High Courts20 Sept 1979
Addl. Commissioner of Income Tax Vs Khayam Constructions
Andhra Pradesh High Court · (1980) 123 ITR 573
Income Tax Act, 1961 — Section 285A, 285A(1), 285A(2)Income Tax Rules, 1962 — Rule 120
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1979
210 judgments · page 3 of 11
High Courts19 Sept 1979
Kurapati Venkata Krishnareddy and Others Vs Kalavakuru Ramana Reddy and another
Andhra Pradesh High Court · (1979) 09 AP CK 0019
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, Order 21 Rule 58(1), Order 38 Rule 8, 11(4), 47
High Courts17 Sept 1979Dismissed
P. Veeraju Vs V. Manga Raju and Others
Andhra Pradesh High Court · (1979) 09 AP CK 0006
High Courts07 Sept 1979
Additional Commissioner of Income Tax Vs Nizam Sugar Factory
Andhra Pradesh High Court · (1981) 127 ITR 423
Income Tax Act, 1961 — Section 10(1), 37Income Tax Rules, 1962 — Rule 7
High Courts07 Sept 1979
The Union of India and Another Vs Sri Rama Silk Factory and Others
Andhra Pradesh High Court · (1979) 09 AP CK 0012
Railways Act, 1890 — Section 77
High Courts07 Sept 1979
Andhra Pradesh State Road Transport Corporation Vs Labour Court and Another
Andhra Pradesh High Court · (1979) 09 AP CK 0007
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10
High Courts06 Sept 1979Allowed
A. Subramanyeswara Rao Vs B. Manikya Sarma and Another
Andhra Pradesh High Court · (1981) ACJ 29
Central Motor Vehicles Rules, 1989 — Rule 514, 515, 520, 533Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1, Order 3 Rule 4Motor Vehicles Act, 1988 — Section 110A
High Courts05 Sept 1979Dismissed
The Friends Consumers Co-operative Stores Ltd., Hyderabad Vs The Election Officer, The Hyderabad District Central Consumers Co-operative Stores Ltd., Hyderabad and Others
Andhra Pradesh High Court · (1979) 09 AP CK 0009
Andhra Pradesh Co-operative Societies Act, 1964 — Section 2(g), 24, 25, 25(1), 30
High Courts04 Sept 1979
In Re: M. Mohan Goud
Andhra Pradesh High Court · AIR 1980 AP 84
Andhra Pradesh (Indian Liquor and Foreign Liquor) Rules, 1970 — Rule 28Andhra Pradesh Excise Act, 1968 — Section 63, 64Constitution of India, 1950 — Article 14, 47
High Courts04 Sept 1979Dismissed
Athelli Swamy and Others Vs Athelli Eshwariah
Andhra Pradesh High Court · (1979) 09 AP CK 0003
Arbitration Act, 1940 — Section 20
High Courts31 Aug 1979
Kamikacherla Rangaiah and Others Vs Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1980 AP 165
Civil Procedure Code, 1908 (CPC) — Section 11Constitution of India, 1950 — Article 14, 31Land Acquisition Act, 1894 — Section 23(1)
High Courts30 Aug 1979
Commissioner of Income Tax Vs G. Parthasarathy Naidu and Sons
Andhra Pradesh High Court · (1980) 121 ITR 97
Income Tax Act, 1961 — Section 256(1)
High Courts30 Aug 1979
J.C. Chennarayudu Vs N. Lakshmamma and Others
Andhra Pradesh High Court · (1980) ACJ 189 : AIR 1980 AP 143 : (1981) 51 CompCas 424
Motor Vehicles Act, 1939 — Section 110B, 2(19)
High Courts29 Aug 1979Dismissed
United India Fire and General Insurance Co. Ltd. Vs Malla Rama Devi and Others
Andhra Pradesh High Court · (1983) 53 CompCas 362
Andhra Pradesh Motor Vehicles Rules, 1964 — Rule 348
High Courts27 Aug 1979
Pasumarthi Perraju Vs Central Bank of India
Andhra Pradesh High Court · AIR 1980 AP 283
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 40 Rule 1(2), 51
High Courts27 Aug 1979
Firm of Chabildas Manikdas and Brothers, Hyderabad Vs The Union of India
Andhra Pradesh High Court · AIR 1980 AP 78
Evidence Act, 1872 — Section 114Railways Act, 1890 — Section 73, 77C
High Courts27 Aug 1979Dismissed
Nagarjuna Theatre Vs The State of Andhra Pradesh and others
Andhra Pradesh High Court · (1979) 08 AP CK 0002
Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 3, 4, 5, 6, 6(1)
High Courts24 Aug 1979
Katineni Pullayya Vs Konarchapalli Weavers'' Co-operative Production and Sales Society Ltd., Konarchapalli Village and Others
Andhra Pradesh High Court · AIR 1980 AP 289
High Courts24 Aug 1979
Commissioner of Income Tax Vs Krishna Mining Co.
Andhra Pradesh High Court · (1980) 122 ITR 362
Income Tax Act, 1922 — Section 26AIncome Tax Rules, 1922 — Rule 2
High Courts22 Aug 1979Dismissed
M/s. Penguin Textiles Ltd. Vs Sri V. Shankar and others
Andhra Pradesh High Court · (1979) 08 AP CK 0026
Industrial Disputes Act, 1947 — Section 10(1)(d), 18, 18(1), 33(2), 33C(2)Payment of Bonus Act, 1965 — Section 22