COURT ARCHIVE

Andhra Pradesh High Court judgments, 1955

299 judgments · page 7 of 15

High Courts13 Sept 1955Dismissed

M. Ramayya Vs State of Andhra re-presented by the Secretary, Public Works and Trans port Department and Others

Andhra Pradesh High Court · (1955) 09 AP CK 0007

Constitution of India, 1950 — Article 19, 19(6), 226Motor Vehicles Act, 1988 — Section 42, 43A, 47, 47(1), 60

High Courts09 Sept 1955

Dantuluri Lakshminarasimharaju Vs Emani Satyanarayana and Others

Andhra Pradesh High Court · (1955) 09 AP CK 0003

High Courts08 Sept 1955

Madupalli Anjaneyulu and Co. Vs The State of Andhra

Andhra Pradesh High Court · AIR 1957 AP 42 : (1956) 7 STC 151

Income Tax Act, 1961 — Section 23

High Courts08 Sept 1955

Vempa Sunanda Vs Vempa Venkata Subbarao

Andhra Pradesh High Court · (1955) 09 AP CK 0026

Divorce Act, 1869 — Section 17, 31, 40, 5(3), 57Limitation Act, 1963 — Article 179Matrimonial Causes Act, 1857 — Section 4, 6

High Courts08 Sept 1955

Hindoji Kasturichand and Another Vs State of Andhra

Andhra Pradesh High Court · AIR 1956 AP 100 : (1956) CriLJ 575

Motor Vehicles Act, 1988 — Section 42, 6

High Courts07 Sept 1955

In Re: Burla Jayarami Reddi and Others

Andhra Pradesh High Court · AIR 1957 AP 561 : (1957) CriLJ 1062

Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 167, 172, 61Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323

High Courts06 Sept 1955

Rahimunnissa and Others Vs Mohd. Ismail

Andhra Pradesh High Court · (1956) CriLJ 47

Criminal Procedure Code, 1898 (CrPC) — Section 488

High Courts05 Sept 1955

Govind Rao Vs Bhagwan

Andhra Pradesh High Court · (1955) 09 AP CK 0032

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 10Hyderabad Houses (Rent, Eviction and Lease) Control Act, 1954 — Section 10, 31, 8

High Courts02 Sept 1955Allowed

Narasimhasur Srichandana Deo Vs Yerukola and Another

Andhra Pradesh High Court · AIR 1957 AP 569

High Courts02 Sept 1955

Singaraju Rama Rao and Others Vs Nellore Linga Reddy and Others

Andhra Pradesh High Court · (1955) 09 AP CK 0030

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Specific Relief Act, 1963 — Section 42

High Courts02 Sept 1955

POLSETTI NARAYANA RAO Vs COMMISSIONER OF Income Tax, HYDERABAD.

Andhra Pradesh High Court · AIR 1957 AP 672 : (1956) ALT 61 : (1956) 29 ITR 222

Civil Procedure Code, 1908 (CPC) — Section 151, 80Constitution of India, 1950 — Article 225, 226, 227

High Courts01 Sept 1955

In Re: Putta Ranganayakulu and Others

Andhra Pradesh High Court · AIR 1956 AP 161 : (1956) CriLJ 1049

Constitution of India, 1950 — Article 14, 225, 239, 327, 372Criminal Procedure Code, 1898 (CrPC) — Section 307, 374, 377, 419, 420Penal Code, 1860 (IPC) — Section 302, 323

High Courts01 Sept 1955Dismissed

Maney Ramamurty and Bros Vs The State of Madras (now Andhra)

Andhra Pradesh High Court · AIR 1957 AP 376

English Sale of Goods Act, 1979 — Section 25, 25(2), 25(3)

High Courts01 Sept 1955

K. Seshachalam Vs The District Collector and Another

Andhra Pradesh High Court · (1955) 09 AP CK 0010

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 12(2), 18, 18(2)

High Courts30 Aug 1955

State of Madras (now Andhra) Vs Chitturi Venkata Durga Prasadarao and Others

Andhra Pradesh High Court · (1955) 08 AP CK 0038

Civil Procedure Code, 1908 (CPC) — Section 80Constitution of India, 1950 — Article 14

High Courts30 Aug 1955

In Re: Kasireddy Chinna Subbireddy and Others

Andhra Pradesh High Court · (1957) CriLJ 46

Criminal Procedure Code, 1898 (CrPC) — Section 236Penal Code, 1860 (IPC) — Section 148, 149, 302, 307, 324

High Courts30 Aug 1955

In re: Malladi Ramaiah and Another

Andhra Pradesh High Court · AIR 1956 AP 56 : (1956) CriLJ 201

Evidence Act, 1872 — Section 26, 27Penal Code, 1860 (IPC) — Section 201, 302, 323

High Courts26 Aug 1955Dismissed

Pachigolla Venkatarao and others Vs Palepu Venkateswararao and others

Andhra Pradesh High Court · AIR 1956 AP 1

Evidence Act, 1872 — Section 90

High Courts26 Aug 1955

Chelikani Lakshmivenkayamma and Others Vs Sri Rajah Rao Pradhyumna Krishna Mahipati Suryarao Bahadur

Andhra Pradesh High Court · (1955) 08 AP CK 0017

Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Transfer of Property Act, 1882 — Section 6

High Courts26 Aug 1955

In re: Basireddy Venkata Reddi and Others

Andhra Pradesh High Court · AIR 1956 AP 53 : (1956) CriLJ 198

Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 141, 148, 149, 302, 324