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Andhra Pradesh High Court judgments, 1979

210 judgments · page 11 of 11

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High Courts05 Feb 1979

D. Satyanarayana Murty Vs The Govt. of Andhra Pradesh and Another

Andhra Pradesh High Court · AIR 1979 AP 259 : (1979) 1 APLJ 360

Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 6(2)Constitution of India, 1950 — Article 245
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High Courts02 Feb 1979Dismissed

Kishta Bai Vs Ratna Bai and Others

Andhra Pradesh High Court · (1979) 02 AP CK 0005

Hindu Succession Act, 1956 — Section 10, 4, 6, 8, 9
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High Courts29 Jan 1979Allowed

M/s. Navrang Co. and Others Vs The Chairman, A.P. Housing Board and Others

Andhra Pradesh High Court · (1979) 01 AP CK 0001

Andhra Pradesh Housing Board Act, 1956 — Section 21(1)(a), 3, 53, 68Constitution of India, 1950 — Article 12, 14, 19, 19(1), 19(6)
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High Courts22 Jan 1979Dismissed

The Transport Corporation of India Vs The Hindustan Polymers Ltd.

Andhra Pradesh High Court · (1979) ACJ 316

Carriers Act, 1865 — Section 2, 9Evidence Act, 1872 — Section 106
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High Courts22 Jan 1979

Koneru Ramakrishna Vs The Director of Medical Service and Others

Andhra Pradesh High Court · AIR 1979 AP 223

Constitution of India, 1950 — Article 14, 15, 15(4)
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High Courts19 Jan 1979

The Food Inspector, Gram Panchayat, Nuzvid Vs Golla Nageswara Rao

Andhra Pradesh High Court · (1979) 01 AP CK 0007

Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1)(a), 2(ia), 2(la)(1), 7
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High Courts19 Jan 1979

S. Dasaratharami Reddi Vs A.H. Dara

Andhra Pradesh High Court · (1980) CriLJ 377

Criminal Procedure Code, 1973 (CrPC) — Section 197, 199Penal Code, 1860 (IPC) — Section 501, 502
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High Courts18 Jan 1979

Sri Balachandra Fertilizers Vs Income Tax Officer and Another

Andhra Pradesh High Court · (1980) 1 AnWR 19 : (1979) 120 ITR 182

Income Tax Act, 1961 — Section 264, 264(3)
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High Courts16 Jan 1979Allowed

Pasumarthi Appalanarasamma and another Vs Chinthati Bhaskara Rao

Andhra Pradesh High Court · (1979) 01 AP CK 0008

Transfer of Property Act, 1882 — Section 106
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High Courts16 Jan 1979

Guttala Chandra Rao Vs Dubburi Veera Venkata Satyavathi and Another

Andhra Pradesh High Court · AIR 1979 AP 303

Andhra Pradesh Civil Rules of Practice and Circular Orders, 1990 — Rule 203(1)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89
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