High Courts13 Oct 1955
Lingappa Vs State of Hyderabad
Andhra Pradesh High Court · (1956) CriLJ 997
Criminal Procedure Code, 1898 (CrPC) — Section 342Penal Code, 1860 (IPC) — Section 376
COURT ARCHIVE
Andhra Pradesh High Court judgments, 1955
299 judgments · page 5 of 15
High Courts13 Oct 1955
Rajgopalachari Vs Venkat Chudamma and Others
Andhra Pradesh High Court · (1955) 10 AP CK 0034
Succession Act, 1925 — Section 117(9)
High Courts13 Oct 1955Dismissed
V.M. Syed Mohamed and Company Vs The State of Andhra
Andhra Pradesh High Court · (1956) 7 STC 465
Constitution of India, 1950 — Article 14, 226, 286
High Courts12 Oct 1955
M.L. Bagga Vs C. Murhar Rao
Andhra Pradesh High Court · (1955) 10 AP CK 0040
Constitution of India, 1950 — Article 20, 246Displaced Persons (Compensation and Rehabilitation) Act, 1954 — Section 2, 29, 29(2), 36Evacuee Interest (Separation) Act, 1951 — Section 10, 2, 23, 3, 4
High Courts12 Oct 1955
A. Thulasi Bai Ammal Vs Punapakk in Ramakrishnappa Nattan and Others
Andhra Pradesh High Court · (1955) 10 AP CK 0019
Transfer of Property Act, 1882 — Section 60, 76, 82, 91Trusts Act, 1882 — Section 65, 90
High Courts12 Oct 1955Dismissed
Salah Bin Ahmed Vs Abdullah Bin Ewaz Hamidan
Andhra Pradesh High Court · (1955) 10 AP CK 0012
Civil Procedure Code, 1908 (CPC) — Section 100, 11Evidence Act, 1872 — Section 31Hyderabad Evidence Act — Section 25
High Courts11 Oct 1955Dismissed
Uppala Subbaiah Vs Chitrala Narsimloo
Andhra Pradesh High Court · (1955) 10 AP CK 0020
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 97Limitation Act, 1908 — Section 14, 14(2), 15, 5
High Courts10 Oct 1955
Pedapudi Vissanna Vs Pedapudi Viswabrahmam and Others
Andhra Pradesh High Court · (1955) 10 AP CK 0035
Civil Procedure Code, 1908 (CPC) — Section 2Partition Act, 1893 — Section 8
High Courts07 Oct 1955Allowed
Andhra Bank Ltd. Vs N.V. Narendranath Baladur and Others
Andhra Pradesh High Court · (1955) 10 AP CK 0042
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 18(1), Order 11 Rule 18(2)
High Courts06 Oct 1955Allowed
Dr. Ramsetty Durgiah Vs Government through the City Improvement Board
Andhra Pradesh High Court · (1955) 10 AP CK 0028
High Courts06 Oct 1955
In Re: P. Ramulu and Others
Andhra Pradesh High Court · AIR 1956 AP 247 : (1956) CriLJ 1389
Criminal Procedure Code, 1898 (CrPC) — Section 225, 232, 235Penal Code, 1860 (IPC) — Section 148, 149, 302, 325, 34
High Courts06 Oct 1955
Alhabeeb Mohd Hussain Vs Kareem Khan
Andhra Pradesh High Court · (1955) 10 AP CK 0025
Stamp Act, 1899 — Section 17, 19, 34, 35
High Courts06 Oct 1955Dismissed
Munuswami Chetty Vs Sarakayya and Others
Andhra Pradesh High Court · AIR 1957 AP 16
Limitation Act, 1963 — Article 144
High Courts06 Oct 1955Allowed
Dodda Subba Reddi Vs Gunturu Govinda Reddi
Andhra Pradesh High Court · AIR 1961 AP 430
High Courts05 Oct 1955
Balkishan Vs The Union of India (UOI)
Andhra Pradesh High Court · (1955) 10 AP CK 0037
Evidence Act, 1872 — Section 106, 72(2)
High Courts05 Oct 1955
Rayavarapu Jagannadha Rao Vs Yeleti Padmaraju and Others
Andhra Pradesh High Court · AIR 1957 AP 607 : (1956) ALT 23
Court Fees Act, 1870 — Section 11, 23, 3, 7
High Courts04 Oct 1955Dismissed
Parasuram Vs Pandu and Others
Andhra Pradesh High Court · (1955) 10 AP CK 0033
Civil Procedure Code, 1908 (CPC) — Section 11Dekkhan Agriculturists Relief Act, 1879 — Section 10A, 21Evidence Act, 1872 — Section 76, 92
High Courts04 Oct 1955
Vithal Rao and Others Vs Mahadu
Andhra Pradesh High Court · (1955) 10 AP CK 0008
Constitution of India, 1950 — Article 13(1), 19(1), 228
High Courts03 Oct 1955Allowed
Yarlagadda Thirupathi Rayudu Vs State of Andhra Pradesh and Others
Andhra Pradesh High Court · AIR 1957 AP 608 : (1956) ALT 309
Motor Vehicles Act, 1988 — Section 64A
High Courts03 Oct 1955Dismissed
P. Raminaidu and others Vs P. Venkata Naidu and another
Andhra Pradesh High Court · AIR 1956 AP 157