High Courts13 Aug 1974Dismissed
Ganganapalli Moorthanna Vs Ganganapalli Chinna Ankiah and Others
Andhra Pradesh High Court · AIR 1975 AP 97
Evidence Act, 1872 — Section 115Succession Act, 1925 — Section 159Trusts Act, 1882 — Section 6
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1974
169 judgments · page 5 of 9
High Courts12 Aug 1974
The Public Prosecutor Vs Legisetty Ramayya and Another
Andhra Pradesh High Court · (1975) CriLJ 144
Civil Procedure Code, 1908 (CPC) — Section 109, 110, 115, 4Constitution of India, 1950 — Article 136Criminal Procedure Code, 1973 (CrPC) — Section 10, 133, 144, 234, 3
High Courts09 Aug 1974
Kankanala Venkata Subbaiah Vs Kankanala Rathamma and Others
Andhra Pradesh High Court · AIR 1975 AP 197 : (1975) 1 APLJ 6
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 4
High Courts08 Aug 1974
Smt. Yawarunnissa Begum Vs Wealth Tax Officer, A Ward
Andhra Pradesh High Court · (1975) 100 ITR 645
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 18(1), 19(1), 19(3)
High Courts08 Aug 1974Dismissed
Thummala Suryamma Vs The Andhra Pradesh State Electricity Board and Others
Andhra Pradesh High Court · AIR 1975 AP 90
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13
High Courts08 Aug 1974Dismissed
State of Andhra Pradesh Vs G. Mastan Rao and Others
Andhra Pradesh High Court · AIR 1975 AP 206
Constitution of India, 1950 — Article 19(1), 19(5)Essential Commodities Act, 1955 — Section 3
High Courts06 Aug 1974Dismissed
The Andhra Pradesh Agricultural University, Rajendranagar Vs Dan Reddy and others
Andhra Pradesh High Court · (1974) 08 AP CK 0022
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 8, 107, 11Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14Limitation Act, 1963 — Section 21(2)
High Courts06 Aug 1974Dismissed
Motilal Srinivasa Sarda Vs The Netha Co-operative Spinning Mills Ltd.
Andhra Pradesh High Court · AIR 1975 AP 169
Contract Act, 1872 — Section 39Sales of Goods Act, 1930 — Section 38(2)
High Courts06 Aug 1974Dismissed
Ganganapalli Moorthanna Vs Ganganapalli Chinna Ankaiah and others
Andhra Pradesh High Court · (1974) 08 AP CK 0002
Succession Act, 1925 — Section 159
High Courts05 Aug 1974
Controller of Estate Duty Vs Estate of Late Rani Ranganayakamma (by accountable persons)
Andhra Pradesh High Court · (1976) 103 ITR 586
Estate Duty Act, 1953 — Section 2(16), 36, 7
High Courts01 Aug 1974Partly Allowed
Thammana Nukiah Shetti Vs Velapa Appalaraju and Others
Andhra Pradesh High Court · AIR 1975 AP 208
High Courts31 Jul 1974Dismissed
International Foods Vs Collector of Central Excise
Andhra Pradesh High Court · (1978) 2 ELT 50
Central Excises and Salt Act, 1944 — Section 2, 3, 3(2)
High Courts30 Jul 1974Dismissed
Adapa Gopala Rao Vs Bandaru Kabbaiah and another
Andhra Pradesh High Court · (1974) 07 AP CK 0011
Civil Procedure Code, 1908 (CPC) — Section 5, 9
High Courts25 Jul 1974Dismissed
Punuganti Jalpath Rao Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1975 AP 105
Constitution of India, 1950 — Article 299
High Courts24 Jul 1974Dismissed
Lakshmi Bangle Stores Vs The Union of India (UOI) and Others
Andhra Pradesh High Court · AIR 1975 AP 235
Limitation Act, 1963 — Article 10Railways Act, 1890 — Section 77B
High Courts24 Jul 1974
Autofin Ltd. Vs Commissioner of Income Tax and Another
Andhra Pradesh High Court · (1977) 106 ITR 638
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127
High Courts24 Jul 1974Dismissed
G.M. Deshi Vs Assistant Collector of Central Excise and Customs and Another
Andhra Pradesh High Court · (1978) 2 ELT 578
Central Excise Rules, 1944 — Rule 173Q, 32, 47, 52, 52ACentral Excises and Salt Act, 1944 — Section 12, 3Constitution of India, 1950 — Article 226
High Courts22 Jul 1974
Syed Khaja Vs Raghavendra Rao and Others
Andhra Pradesh High Court · (1976) 103 ITR 294
Constitution of India, 1950 — Article 227Income Tax Act, 1961 — Section 226(4)
High Courts22 Jul 1974Dismissed
Revenue Divisional Officer, Vijayawada Vs T. Laxminarayana
Andhra Pradesh High Court · AIR 1975 AP 109
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, 149Limitation Act, 1963 — Section 5
High Courts18 Jul 1974Allowed
B.V.R. Reddy Vs The Adoni Co-operative Central Stores Ltd. and Another
Andhra Pradesh High Court · AIR 1975 AP 96
Stamp Act, 1899 — Section 38(2), 40