High Courts16 Jan 1975
Khatija Begum Vs Gulam Dastagir
Andhra Pradesh High Court · AIR 1976 AP 128
Guardians and Wards Act, 1890 — Section 19
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1975
181 judgments · page 10 of 10
COURT ARCHIVE
181 judgments · page 10 of 10
Andhra Pradesh High Court · AIR 1976 AP 128