High Courts11 Mar 2002
Chief General Manager, Ib Valley Area, Mahanadi Coalfields Ltd. Vs State of Orissa and Others
Orissa High Court · (2002) 03 OHC CK 0002
Constitution of India, 1950 — Article 141
COURT ARCHIVE
Orissa High Court judgments
32,443 judgments · page 993 of 1,623
High Courts11 Mar 2002Dismissed
Salat Food Industries Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 718 : (2002) OLR 808 Supp
Constitution of India, 1950 — Article 226, 227Orissa Sales Tax Act, 1947 — Section 6
High Courts08 Mar 2002Dismissed
Kinkar Santananda Sanyasi Vs State Bank of India and Others
Orissa High Court · AIR 2002 Ori 114 : (2003) 113 CompCas 449 : (2002) OLR 586 Supp
Banking Regulation Act, 1949 — Section 45ZContract Act, 1872 — Section 126Transfer of Property Act, 1882 — Section 122
High Courts08 Mar 2002
Budha alias Siris Kumar Bose and Others Vs The State of Orissa
Orissa High Court · (2002) 1 OLR 654
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts07 Mar 2002
The Executive Officer, Balasore Municipality, Balasore Vs Shri Harimohan Sahu
Orissa High Court · (2002) 93 CLT 808 : (2002) 1 OLR 556
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 11, Order 43 Rule 1
High Courts07 Mar 2002Dismissed
Sk. Badre Alam and Ashok Kumar Das Vs Dealer Selection Board and Others and Union of India (UOI) and Others
Orissa High Court · (2002) 93 CLT 675
Constitution of India, 1950 — Article 226, 227
High Courts07 Mar 2002
Manoj Kumar Naik Vs Sangeeta Naik and Others
Orissa High Court · (2002) 03 OHC CK 0028
Hindu Adoptions and Maintenance Act, 1956 — Section 18, 20
High Courts07 Mar 2002Allowed
Jagsingh Patra Vs Debram Jhakar and Others
Orissa High Court · AIR 2002 Ori 191 : (2002) 1 OLR 425
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 19Limitation Act, 1963 — Section 5
High Courts06 Mar 2002
Alumina Mazdoor Sangh and Others Vs Ratna Construction Co. and Others
Orissa High Court · (2003) 96 FLR 944 : (2003) 1 LLJ 793 : (2002) OLR 251 Supp
Industrial Disputes Act, 1947 — Section 25F
High Courts06 Mar 2002Allowed
State of Orissa and Others Vs Trilochan Senapati and Others
Orissa High Court · (2002) 1 OLR 502
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100
High Courts05 Mar 2002Dismissed
Hindustan Petroleum Corporation Vs Managing Director, CESCO and Others
Orissa High Court · AIR 2002 Ori 137 : (2002) OLR 591 Supp
Constitution of India, 1950 — Article 226Electricity (Supply) Act, 1948 — Section 49, 79
High Courts04 Mar 2002Dismissed
Durjodhan Sardar Vs State of Orissa
Orissa High Court · (2002) 93 CLT 672 : (2002) OLR 806 Supp
Penal Code, 1860 (IPC) — Section 302
High Courts04 Mar 2002Dismissed
Smt. Pratima Biswal Vs Amulay Kumar Biswal
Orissa High Court · AIR 2002 Ori 125 : (2002) OLR 589 Supp
Hindu Marriage Act, 1955 — Section 13, 25Penal Code, 1860 (IPC) — Section 494
High Courts04 Mar 2002
Jagannath Pradhan Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 369 : (2002) OLR 800 Supp
Orissa Minor Minerals Concession Rules, 1990 — Rule 18(3), 22
High Courts01 Mar 2002Partly Allowed
Sanatan Jena and Another Vs State of Orissa
Orissa High Court · (2002) 93 CLT 374 : (2002) OLR 801 Supp
Penal Code, 1860 (IPC) — Section 302
High Courts28 Feb 2002
Smt. Manasi Mohanty Vs Gokul Chandra Das
Orissa High Court · (2002) 2 DMC 20 : (2002) 1 OLR 443
Hindu Marriage Act, 1955 — Section 2, 24
High Courts28 Feb 2002Dismissed
Suburban Ply and Panel Pvt. Ltd. Vs Assistant Commissioner, Central Excise and Customs, Bhubaneswar Division and Others
Orissa High Court · (2002) 93 CLT 460 : (2002) 83 ECC 378 : (2002) 144 ELT 257 : (2002) 1 OLR 558
Central Excise Rules, 1944 — Rule 230(2)Central Excises and Salt Act, 1944 — Section 11State Financial Corporations Act, 1951 — Section 29
High Courts28 Feb 2002Dismissed
Samaleswari Roller Flour Mill (P) Ltd., J.S. Food Products (P) Ltd., Bajrang Wheat Products Pvt. Ltd. and Another, Maa Mangala Flour Mill (P) Ltd. and Another and Gupteswar Flour Mills Pvt. Ltd. and Another Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 385 : (2002) 128 STC 512
Constitution of India, 1950 — Article 226
High Courts28 Feb 2002Dismissed
Devi Dal and Flour Industries, A Proprietorship Firm and Others Vs State of Orissa and Others
Orissa High Court · (2002) 93 CLT 472 : (2002) OLR 794 Supp
Constitution of India, 1950 — Article 226Orissa Sales tax Act, 1947 — Section 6
High Courts28 Feb 2002Allowed
Rupadhar Patel Vs State of Orissa
Orissa High Court · (2002) 1 OLR 392
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 37(1)