High Courts27 Feb 2002
Dr. Manmath Kumar Behera Vs State of Orissa
Orissa High Court · (2002) 1 OLR 394
Criminal Procedure Code, 1973 (CrPC) — Section 197Prevention of Corruption Act, 1988 — Section 19
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 994 of 1,623
High Courts27 Feb 2002
Kaminikanta Patnaik, Smt. Suprita Patnaik and Pramod Kumar Sahoo and Others Vs State of Orissa
Orissa High Court · (2002) CriLJ 3433 : (2002) 1 OLR 457
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 420, 420B, 465, 468
High Courts27 Feb 2002Dismissed
Sridhar Jena and Another Vs State of Orissa
Orissa High Court · (2002) 1 OLR 669
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 362
High Courts27 Feb 2002Allowed
Ramesh Chandra Mohapatra and Another Vs State of Orissa and Others
Orissa High Court · (2002) CriLJ 3453 : (2002) 1 OLR 408
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 304(2), 304A, 317
High Courts26 Feb 2002
Dr. Jugal Kishore Satpathy Vs State of Orissa and Others
Orissa High Court · (2002) 02 OHC CK 0048
High Courts26 Feb 2002Dismissed
Smt. Supriti Patnaik Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 466 : (2002) OLR 793 Supp
Constitution of India, 1950 — Article 226, 227
High Courts26 Feb 2002Allowed
Jatindranath Das and Others Vs Jayadev Pati and Others
Orissa High Court · (2002) 1 OLR 449
Civil Procedure Code, 1908 (CPC) — Section 9Orissa Education (Amendment) Act, 1989 — Section 24B
High Courts26 Feb 2002Dismissed
Sk. Jafulla Vs Cuttack Development Authority and Others
Orissa High Court · (2002) 02 OHC CK 0001
High Courts25 Feb 2002Dismissed
Kalia ' Kalakar Naik Vs State of Orissa
Orissa High Court · (2002) 94 CLT 539 : (2002) CriLJ 3233 : (2002) OLR 785 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 376
High Courts25 Feb 2002
Dillip Singh Choudhury Vs State of Orissa
Orissa High Court · (2002) 02 OHC CK 0009
Criminal Procedure Code, 1973 (CrPC) — Section 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(2), 60(3)
High Courts23 Feb 2002Allowed
Jagannath Pradhan Vs State of Orissa
Orissa High Court · (2002) 02 OHC CK 0004
Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 306
High Courts21 Feb 2002
State of Orissa Vs Das Glass Company
Orissa High Court · (2002) 1 OLR 522
Orissa Sales Tax Act, 1947 — Section 24(1), 9B(3)
High Courts21 Feb 2002
Shankar Rice and Oil Mill Vs State of Orissa
Orissa High Court · (2002) 1 OLR 396 : (2003) 131 STC 19
Orissa Sales Tax Act, 1947 — Section 24(1)Orissa Sales Tax Rules, 1947 — Rule 60
High Courts21 Feb 2002
Steel Authority of India Ltd. Vs Assistant Labour Commissioner (Central) and Controlling Authority under Payment of Gratuity Act and Others
Orissa High Court · (2002) 94 FLR 278 : (2002) 2 LLJ 229 : (2002) 1 OLR 336
Payment of Gratuity (Central) Rules, 1972 — Rule 10(1)Payment of Gratuity Act, 1972 — Section 4(3), 4(5)
High Courts21 Feb 2002Allowed
Sri Narasingha Jena Vs State of Orissa
Orissa High Court · (2002) 93 CLT 389
Criminal Procedure Code, 1973 (CrPC) — Section 482Land Acquisition Act, 1898 — Section 30Penal Code, 1860 (IPC) — Section 109, 119, 120B, 34, 420
High Courts21 Feb 2002
Commissioner of Income Tax Vs Sri Abhayananda Rath Family Benefit Trust
Orissa High Court · (2002) 255 ITR 436 : (2002) 1 OLR 476
Income Tax Act, 1961 — Section 64(1)
High Courts21 Feb 2002Dismissed
State of Orissa Vs Bharat Store
Orissa High Court · (2002) OLR 243 Supp : (2002) 127 STC 333
High Courts21 Feb 2002Dismissed
State of Orissa Vs Shri Bidyadhar Mishra
Orissa High Court · (2002) 1 OLR 401
Orissa Service Code, 1939 — Rule 71
High Courts20 Feb 2002
Rajendra and Brothers, a proprietorship concern of Mr. Rajendra Prasad Agarwalla of Kantabanji, Dist. Bolangir Vs Food Corporation of India and Others
Orissa High Court · (2002) 93 CLT 381 : (2002) 1 OLR 446
Civil Procedure Code, 1908 (CPC) — Section 115, 47
High Courts20 Feb 2002Dismissed
Suhrid Ranjan Dasgupta Vs Steel Authority of India and Another
Orissa High Court · (2002) 93 FLR 713 : (2002) 3 LLJ 91
Citizenship Act, 1955 — Section 5Foreigners Act, 1946 — Section 14Penal Code, 1860 (IPC) — Section 471, 472, 473, 474