Kingam Savaranna Vs State and Another
Andhra Pradesh High Court · AIR 1957 AP 472 : (1957) CriLJ 937
COURT ARCHIVE
237 judgments · page 2 of 12
Andhra Pradesh High Court · AIR 1957 AP 472 : (1957) CriLJ 937
Andhra Pradesh High Court · (1956) 12 AP CK 0018
Andhra Pradesh High Court · AIR 1957 AP 453
Andhra Pradesh High Court · (1956) 11 AP CK 0020
Andhra Pradesh High Court · AIR 1957 AP 147 : (1957) 1 AnWR 25
Andhra Pradesh High Court · (1957) ALT 277 : (1957) 31 ITR 781
Andhra Pradesh High Court · (1958) CriLJ 144
Andhra Pradesh High Court · AIR 1957 AP 389 : (1957) 8 STC 167
Andhra Pradesh High Court · (1956) 11 AP CK 0001
Andhra Pradesh High Court · AIR 1958 AP 340
Andhra Pradesh High Court · (1956) 11 AP CK 0006
Andhra Pradesh High Court · AIR 1957 AP 499 : (1957) CriLJ 947
Andhra Pradesh High Court · AIR 1957 AP 261 : (1957) 8 STC 33
Andhra Pradesh High Court · (1956) 11 AP CK 0010
Andhra Pradesh High Court · (1956) 11 AP CK 0009
Andhra Pradesh High Court · AIR 1957 AP 473
Andhra Pradesh High Court · (1956) 11 AP CK 0021
Andhra Pradesh High Court · AIR 1958 AP 766
Andhra Pradesh High Court · AIR 1959 AP 158
Andhra Pradesh High Court · (1956) 11 AP CK 0011