COURT ARCHIVE

Andhra Pradesh High Court judgments, 1963

165 judgments · page 9 of 9

High Courts10 Jan 1963Dismissed

Madansetty Tirpataiah and Another Vs State S.I.P. Atmakur and Others

Andhra Pradesh High Court · AIR 1963 AP 401

Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(1), 145(4)

High Courts10 Jan 1963

Andhra Pradesh High Court · (1963) CriLJ 491

Civil Procedure Code, 1908 (CPC) — Section 145

High Courts08 Jan 1963Allowed

Andhra Pradesh High Court · AIR 1964 AP 412

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 3, Order 1 Rule 9, Order 2 Rule 2, Order 2 Rule 3, Order 31 Rule 2Trusts Act, 1882 — Section 15, 23

High Courts04 Jan 1963

Andhra Pradesh High Court · AIR 1965 AP 52

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 52, 64, 73Provincial Insolvency Act, 1920 — Section 28A, 4, 5

High Courts03 Jan 1963

Andhra Pradesh High Court · AIR 1965 AP 63

Hindu Law of Inheritance (Amendment) Act, 1929 — Section 1(2)