High Courts05 Feb 2002Dismissed
Sadhu Charan Behera and Others Vs Parbati Behera
Orissa High Court · (2002) 1 OLR 419
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 996 of 1,623
High Courts05 Feb 2002Partly Allowed
Kamulu Bhotra ' Majhi Vs State of Orissa
Orissa High Court · (2002) 93 CLT 415
Penal Code, 1860 (IPC) — Section 304
High Courts05 Feb 2002Dismissed
Biswanath Jhadia Vs The State
Orissa High Court · (2002) 93 CLT 297
Criminal Procedure Code, 1973 (CrPC) — Section 383Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts05 Feb 2002Dismissed
Paramanda Mallick Vs The State
Orissa High Court · (2002) 93 CLT 225
Criminal Procedure Code, 1973 (CrPC) — Section 383Penal Code, 1860 (IPC) — Section 302, 307, 313, 84
High Courts05 Feb 2002Allowed
Pramod Kumar Khadamsingh and Others Vs State of Orissa
Orissa High Court · (2002) 93 CLT 550
Evidence Act, 1872 — Section 27, 32Penal Code, 1860 (IPC) — Section 302
High Courts05 Feb 2002Partly Allowed
Ladga Majhi Vs The State of Orissa
Orissa High Court · (2002) 93 CLT 407
Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 304
High Courts04 Feb 2002Allowed
Mathias Kullu Vs State of Orissa
Orissa High Court · (2002) 1 OLR 292
Penal Code, 1860 (IPC) — Section 201, 302
High Courts02 Feb 2002Allowed
Bhatta Naik Vs Kamalakanta Dwibedi and Another
Orissa High Court · (2002) 1 OLR 405
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts02 Feb 2002
Debendranath Balabantaray Vs Commissioner-cum-Secretary, Govt. of Orissa, Water Resources Department and Others
Orissa High Court · (2002) 02 OHC CK 0010
Constitution of India, 1950 — Article 226Orissa Public Works Department Code — Section 30
High Courts01 Feb 2002Allowed
Nilamani Behera and Others Vs Pyarilal Saha
Orissa High Court · (2002) 1 OLR 303
Transfer of Property Act, 1882 — Section 53A
High Courts31 Jan 2002
Priyambada Pani Vs State of Orissa and Others
Orissa High Court · AIR 2002 Ori 117 : (2002) 93 CLT 401 : (2002) 1 OLR 355
Constitution of India, 1950 — Article 226, 227
High Courts31 Jan 2002Dismissed
Sujata Mallick and Others Vs Council of Higher Secondary Education and Others
Orissa High Court · AIR 2002 Ori 123
Constitution of India, 1950 — Article 226
High Courts30 Jan 2002
State of Orissa Vs Sankar Khadia and Others
Orissa High Court · (2002) 01 OHC CK 0049
Criminal Procedure Code, 1973 (CrPC) — Section 164, 378(3)Penal Code, 1860 (IPC) — Section 337, 34, 342, 376, 380
High Courts30 Jan 2002Allowed
Kelu Charan Sahu and Trilochan Panda Vs State of Orissa and Another
Orissa High Court · (2002) 93 CLT 457 : (2002) OLR 499 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 201, 379
High Courts29 Jan 2002
Managobinda Sahoo and Others Vs State of Orissa and Another
Orissa High Court · (2002) 1 OLR 352
Constitution of India, 1950 — Article 226, 227
High Courts28 Jan 2002Allowed
State of Orissa Vs Rabindranath Sahu
Orissa High Court · (2002) 93 CLT 571 : (2002) CriLJ 2327 : (2002) 1 OLR 309 : (2002) 3 RCR(Criminal) 501
Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 319, 368
High Courts28 Jan 2002
Sazid Khan Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 413 : (2002) OLR 802 Supp
Constitution of India, 1950 — Article 226, 227National Security Act, 1980 — Section 3(2)
High Courts28 Jan 2002
Special Land Acquisition Officer Vs Banamali Gochhait and Others
Orissa High Court · (2002) 93 CLT 311
Land Acquisition Act, 1894 — Section 18, 4(1), 54
High Courts28 Jan 2002Allowed
Keshab Marai @ Dharua Marahi and Others Vs Kunja Behari Patel and Others
Orissa High Court · AIR 2002 Ori 121 : (2002) 93 CLT 304 : (2002) OLR 238 Supp
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts28 Jan 2002Allowed
Rana Ranjit Singh Vs Hindustan Steelworks Construction Limited and Another
Orissa High Court · (2002) 93 CLT 314 : (2002) OLR 799 Supp