COURT ARCHIVE

Andhra Pradesh High Court judgments, 1979

210 judgments · page 4 of 11

High Courts14 Aug 1979Allowed

C. Sarojini Vs Govt. of A.P. Rept. by Deputy Secretary to Government and the Authorised Officer, Rent Control Act

Andhra Pradesh High Court · (1979) 08 AP CK 0010

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 2(3), 2(iii), 3, 3(1)(a)

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High Courts14 Aug 1979

Nellore Bujjamma and Another Vs The Tashildar, Rapur and Another

Andhra Pradesh High Court · (1979) 08 AP CK 0003

Andhra Pradesh (Andhra Area) Inams (Abolition and Conversion into Ryotwari) Act, 1956 — Section 11, 12, 4, 4(2), 7

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High Courts13 Aug 1979Dismissed

Syed Moosa Quadri Vs State of Andhra Pradesh and others

Andhra Pradesh High Court · (1979) 08 AP CK 0017

Constitution of India, 1950 — Article 226

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High Courts10 Aug 1979Allowed

Majeti Subrahmanyam Vs Majeti Panakala Rao and others

Andhra Pradesh High Court · (1979) 08 AP CK 0011

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 151Constitution of India, 1950 — Article 133, 136

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High Courts10 Aug 1979

Commissioner of Income Tax Vs Bombay Automobiles

Andhra Pradesh High Court · (1980) 16 CTR 253 : (1980) 123 ITR 582

Income Tax Act, 1961 — Section 271(1)

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High Courts10 Aug 1979

Nathmal Bankatlal Parikh and Company Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1980) 122 ITR 168

Income Tax Act, 1961 — Section 30, 31, 32, 33, 34

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High Courts09 Aug 1979

Commissioner of Income Tax Vs Moduri Rajaiah Gari Kishtaiah

Andhra Pradesh High Court · (1980) 15 CTR 212 : (1980) 123 ITR 494

Income Tax Act, 1961 — Section 147, 148, 150

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High Courts09 Aug 1979Allowed

Andhra Re-Rolling Works Vs Union of India (UOI) and Others

Andhra Pradesh High Court · (1981) 1 ECR 129D : (1979) 4 ELT 661

Central Excise Rules, 1944 — Rule 10, 10A, 173F, 173O, 226

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High Courts09 Aug 1979Allowed

Rajasthan Tobacco Co. by Sole Proprietor Vs Assistant Collector of Central Excise

Andhra Pradesh High Court · (1979) 4 ELT 636

Central Excise Rules, 1944 — Rule 171, 32(1), 40Central Excises and Salt Act, 1944 — Section 40, 40(2)

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High Courts06 Aug 1979Dismissed

A. Rajaiah Vs Govt. of A.P. and others

Andhra Pradesh High Court · (1979) 08 AP CK 0013

Constitution of India, 1950 — Article 226

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High Courts03 Aug 1979Allowed

In Re: Arkay Chit and Commercial Trading Co. P. Ltd. (In Liquidation)

Andhra Pradesh High Court · (1982) 52 CompCas 174

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Companies Act, 1956 — Section 458A, 543, 543(1)

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High Courts02 Aug 1979Allowed

Hyderabad Construction Company Ltd. Acetic Acid Plant, Azamabad, Hyderabad and others Vs Labour Court, Hyderabad and others

Andhra Pradesh High Court · (1979) 08 AP CK 0008

Industrial Disputes Act, 1947 — Section 2(00), 2(a), 25B, 25F, 25F(a)

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High Courts02 Aug 1979Dismissed

P. Subba Rao and others Vs M. Veeraiah

Andhra Pradesh High Court · (1979) 08 AP CK 0006

Arbitration Act, 1940 — Section 34

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High Courts31 Jul 1979

Commissioner of Income Tax Vs Shah Pratapchand Nowpaji

Andhra Pradesh High Court · (1983) 139 ITR 149

Income Tax Act, 1961 — Section 256

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High Courts27 Jul 1979

Rajanna Rajulu and others Vs State of A.P. C.I. Police Narasipatnam rept. by the P.P.A.P. High Court, Hyderabad

Andhra Pradesh High Court · (1979) 07 AP CK 0023

Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 380, 411, 457

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High Courts27 Jul 1979

Palli Pentayya Naidu Vs Sirisetti Somaraju and Others

Andhra Pradesh High Court · AIR 1980 AP 98

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High Courts27 Jul 1979

Chinta Subba Rao Vs The Supreme Commander of Defence Forces of the Union of India and Another

Andhra Pradesh High Court · AIR 1980 AP 172

Constitution of India, 1950 — Article 21, 226, 26, 352, 353

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High Courts27 Jul 1979

Gowri Bheemappa Vs The State of Andhra Pradesh and Others

Andhra Pradesh High Court · AIR 1980 AP 85

Land Acquisition Act, 1894 — Section 4(1), 5

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High Courts27 Jul 1979Dismissed

Rongali Ramana Vs Gogada Demudu

Andhra Pradesh High Court · (1979) 07 AP CK 0007

Civil Procedure Code, 1908 (CPC) — Section 47, 97General Clauses Act, 1897 — Section 6

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High Courts26 Jul 1979Dismissed

K.V. Ramana Reddy and others Vs The Commissioner of Excise, A.P. and others

Andhra Pradesh High Court · (1979) 07 AP CK 0024

Andhra Pradesh Excise Act, 1968 — Section 10, 11, 12, 13, 14

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