High Courts17 Aug 2007
Indian Tea Provisions Ltd. Vs Hotel Repose Pvt. Ltd.
Orissa High Court · (2007) 104 CLT 826 : (2007) 2 OLR 477
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
COURT ARCHIVE
Orissa High Court judgments
32,457 judgments · page 821 of 1,623
High Courts17 Aug 2007
Sri Ajaya Dalua Vs State of Orissa and Another
Orissa High Court · (2007) CLT 1282 (Suppl Crl) : (2007) 2 OLR 444 : (2007) OLR 1282 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 376
High Courts17 Aug 2007Dismissed
Oriental Insurance Company Limited Vs Sri. Mohan Das and Another
Orissa High Court · (2007) 08 OHC CK 0006
High Courts16 Aug 2007Dismissed
Kalandi Mallik Vs Sricharan Sethy and Others
Orissa High Court · (2007) 08 OHC CK 0048
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Orissa Grama Panchayat Act, 1964 — Section 100(1), 25(1)Representation of the People Act, 1951 — Section 81(1)
High Courts16 Aug 2007
Jugal Kishore Nayak Vs The Authorised Officer-cum-Divisional Forest Officer
Orissa High Court · (2007) CLT 1258 (Suppl Crl) : (2007) 2 OLR 605
ORISSA FOREST Act, 1972 — Section 2(g)(ii), 56
High Courts13 Aug 2007
Biranchi Pradhani and Others Vs State of Orissa
Orissa High Court · (2007) CLT 837 Supp : (2007) 2 OLR 410 : (2007) OLR 837 Supp
Penal Code, 1860 (IPC) — Section 34, 354, 366
High Courts10 Aug 2007
Pravat Kumar Ghosh Vs Jharana Ghosh and Others
Orissa High Court · AIR 2008 Ori 9 : (2007) CLT 166 Supp : (2007) 2 OLR 429
Civil Procedure Code, 1908 (CPC) — Section 104, 151, 38, 96
High Courts10 Aug 2007Dismissed
Smt. Biraja Kumari Devi ' Purnima Mohanty Vs Dr. Swarnalata Mohapatra
Orissa High Court · (2007) CLT 170 Supp
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Partition Act, 1893 — Section 4Transfer of Property Act, 1882 — Section 44
High Courts09 Aug 2007Dismissed
Ghanashysm Parida Vs State of Orissa
Orissa High Court · (2008) 39 OCR 108
Penal Code, 1860 (IPC) — Section 307, 332, 34Probation of Offenders Act, 1958 — Section 4
High Courts09 Aug 2007Allowed
Bhagheeratha Engineering Ltd. Vs State of Orissa and Others
Orissa High Court · (2007) CLT 185 Supp
Arbitration Act, 1940 — Section 2, 41, 41A, 41A(1), 41A(5)Arbitration and Conciliation Act, 1996 — Section 10(2), 11, 7, 85, 85(1)Constitution of India, 1950 — Article 226
High Courts09 Aug 2007Dismissed
Land Acquisition Officer Vs Mukunda Domb and Others
Orissa High Court · (2007) 104 CLT 829 : (2007) 2 OLR 450 : (2007) 1 OLR 103 Supp
Land Acquisition Act, 1894 — Section 11, 18
High Courts09 Aug 2007Dismissed
Land Acquisition Officer Vs Dasa Goud and Another
Orissa High Court · (2007) CLT 843 Supp : (2007) 2 OLR 647 : (2007) OLR 843 Supp
Land Acquisition Act, 1894 — Section 11, 18
High Courts08 Aug 2007Dismissed
Basanta Kumar Prusty Vs Krupasindhu Sahu and Others
Orissa High Court · (2007) 2 OLR 610 Supp
Evidence Act, 1872 — Section 94
High Courts08 Aug 2007
Smt. Meera Piri Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 445 : (2007) 2 OLR 533
Constitution of India, 1950 — Article 14, 16
High Courts08 Aug 2007Dismissed
State of Orissa Vs Jatadhari Lenka and Others
Orissa High Court · (2007) CLT 1209 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 148, 149, 286, 302, 323
High Courts08 Aug 2007Allowed
Alekha Chandra Behera and Others Vs State of Orissa and Another
Orissa High Court · (2007) CLT 1109 (Suppl Crl) : (2008) 1 DMC 556 : (2007) 2 OLR 528
Criminal Procedure Code, 1973 (CrPC) — Section 125, 156, 320, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 307, 313, 34, 376, 406
High Courts08 Aug 2007Allowed
Trinath Dhadia Vs State of Orissa
Orissa High Court · (2008) CLT 34 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 366Penal Code, 1860 (IPC) — Section 302
High Courts03 Aug 2007
Chittaranjan Mallick Vs State of Orissa
Orissa High Court · (2007) 2 OLR 180 Supp
Constitution of India, 1950 — Article 21, 32Criminal Procedure Code, 1973 (CrPC) — Section 161, 438, 439, 82, 83Penal Code, 1860 (IPC) — Section 120(B), 420, 467, 468, 472
High Courts03 Aug 2007Allowed
Land Acquisition Officer Vs Sri. Uttareswar Mahaprabhu
Orissa High Court · (2007) 08 OHC CK 0063
Land Acquisition Act, 1894 — Section 11, 18, 23(1A), 23(2), 26(1)
High Courts03 Aug 2007Allowed
National Aluminum Company Limited Vs The Doaba Industrial and Trading Company (P) Limited
Orissa High Court · AIR 2008 Ori 12 : (2008) 1 ARBLR 330 : (2007) 104 CLT 454 : (2007) 2 OLR 605 Supp
Arbitration and Conciliation Act, 1996 — Section 7, 8