High Courts22 Mar 1963Allowed

Viryala Perraju Vs Pilli Achanna

Andhra Pradesh High Court · AIR 1964 AP 152

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 12, Order 21 Rule 13, Order 21 Rule 14, Order 21 Rule 17Limitation Act, 1908 — Article 182(5)