High Courts10 Nov 1975

S. Subba Rao Vs Puli Veeraghavaiah and Others

Andhra Pradesh High Court · AIR 1976 AP 309 : (1976) 1 APLJ 347

Andhra Pradesh Cinemas (Regulation) Act, 1955 — Section 12Andhra Pradesh Cinemas (Regulation) Rules, 1970 — Rule 7(2)Constitution of India, 1950 — Article 226