High Courts10 Jul 1974

In Re Public Prosecutor

Andhra Pradesh High Court · (1974) 2 APLJ 150 : (1975) CriLJ 141

Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 378, 417, 484Limitation Act, 1963 — Section 5
High Courts09 Jul 1974Dismissed

In Re: P. Raghava Reddi

Andhra Pradesh High Court · AIR 1975 AP 123

Andhra Pradesh Panchayat Samithis and Zilla Parishads Act, 1959 — Section 33Andhra Pradesh Panchayat Samithis and Zilla Parishads Rules — Rule 44