High Courts20 Aug 2002Dismissed
Gadadhar Pradhan Vs State of Orissa
Orissa High Court · (2002) 2 OLR 401
Penal Code, 1860 (IPC) — Section 201, 302
COURT ARCHIVE
Orissa High Court judgments
32,444 judgments · page 977 of 1,623
High Courts20 Aug 2002
Kumuda Ranjan Panda Vs Padmanava Panda and Another
Orissa High Court · (2002) 94 CLT 626
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397(3), 482
High Courts19 Aug 2002
P.R. Maniktala Vs Union of India (UOI) and Another
Orissa High Court · (2002) 08 OHC CK 0068
Criminal Procedure Code, 1973 (CrPC) — Section 161, 305, 305(3), 305(5), 465Penal Code, 1860 (IPC) — Section 405, 406
High Courts19 Aug 2002Dismissed
Ponni Sugars and Chemicals Ltd. Vs Bargarh Cooperative Sugar Mills Ltd.
Orissa High Court · (2003) 2 CivCC 505 : (2003) 95 CLT 61 : (2002) 2 OLR 351
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
High Courts19 Aug 2002
National Aluminium Company Ltd. Vs Orissa Electricity Regulatory Commission and Another
Orissa High Court · (2003) 1 OLR 77
Orissa Electricity Reforms Act, 1995 — Section 26(4), 39
High Courts19 Aug 2002Allowed
P. R. Maniktala Vs Union of India (UOI) The Doaba Industrial and Trading Company (Pvt.) Limited and Another Vs Union of India (UOI) and Another
Orissa High Court · (2002) 08 OHC CK 0004
Criminal Procedure Code, 1973 (CrPC) — Section 161, 305, 482Penal Code, 1860 (IPC) — Section 406
High Courts16 Aug 2002Dismissed
Banambar Swain and Others Vs Sankarsan Dash
Orissa High Court · (2002) 08 OHC CK 0077
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Criminal Procedure Code, 1973 (CrPC) — Section 145Orissa Land Reforms Act, 1960 — Section 67
High Courts16 Aug 2002Allowed
Bijaya Kumar Jena and Others Vs Ajaya Kumar Parida and Others
Orissa High Court · (2002) 08 OHC CK 0076
Civil Procedure Code, 1908 (CPC) — Section 100Orissa Land Reforms Act, 1960 — Section 36A
High Courts16 Aug 2002Dismissed
Dhansingh Majhi and Others Vs Duaru Majhi and Others
Orissa High Court · (2002) 08 OHC CK 0075
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Aug 2002Allowed
Sahu Trust Vs All India Council for Technical Education and Others
Orissa High Court · (2002) 2 OLR 437
All India Council for Technical Education (Norms and Guidelines for fees and Guidelines for Admission in Professional Colleges) Regulations, 1994 — Regulation 12, 13
High Courts16 Aug 2002
Special Land Acquisition Officer Vs Iswar Chandra Sahu, Rengali Irrigation Project
Orissa High Court · (2002) 2 OLR 340
Civil Procedure Code, 1908 (CPC) — Order 27 Rule 8A, Order 41 Rule 1(3), Order 41 Rule 5(3), Order 41 Rule 5(5)
High Courts16 Aug 2002Allowed
Maheswari Enterprises and Ambika Enterprises (Joint Venture) Vs Mahanadi Coalfields Limited and Another
Orissa High Court · (2002) 2 OLR 349
High Courts16 Aug 2002Dismissed
Bisi Golari Vs State of Orissa
Orissa High Court · (2002) 2 OLR 447
Penal Code, 1860 (IPC) — Section 302, 304(II)
High Courts16 Aug 2002
Brundaban Sahu Vs The Orissa State of Road Transport Corporation Company Limited and Others
Orissa High Court · (2002) 08 OHC CK 0011
Constitution of India, 1950 — Article 311
High Courts14 Aug 2002
Danardan Patra Vs State of Orissa
Orissa High Court · (2002) 2 OLR 443
Penal Code, 1860 (IPC) — Section 354, 375, 376
High Courts14 Aug 2002
Niladrinath Mohanty Vs Ashok Kumar Mohanty and Others
Orissa High Court · AIR 2003 Ori 55 : (2002) OLR 41 Supp
Specific Relief Act, 1963 — Section 38
High Courts13 Aug 2002
Sankarlal Agrawal Vs Special Judge (C.B.I.) and Others
Orissa High Court · (2003) 24 OCR 356
Criminal Procedure Code, 1973 (CrPC) — Section 195(1), 340, 482Evidence Act, 1872 — Section 154Penal Code, 1860 (IPC) — Section 191, 193
High Courts13 Aug 2002
Purna Chandra Biswal Vs State of Orissa
Orissa High Court · (2002) 08 OHC CK 0001
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 114, 313
High Courts12 Aug 2002
Amarjit Keshari Das Vs State of Orissa and Another Avin Chandra Deo and Others Vs State of Orissa and Others
Orissa High Court · (2002) 2 OLR 406
High Courts09 Aug 2002
Rabi Chandra Behera Vs Sampurna Behera and Others
Orissa High Court · (2002) 94 CLT 423 : (2002) OLR 295 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 482