High Courts02 Aug 2002
Divisional Manager, Orienta, Insurance Company Limited Vs Damodar Pradhan and Others
Orissa High Court · (2002) 08 OHC CK 0018
Motor Vehicles Act, 1939 — Section 10B, 168, 173
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 979 of 1,623
High Courts02 Aug 2002
Manjushree Dalei Vs Jugal Kishore Dalei
Orissa High Court · (2002) 94 CLT 445 : (2002) OLR 552 Supp
Hindu Marriage Act, 1955 — Section 13
High Courts02 Aug 2002Dismissed
Dhana Lenka and Others Vs Chatrubhuja alias Bhujia Lenka
Orissa High Court · (2002) 08 OHC CK 0003
High Courts01 Aug 2002Allowed
Sucheta Pradhan Vs Sankarsan Nayak
Orissa High Court · AIR 2003 Ori 165 : (2002) 94 CLT 355 : (2003) 24 OCR 42 : (2002) OLR 467 Supp
Family Courts Act, 1984 — Section 7Hindu Marriage Act, 1955 — Section 13
High Courts01 Aug 2002
Mustafiran Bibi and Others Vs Abdul Rasid Khan
Orissa High Court · (2002) 94 CLT 275 : (2003) 1 DMC 81 : (2002) 2 OLR 433
High Courts01 Aug 2002Allowed
S.K. Industries Private Limited Vs Superintending Engineer, Electrical Circle, Cental Electricity Supply Company of Orissa Limited and Another
Orissa High Court · (2002) 08 OHC CK 0017
High Courts31 Jul 2002Dismissed
Sunil Kumar Sahoo alias Sunil Sahoo Vs The State of Orissa
Orissa High Court · (2002) 07 OHC CK 0083
Penal Code, 1860 (IPC) — Section 302, 304, 324, 34, 450
High Courts31 Jul 2002
Jadumani Mohanty and Others Vs State of Orissa
Orissa High Court · (2003) CLT 72 (Suppl Crl) : (2002) 2 OLR 382
Criminal Procedure Code, 1973 (CrPC) — Section 311Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 302, 304B, 34, 498A
High Courts31 Jul 2002Allowed
Dillip Kumar Patra and Another Vs Jayanta Kumar Mohanty
Orissa High Court · (2003) CLT 294 (Suppl Crl) : (2003) OLR 294 (Suppl Crl) : (2002) 2 OLR 557
Criminal Procedure Code, 1973 (CrPC) — Section 204(4), 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts31 Jul 2002Dismissed
Baba alias Rahat Khan Vs State of Orissa and Others
Orissa High Court · (2003) 1 OLR 70
High Courts31 Jul 2002
Akhaya Kumar Behera Vs State of Orissa
Orissa High Court · (2003) CLT 77 (Suppl Crl) : (2003) OLR 77 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 359, 361, 362, 366, 419
High Courts31 Jul 2002
Ajay Kumar Mallick Vs State of Orissa
Orissa High Court · (2002) 07 OHC CK 0026
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304, 304B, 306, 398A, 498A
High Courts31 Jul 2002Dismissed
Haba ' Rallat Khan Vs State of Orissa
Orissa High Court · (2002) 07 OHC CK 0017
National Security Act, 1980 — Section 8
High Courts31 Jul 2002
Jaharlal Patra Vs State of Orissa
Orissa High Court · (2003) CLT 81 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 376, 376(1)
High Courts31 Jul 2002Allowed
Tilak Putia Vs State of Orissa
Orissa High Court · (2003) CLT 409 (Suppl Crl) : (2003) OLR 409 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302
High Courts31 Jul 2002Dismissed
Pore Singh Vs State of Orissa
Orissa High Court · (2002) 07 OHC CK 0005
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 43, 50
High Courts30 Jul 2002Dismissed
Prakash Misra Vs State of Orissa
Orissa High Court · (2002) 07 OHC CK 0082
Penal Code, 1860 (IPC) — Section 302
High Courts30 Jul 2002
Kandra Sabar Vs State of Orissa
Orissa High Court · (2002) 07 OHC CK 0027
Arms Act, 1959 — Section 25(1)Penal Code, 1860 (IPC) — Section 302, 304A
High Courts30 Jul 2002Allowed
Rabi alias Manoj Kumar Parida Vs State of Orissa
Orissa High Court · (2002) 07 OHC CK 0008
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts29 Jul 2002
Mahesh Kumar Das and Others Vs Union of India (UOI) and Others
Orissa High Court · (2002) 07 OHC CK 0023