COURT ARCHIVE

Andhra Pradesh High Court judgments, 1975

181 judgments · page 3 of 10

High Courts04 Nov 1975

Mohd. Shahbuddin and Another Vs Ahmed Saifulla Hussain and Another

Andhra Pradesh High Court · AIR 1976 AP 199 : (1976) 1 APLJ 44

Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Section 11(2)Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, Order 18 Rule 1, Order 7 Rule 11, 100

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High Courts04 Nov 1975Dismissed

K.V.N. Prasad and Others Vs The Central Board of Excise and Customs and Others

Andhra Pradesh High Court · (1976) ALT 207 : (1978) 2 ELT 697

Central Excises and Salt Act, 1944 — Section 35Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5Income Tax Act, 1961 — Section 254

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High Courts24 Oct 1975Allowed

Turlapati Nagabhushanam and others Vs Kancheti Narasimhayya and others

Andhra Pradesh High Court · (1975) 10 AP CK 0011

Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4, Order 9 Rule 9

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High Courts24 Oct 1975

A. Ganga Raju Vs Municipal Council, Palacole

Andhra Pradesh High Court · AIR 1976 AP 312

Andhra Pradesh Municipalities Act, 1965 — Section 88, 88(1)

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High Courts24 Oct 1975

I.J. Raja Sekhar Vs G. Immanuel and Others

Andhra Pradesh High Court · (1976) CriLJ 1693

Constitution of India, 1950 — Article 175, 217, 233, 233A, 235

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High Courts23 Oct 1975

Pudi Lazarus Vs Rev. Johnson Edward and Others

Andhra Pradesh High Court · AIR 1974 AP 243 : (1976) 1 APLJ 97

Contract Act, 1872 — Section 51, 52Evidence Act, 1872 — Section 115Specific Relief Act, 1963 — Section 16, 20

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High Courts21 Oct 1975

G. Bulliswamy Vs C. Annapurnamma

Andhra Pradesh High Court · AIR 1976 AP 270

Andhra Pradesh Buildings (Lease, Rent and Eviction) Control Act, 1960 — Section 8(2)Civil Procedure Code, 1908 (CPC) — Section 115Evidence Act, 1872 — Section 3, 33

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High Courts14 Oct 1975

P.N. Balasubramanian Vs Income Tax Officer and Others

Andhra Pradesh High Court · (1978) 112 ITR 512

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142(1), 143, 143(2), 144, 146

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High Courts13 Oct 1975Allowed

Adabala Seshayya Vs Assistant Collector of Central Excise and Others

Andhra Pradesh High Court · (1978) 4 ELT 30

Central Excise Rules, 1944 — Rule 32(1), 34

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High Courts10 Oct 1975

K. Satyanarayana Murthy Vs Syndicate Bank and Another

Andhra Pradesh High Court · (1976) 2 LLJ 222

Banking Companies (Acquisition and Transfer of Undertakings) Act, 1970 — Section 12Constitution of India, 1950 — Article 12, 14, 311

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High Courts09 Oct 1975

Shatzadi Begum Saheba and Others Vs Girdharilal Sanghi and Others

Andhra Pradesh High Court · AIR 1976 AP 273 : (1976) 1 APLJ 85

Contract Act, 1872 — Section 172Limitation Act, 1963 — Article 113, 19Transfer of Property Act, 1882 — Section 54, 58

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High Courts01 Oct 1975Dismissed

Ravatmal Mohanlal Vs The Principal Commercial Tax Officer

Andhra Pradesh High Court · (1976) 38 STC 292

Constitution of India, 1950 — Article 14

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High Courts01 Oct 1975Dismissed

Variganji Venkateswarln Bhusban Galla Vs Sri Vijaya Engineering Works

Andhra Pradesh High Court · (1976) ACJ 43

Civil Procedure Code, 1908 (CPC) — Order 13 Rule 10, Order 13 Rule 3, Order 13 Rule 4, Order 13 Rule 5, Order 13 Rule 6Workmens Compensation Act, 1923 — Section 23, 25, 30Workmens Compensation Rules, 1924 — Rule 28, 30, 31, 41

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High Courts30 Sept 1975Dismissed

Govindu Rama Rao Vs The Revenue Divisional Officer, Srikakulam and others

Andhra Pradesh High Court · (1975) 09 AP CK 0003

Andhra Pradesh Revenue Recovery Act, 1864 — Section 52

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High Courts26 Sept 1975

Sri Venkateswaraswamivaru Devasthanam Vs Velidandla Kanakalakshmi and Another

Andhra Pradesh High Court · AIR 1976 AP 250

Easements Act, 1882 — Section 15, 4

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High Courts25 Sept 1975

Addl. Commissioner of Income Tax Vs M.J. Devda

Andhra Pradesh High Court · (1977) 109 ITR 484

Income Tax Act, 1961 — Section 256(1), 256(2), 271(1)

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High Courts25 Sept 1975

Appalaneni China Veera Raghaviah Vs Estates Abolition Tribunal (District Judge) Guntur and Others

Andhra Pradesh High Court · AIR 1976 AP 51 : (1977) 1 APLJ 193 : (1976) 1 APLJ 1

Andhra Pradesh (Andhra Area) Estates (Abolition and Conversion into Ryotwari) Act, 1948 — Section 15Andhra Pradesh (Andhra Area) Estates Land Act, 1908 — Section 185, 3(10)Estates Abolition Act — Section 15

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High Courts24 Sept 1975

Hyderabad Asbestos Cement Products Ltd. Vs Commissioner of Income Tax

Andhra Pradesh High Court · (1976) 105 ITR 822

Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 34(3)Super Profits Tax Act, 1963 — Section 4

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High Courts23 Sept 1975

K. Raza Khan Vs Mumtaz Khatoon and Another

Andhra Pradesh High Court · (1975) 2 APLJ 273 : (1976) CriLJ 905

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127Industrial Disputes Act, 1947 — Section 11A

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High Courts23 Sept 1975

Yenamala Narayana and Another Vs Yenamala Kondaiah and Another

Andhra Pradesh High Court · (1975) 2 AnWR 469 : (1975) 2 APLJ 351 : (1976) CriLJ 1240

Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 18Hindu Marriage Act, 1955 — Section 10, 13

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