High Courts23 Jan 1974Allowed
Ganesh Parshad Vs Adi Hindu Social Service League
Andhra Pradesh High Court · (1974) 01 AP CK 0001
Civil Procedure Code, 1908 (CPC) — Section 144, 144(1), 151Constitution of India, 1950 — Article 181, 182
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1974
169 judgments · page 9 of 9
High Courts19 Jan 1974
Manzoor Ahmed Vs The State Government and Others
Andhra Pradesh High Court · AIR 1975 AP 72
Andhra Pradesh Court Fees and Suits Valuation Act, 1956 — Article 11, 5Civil Procedure Code, 1908 (CPC) — Section 144
High Courts18 Jan 1974
M.C.S. Reddy Vs The State (Food Inspector) Cuddapah Municipality
Andhra Pradesh High Court · (1975) CriLJ 1015
Criminal Procedure Code, 1973 (CrPC) — Section 16, 197, 2, 7Prevention of Food Adulteration (Extension To Kohima And Mokokchung Districts) Repeal Act, 2002 — Section 2Prevention of Food Adulteration Act, 1954 — Section 17
High Courts16 Jan 1974Allowed
B. Badalachand and Co. and Others Vs The Agricultural Market Committee and Others
Andhra Pradesh High Court · (1974) 2 AnWR 113 : (1975) 35 STC 285
Andhra Pradesh General Sales Tax Act, 1957 — Section 11
High Courts16 Jan 1974
Sudha Ramaiah Vs The Government of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1974 AP 250 : (1976) 2 APLJ 278
Constitution of India, 1950 — Article 226Mines and Minerals (Development and Regulation) Act, 1957 — Section 11(2)
High Courts16 Jan 1974
Praga Tools Limited Vs Praga Tools Limited, Mazdoor Sabha and Others
Andhra Pradesh High Court · (1974) 1 APLJ 275 : (1975) 1 LLJ 218
Industrial Disputes Act, 1947 — Section 10, 12, 18, 2, 22
High Courts16 Jan 1974
Saraswathula Kameswaramma and Another Vs Radhakrishna and Co. and Others
Andhra Pradesh High Court · AIR 1975 AP 65
Andhra Pradesh Civil Courts Act, 1972 — Section 17(1)
High Courts16 Jan 1974
Commissioner of Income Tax Vs T. Veerabhadra Rao, K. Koteswara Rao and Co.
Andhra Pradesh High Court · (1976) 102 ITR 604
Income Tax Act, 1922 — Section 10(2), 25(4), 36, 36(2)Income Tax Act, 1961 — Section 170, 188
High Courts15 Jan 1974
Adusmilli Seethalakshmamma Vs Yerneni Chalamaiah and Others
Andhra Pradesh High Court · AIR 1974 AP 130