COURT ARCHIVE

Orissa High Court judgments

32,457 judgments · page 820 of 1,623

High Courts30 Aug 2007Dismissed

Raghunath Khadenga (since dead) represented by his legal heirs Vs Sri. Krushna Chandra Dash (since dead) represented by his legal heirs and Others

Orissa High Court · (2008) CLT 263 Supp : (2008) OLR 263 Supp : (2007) 2 OLR 708 Supp

Civil Procedure Code, 1908 (CPC) — Section 47, 9Criminal Procedure Code, 1973 (CrPC) — Section 145

High Courts29 Aug 2007Dismissed

Sapa Simadri Patro (dead), after him Sapa Mahalaxmi Vs State of Orissa and Another

Orissa High Court · (2007) CLT 273 Supp : (2007) 2 OLR 722

Civil Procedure Code, 1908 (CPC) — Section 80

High Courts29 Aug 2007Allowed

State of Orissa Vs Trinath Palai and Another

Orissa High Court · (2007) 2 OLR 204 Supp

Penal Code, 1860 (IPC) — Section 201, 302, 303, 34

High Courts24 Aug 2007Dismissed

State of Orissa Vs Madhab Chandra Dehury @ Naik

Orissa High Court · (2007) 2 OLR 197 Supp

Penal Code, 1860 (IPC) — Section 307, 324, 34Probation of Offenders Act, 1958 — Section 4(3)

High Courts24 Aug 2007Dismissed

Snehalata Parija Vs Gour Raj Gouri and Another

Orissa High Court · (2007) 104 CLT 686 : (2007) 2 OLR 493

Transfer of Property Act, 1882 — Section 52

High Courts24 Aug 2007Dismissed

Pradeep Kumar Sharma and Another Vs State of Orissa

Orissa High Court · (2008) CriLJ 257 : (2007) 2 OLR 199 Supp

Evidence Act, 1872 — Section 10Penal Code, 1860 (IPC) — Section 120A, 120B, 34, 379, 411

High Courts24 Aug 2007Allowed

Sankar Naik Vs State of Orissa

Orissa High Court · (2007) CLT 1279 (Suppl Crl) : (2007) 2 OLR 474 : (2007) OLR 1279 (Suppl Crl)

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 302, 323, 34

High Courts24 Aug 2007Allowed

Shree Steel Industries Vs Western Electricity Supply Company of Orissa Ltd.

Orissa High Court · AIR 2008 Ori 53 : (2008) 1 OLR 297

Electricity Act, 2003 — Section 43

High Courts24 Aug 2007Allowed

Kshyema Karan Giri Vs State of Orissa

Orissa High Court · (2007) CLT 1287 (Suppl Crl) : (2007) 2 OLR 447 : (2007) OLR 1287 (Suppl Crl)

Essential Commodities Act, 1955 — Section 6A

High Courts23 Aug 2007Allowed

Chandramani Jena and Others, Anirudha Mangal and Others and Narahari Sethi and Others Vs State of Orissa and Others

Orissa High Court · (2007) 104 CLT 613 : (2007) 2 OLR 577

Constitution of India, 1950 — Article 14, 15, 16, 309, 35

High Courts22 Aug 2007Dismissed

State of Orissa Vs Judhistir Majhi and Others

Orissa High Court · (2008) CLT 32 (Suppl Crl)

Penal Code, 1860 (IPC) — Section 302, 34

High Courts22 Aug 2007Allowed

Smt. Sukanti Naik Vs Revenue Divisional Commissioner and Others

Orissa High Court · (2010) 2 ILR (Ori) 1101 : (2008) 1 OLR 209

Orissa Government Land Settlement Act, 1962 — Section 7A(1)ORISSA GOVERNMENT LAND SETTLEMENT RULES, 1983 — Rule 4(ii)

High Courts22 Aug 2007

Pramod Kumar Satpathy and Others Vs State of Orissa and Others

Orissa High Court · (2007) 104 CLT 696 : (2007) 2 OLR 683 Supp

Constitution of India, 1950 — Article 14, 16, 309

High Courts22 Aug 2007

Mudgar Pradhan Vs Mahanadi Coal Fields

Orissa High Court · (2007) 2 OLR 1095 Supp

Orissa Civil Services (Rehabilitation Assistance) Rules, 1990 — Rule 2

High Courts22 Aug 2007Dismissed

Rasila Bhupendra Shah and Another and Ajit Nain Vs Indian Charge Chrome Limited and Another Ajit Nain Vs Union of India (UOI) and Others

Orissa High Court · AIR 2008 Ori 1 : (2007) 104 CLT 665 : (2007) 2 OLR 693 Supp

COMPANIES ACT, 1956 — Section 391, 392, 393, 394, 394ASick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 3Sick Industrial Companies (Special Provisions) Repeal Act, 2003 — Section 3

High Courts20 Aug 2007Allowed

Abanti Behera Vs The Collector and Others

Orissa High Court · (2007) 104 CLT 835 : (2007) 115 FLR 833 : (2007) 2 OLR 490

High Courts20 Aug 2007

Prabir Kumar Das Vs State of Orissa and Others

Orissa High Court · (2007) CLT 161 Supp : (2007) 2 OLR 435

Constitution of India, 1950 — Article 21, 226, 32Penal Code, 1860 (IPC) — Section 147, 149, 302, 323, 337

High Courts17 Aug 2007Allowed

Sri Sandeep Jena Vs State and Others

Orissa High Court · (2007) CLT 1283 (Suppl Crl) : (2007) 2 OLR 441

Criminal Procedure Code, 1973 (CrPC) — Section 457Income Tax Act, 1961 — Section 132APenal Code, 1860 (IPC) — Section 380, 406, 457

High Courts17 Aug 2007

Chandrasekhar Mohanty and Others Vs State of Orissa and Others

Orissa High Court · (2007) 104 CLT 779 : (2007) 2 OLR 459

Civil Procedure Code, 1908 (CPC) — Section 10, 151, 47, 9

High Courts17 Aug 2007Dismissed

Smt. Bijaya Laxmi Nayak Vs Bhata Kishore Dalai

Orissa High Court · (2007) 08 OHC CK 0021

Arbitration Act, 1940 — Section 20, 39