Dhadi Parida (after him and) Sundari Parida and Others Vs The Commissioner of Consolidation and Others
Orissa High Court · (2002) 94 CLT 344 : (2002) 2 OLR 323
COURT ARCHIVE
32,444 judgments · page 978 of 1,623
Orissa High Court · (2002) 94 CLT 344 : (2002) 2 OLR 323
Orissa High Court · (2002) 94 CLT 628 : (2002) OLR 790 Supp
Orissa High Court · (2003) 24 OCR 351 : (2002) 2 OLR 389
Orissa High Court · (2003) 24 OCR 303
Orissa High Court · (2002) 94 CLT 273 : (2002) 2 OLR 334
Orissa High Court · (2002) 94 CLT 352 : (2002) OLR 293 Supp
Orissa High Court · (2002) 94 CLT 277 : (2002) OLR 292 Supp
Orissa High Court · (2002) 94 CLT 630 : (2002) OLR 790 Supp
Orissa High Court · (2002) 08 OHC CK 0079
Orissa High Court · (2002) 94 CLT 556 : (2002) 2 OLR 386
Orissa High Court · (2002) 94 CLT 730 : (2002) 2 OLR 354
Orissa High Court · (2004) 1 OLR 259
Orissa High Court · (2002) 94 CLT 441 : (2002) OLR 791 Supp
Orissa High Court · (2002) 94 CLT 212
Orissa High Court · AIR 2002 Ori 195 : (2002) 94 CLT 201
Orissa High Court · (2002) 94 CLT 280
Orissa High Court · AIR 2003 Ori 47 : (2002) 94 CLT 426 : (2002) OLR 791 Supp
Orissa High Court · (2002) 94 CLT 451 : (2002) OLR 791 Supp
Orissa High Court · (2002) 94 CLT 358 : (2002) OLR 290 Supp
Orissa High Court · (2003) 95 CLT 331 : (2002) OLR 330 Supp