High Courts12 Sept 2007Allowed
Bhagaban Mohapatra Vs Vice Chancellor, Orissa University of Agriculture and Technology and Others
Orissa High Court · (2008) 105 CLT 577 : (2007) 2 OLR 806 Supp
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 818 of 1,624
High Courts12 Sept 2007
Dinabandhu Sarangi and Others Vs State of Orissa and Others
Orissa High Court · (2007) CLT 385 Supp : (2007) 2 OLR 803 Supp : (2007) OLR 385 Supp
High Courts12 Sept 2007Dismissed
Satya Sundar Tripathi Vs Mamata Tripathi
Orissa High Court · (2007) CLT 845 Supp : (2007) 2 OLR 668 : (2007) OLR 845 Supp
Constitution of India, 1950 — Article 226, 227
High Courts12 Sept 2007Allowed
Manoranjan Khatua Vs Mahanadi Coal Fields Ltd. and Others
Orissa High Court · (2007) 104 CLT 652 : (2008) 116 FLR 150 : (2008) 1 LLJ 976 : (2007) 2 OLR 810 Supp
High Courts12 Sept 2007Dismissed
Bhramarabara Nayak and Others Vs Tahasildar and Others
Orissa High Court · (2007) 2 OLR 1097 Supp
Orissa Estates Abolition Act, 1951 — Section 8(1)Orissa Survey and Settlement Act, 1958 — Section 32
High Courts12 Sept 2007Dismissed
State of Orissa Vs Bauribandhu Rout and Others
Orissa High Court · (2007) CLT 651 Supp
Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts11 Sept 2007Allowed
Sri Mayur Biscuits Co. (P) Ltd. Vs Sales Tax Officer and Others
Orissa High Court · (2009) 20 VST 330
Orissa Sales Tax Act, 1947 — Section 12(4)
High Courts10 Sept 2007Dismissed
Nilachal Service Station Vs Presiding Officer, Labour Court and Another
Orissa High Court · (2007) CLT 372 Supp : (2008) 2 LLJ 95 : (2007) 2 OLR 794 Supp
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 142, 226Industrial Disputes Act, 1947 — Section 17, 17A, 29, 33, 33C
High Courts10 Sept 2007
Maddi Sreeramulu and Sons (HUF) Vs State of Orissa
Orissa High Court · (2007) 104 CLT 631 : (2007) 212 CTR 265 : (2007) 2 OLR 566
Income Tax Act, 1961 — Section 139, 143, 147, 148, 149
High Courts07 Sept 2007Dismissed
Kishore Kumar Sahoo Vs Lafarge India Pvt. Ltd. and Another
Orissa High Court · (2007) 09 OHC CK 0062
Arbitration Act, 1940 — Section 20, 41Arbitration and Conciliation Act, 1996 — Section 11, 11(11), 11(6), 16(1)Civil Procedure Code, 1908 (CPC) — Section 20
High Courts07 Sept 2007Allowed
Dr. Bichitra Kumar Das Vs State of Orissa and Others
Orissa High Court · (2007) 104 CLT 647 : (2007) 2 OLR 632
Orissa Ayurvedic Medicine Act, 1960 — Section 41(1)
High Courts07 Sept 2007Allowed
Sri Tapan Kumar Mohanty Vs Smt. Sudhansubala Sahu and Another
Orissa High Court · (2007) CLT 200 Supp : (2007) 2 OLR 548
Constitution of India, 1950 — Article 226, 227
High Courts07 Sept 2007Dismissed
M.V.D. Prasad and Others Vs Republic of India
Orissa High Court · (2007) 2 OLR 237 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts07 Sept 2007
Dhani ' Dhaneshwar Sahu and Another Vs State of Orissa
Orissa High Court · (2007) CLT 1114 (Suppl Crl) : (2008) 1 DMC 304 : (2007) 2 OLR 250 Supp
Penal Code, 1860 (IPC) — Section 107, 109, 306, 309, 498AProbation of Offenders Act, 1958 — Section 4
High Courts07 Sept 2007Dismissed
Guria Sahoo Vs State of Orissa and Others Dukhia Sahoo Vs National Thermal Power Corporation Ltd. and Others National Thermal Power Corporation Ltd. Vs State of Orissa and Others
Orissa High Court · (2007) CLT 268 Supp : (2007) 2 OLR 787 Supp : (2007) OLR 268 Supp
Forest (Conservation) Act, 1980 — Section 2Land Acquisition Act, 1894 — Section 18
High Courts07 Sept 2007Dismissed
Kishore Kumar Sahoo Vs Lafarge India Pvt. Ltd and Another
Orissa High Court · (2007) 09 OHC CK 0004
Arbitration Act, 1940 — Section 16(1), 20, 41Arbitration and Conciliation Act, 1996 — Section 11, 11(11), 11(6)Contract Act, 1872 — Section 9
High Courts07 Sept 2007Dismissed
M.V.D. Prasad Vs Republic of India
Orissa High Court · (2007) CLT 1127 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 227, 482Penal Code, 1860 (IPC) — Section 120(B), 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1), 13(2)
High Courts06 Sept 2007Allowed
Sukulu Majhi and Others Vs Sukanta Kumar Das and Another
Orissa High Court · (2008) 105 CLT 351 : (2007) 2 OLR 773 Supp
High Courts06 Sept 2007
Prabir Kumar Das Vs State of Orissa
Orissa High Court · (2007) CLT 1313 (Suppl Crl) : (2007) 2 OLR 573
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 160
High Courts06 Sept 2007Allowed
Ranjit Kumar Nayak Vs State of Orissa and Others
Orissa High Court · (2007) CLT 1244 (Suppl Crl)
Arms Act, 1959 — Section 25, 27, 29National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 147, 148, 149, 186, 294