (1983) 34 CTR 115 : (1983) 143 ITR 1
Income Tax Act, 1961 — Section 185, 255(3), 256(2), 263
High Courts12 Aug 1982
Shankar Rao Vs Mohd. Mustafer and Others
Andhra Pradesh High Court · (1983) 1 APLJ 130
Criminal Procedure Code, 1973 (CrPC) — Section 25, 25(1), 482, 492, 561A
High Courts12 Aug 1982
Modern Proteins Ltd. Vs Food Corporation of India
Andhra Pradesh High Court · (1982) 2 ALT 275 : (1983) 1 AnWR 253 : (1983) 52 STC 403
Central Sales Tax Act, 1956 — Section 8, 8(1), 8(3), 8(4)
High Courts12 Aug 1982
B. Suryanarayana and Others Vs The Kollur Parvathi Co-operative Bank Ltd. and Others
Andhra Pradesh High Court · AIR 1983 AP 1
Deposit Insurance and Credit Guarantee Corporation Act, 1961 — Section 13
High Courts11 Aug 1982
The State of Andhra Pradesh Vs Sirsilk Limited
Andhra Pradesh High Court · (1984) 55 STC 61
High Courts11 Aug 1982
Commissioner of Income Tax, Andhra Pradesh Vs J.D. Italia
Andhra Pradesh High Court · (1983) 141 ITR 948
Income Tax Act, 1961 — Section 4
High Courts11 Aug 1982
Commissioner of Income Tax Vs J.D. Italia
Andhra Pradesh High Court · (1983) 12 TAXMAN 60
Income Tax Act, 1961 — Section 263
High Courts10 Aug 1982
P. Venkateswarlu and Another Vs The State of Andhra Pradesh
Andhra Pradesh High Court · (1982) 2 APLJ 275
Criminal Procedure Code, 1973 (CrPC) — Section 95, 95(1), 96, 99APenal Code, 1860 (IPC) — Section 124A, 153A, 293, 295A
High Courts06 Aug 1982
Teluguntla Hema Bala Sundari and Others Vs Pandiri Sakuntalamma and Others
Andhra Pradesh High Court · AIR 1983 AP 49
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 14, 47Transfer of Property Act, 1882 — Section 100, 52, 55(4)
High Courts06 Aug 1982
Commissioner of Income Tax, Andhra Pradesh Vs C.V. Raghava Reddy
Andhra Pradesh High Court · (1984) 148 ITR 385
Income Tax Act, 1961 — Section 159, 159(2), 256(2)
High Courts06 Aug 1982
Makireddy Ramayyamma Vs Menti Kamalakararao
Andhra Pradesh High Court · AIR 1983 AP 11
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Aug 1982
V. Dhanalakshmi and Another Vs C.L. Dikshitulu and Another
Andhra Pradesh High Court · (1982) 2 APLJ 374 : (1983) CriLJ 560
Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(1), 340, 340(1)Penal Code, 1860 (IPC) — Section 109, 120, 34