High Courts31 Jul 2007Allowed
K.P. Mohapatra Vs State of Orissa and Others
Orissa High Court · AIR 2008 Ori 17 : (2007) CLT 219 Supp : (2007) 2 OLR 577 Supp
Orissa Lokpal and Lokayuktas Act, 1995 — Section 3, 5(5)
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 823 of 1,624
High Courts31 Jul 2007
Sanjay Kumar Panda Vs State of Orissa
Orissa High Court · (2007) 104 CLT 706 : (2008) CriLJ 2722
Criminal Procedure Code, 1973 (CrPC) — Section 228, 482Penal Code, 1860 (IPC) — Section 114, 120B, 409, 419, 420Prevention of Corruption Act, 1988 — Section 13, 19
High Courts31 Jul 2007
Chandra Chudamani Patnaik and Others Vs State of Orissa
Orissa High Court · (2007) 104 CLT 786 : (2008) 1 DMC 457 : (2007) 2 OLR 356
Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts31 Jul 2007Dismissed
Banambar Pradhan and Others Vs State of Orissa and Others
Orissa High Court · (2007) CLT 108 Supp
High Courts30 Jul 2007Dismissed
Guru Charan Patnaik Vs Consolidation Commissioner and Others
Orissa High Court · (2007) 2 OLR 1065 Supp
Limitation Act, 1963 — Section 5Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36, 37
High Courts30 Jul 2007
Sri Allana Jagannath Vs Sashanam Lachana and Others
Orissa High Court · (2007) 104 CLT 621 : (2007) 2 OLR 406
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts27 Jul 2007Dismissed
New India Assurance Company Ltd., Khurda Branch Vs Sujit Barisal and Others
Orissa High Court · (2007) CLT 764 Supp
Motor Vehicles Act, 1988 — Section 147, 147I, 149(2), 170, 95
High Courts27 Jul 2007Dismissed
New India Assurance Co. Ltd. Vs Sujit Barisal and Others
Orissa High Court · (2007) CLT 764 Supp
Motor Vehicles Act, 1939 — Section 95Motor Vehicles Act, 1988 — Section 147, 147(1), 149(2), 170
High Courts27 Jul 2007
Babuli @ Rajkishore Rana Vs Prasanti @ Purnamasi Rana and Another
Orissa High Court · (2007) 104 CLT 372 : (2007) 104 CTC 372 : (2007) 2 DMC 664 : (2007) 2 OLR 332
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts27 Jul 2007Allowed
Indian Latex Fibre Corporation Vs Commissioner of Sales Tax and Others
Orissa High Court · (2007) CLT 196 Supp : (2007) 2 OLR 669 : (2009) 20 VST 57
ORISSA SALES TAX ACT, 1947 — Section 23(4)(a)Orissa Sales Tax Rules, 1947 — Rule 80
High Courts27 Jul 2007
Manas Ranjan Tripathy Vs State of Orissa
Orissa High Court · (2007) 2 OLR 1075 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 438(3)Penal Code, 1860 (IPC) — Section 127, 147, 148, 149, 186
High Courts27 Jul 2007
Babuli @ Arabinda Das Vs State of Orissa and Others
Orissa High Court · (2007) CLT 1173 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 365
High Courts27 Jul 2007
Manas Ranjan Tripath Vs State of Orissa
Orissa High Court · (2007) CLT 1249 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 438(3)Penal Code, 1860 (IPC) — Section 127, 147, 148, 149, 186
High Courts25 Jul 2007Dismissed
Prasanta Kumar Nayak Vs Mrs. Harapriya Barik ' Tarai and Others
Orissa High Court · (2007) CLT 179 Supp : (2007) 2 OLR 335
Constitution of India, 1950 — Article 32Contempt of Courts Act, 1971 — Section 15, 20Criminal Procedure Code, 1973 (CrPC) — Section 161, 173, 391
High Courts25 Jul 2007Dismissed
Suresh Barik Vs Purna Chandra Rout and Others
Orissa High Court · (2007) 104 CLT 639 : (2007) 2 OLR 537 Supp
Constitution of India, 1950 — Article 227Evidence Act, 1872 — Section 50
High Courts25 Jul 2007Dismissed
Baishnab Charan Moharana Vs O.S.R.T.C. and Others
Orissa High Court · (2007) CLT 157 Supp
Industrial Disputes Act, 1947 — Section 25G, 25N
High Courts23 Jul 2007Dismissed
A. Rama Rao and Others Vs Raghunath Patnaik and Others
Orissa High Court · (2007) 07 OHC CK 0035
Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Specific Relief Act, 1963 — Section 19
High Courts20 Jul 2007
Sankar Gouda Vs Union of India (UOI) and Others
Orissa High Court · (2007) CLT 1247 (Suppl Crl) : (2007) 2 OLR 606 : (2007) 1 OLR 92 Supp
National Security Act, 1980 — Section 3
High Courts20 Jul 2007
Paramananda Sahu and Bhagban Sahu Vs Ramachandra Sahu
Orissa High Court · (2007) 104 CLT 376
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts20 Jul 2007Dismissed
Muralidhar Naik Vs State of Orissa and Others
Orissa High Court · (2007) 07 OHC CK 0034