High Courts18 Aug 1955

In Re: Mutyala Yerakadu and Another

Andhra Pradesh High Court · AIR 1956 AP 103 : (1956) CriLJ 578

Criminal Procedure Code, 1898 (CrPC) — Section 154, 162Penal Code, 1860 (IPC) — Section 323, 325, 326, 334
High Courts18 Aug 1955

The State Vs Ghanshamdas

Andhra Pradesh High Court · (1955) 08 AP CK 0006

Criminal Procedure Code, 1898 (CrPC) — Section 56IAHyderabad High Court Act — Section 5