High Courts27 Sept 2007
Santosh Kumar Sahoo Vs State of Orissa
Orissa High Court · (2007) 38 OCR 491
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304(B), 34, 498(A)
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Orissa High Court judgments
32,463 judgments · page 816 of 1,624
High Courts27 Sept 2007Allowed
Shanti Prasad Mishra Vs Union of India and Others
Orissa High Court · (2007) 09 OHC CK 0073
Arms Act, 1959 — Section 25, 27National Security Act, 1980 — Section 3(2)Penal Code, 1860 (IPC) — Section 120(B), 147, 148, 149, 395
High Courts27 Sept 2007Allowed
Jujesthi Bhoi Vs State of Orissa
Orissa High Court · (2007) CLT 771 Supp : (2007) 38 OCR 721 : (2007) 2 OLR 658 : (2007) OLR 771 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313, 99Penal Code, 1860 (IPC) — Section 105, 307, 325, 34, 447
High Courts27 Sept 2007Dismissed
Debraj Tuli Vs The Secretary, Government of India, Central Public Works Department and Others
Orissa High Court · (2007) CLT 343 Supp : (2007) 2 OLR 916 Supp : (2007) OLR 343 Supp
Arbitration Act, 1940 — Section 20, 20(4), 23, 30, 35
High Courts27 Sept 2007Dismissed
Narayan Gope Vs Orissa Forest Development Corporation Ltd. and Others
Orissa High Court · (2007) CLT 743 Supp : (2007) 2 OLR 764 : (2007) OLR 743 Supp
High Courts27 Sept 2007Dismissed
Gouranga and Gouranga Ch. Pothal Vs Ananta Ch. Pothal and Others Ananta Ch. Pothal Vs Guramani Pothal and Others
Orissa High Court · (2008) 105 CLT 527 : (2007) 2 OLR 917 Supp
Land Acquisition Act, 1894 — Section 30
High Courts26 Sept 2007
Rabindranath Mishra Vs State of Orissa and Others
Orissa High Court · AIR 2008 Ori 19 : (2007) CLT 352 Supp : (2007) 2 OLR 907 Supp
Central Reserve Police Force Act, 1949 — Section 3Criminal Procedure Code, 1973 (CrPC) — Section 129, 130, 131, 132, 197
High Courts26 Sept 2007Dismissed
Tripty Drinks Pvt. Ltd. Vs Asst. Commissioner of Sales Tax and Others Sreeram Drinks Pvt. Ltd. Vs Sales Tax Officer and Another
Orissa High Court · (2007) CLT 251 Supp
Constitution of India, 1950 — Article 366Orissa Sales Tax Act, 1947 — Section 12(4), 2, 23(4)Orissa Sales Tax Rules, 1947 — Rule 80
High Courts26 Sept 2007Dismissed
Abdulla Khan and Another Vs State of Orissa and Others
Orissa High Court · (2008) CLT 251 Supp
Industrial Disputes Act, 1947 — Section 2
High Courts26 Sept 2007
Oriental Insurance Co. Ltd. Vs Priyabala Roy and Others
Orissa High Court · (2008) 105 CLT 870 : (2008) 1 OLR 478
Motor Vehicles Act, 1988 — Section 149, 166
High Courts26 Sept 2007
The Executive Engineer (Electrical Supply) Bhanjanagar Electrical Division and Another Vs Osha Pradhan and Another
Orissa High Court · (2007) 09 OHC CK 0001
Civil Procedure Code, 1908 (CPC) — Section 2(17), 80, 80(1)
High Courts25 Sept 2007Dismissed
Anusuya Tripathy Vs State of Orissa and Others
Orissa High Court · (2007) CLT 382 Supp : (2007) 2 OLR 872 Supp : (2007) OLR 382 Supp
Orissa Education Code — Article 412
High Courts25 Sept 2007Dismissed
Lokanath Biswal Vs Union of India (UOI)
Orissa High Court · AIR 2008 Ori 33 : (2008) 2 ARBLR 27 : (2008) 105 CLT 220 : (2007) 2 OLR 880 Supp
Arbitration Act, 1940 — Section 33, 34Arbitration and Conciliation Act, 1996 — Section 11, 34Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts25 Sept 2007Dismissed
Sasmita Pradhan Vs The District Collector-cum-District Election Officer and Others
Orissa High Court · (2007) CLT 369 Supp
Constitution of India, 1950 — Article 226, 227Orissa Grama Panchayat Act, 1964 — Section 38, 38(1), 38(2), 38(3), 38(4)
High Courts25 Sept 2007
Basudev Sahoo Vs Sub-Collector and Others
Orissa High Court · (2008) 105 CLT 275 : (2007) 2 OLR 878 Supp
High Courts25 Sept 2007
Shri Dillip Kumar Samal Vs State of Orissa and Another
Orissa High Court · (2008) 105 CLT 59 : (2007) 2 OLR 788
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 193, 219, 228
High Courts25 Sept 2007Allowed
Ashish Transport Company Ltd. Vs Mahanadi Coalfields Limited and Another
Orissa High Court · (2007) 09 OHC CK 0010
Arbitration and Conciliation Act, 1996 — Section 11
High Courts24 Sept 2007
Dhadi Mallik and Others Vs Sri Maheswar Rout and Others
Orissa High Court · (2007) CLT 839 Supp : (2007) 2 OLR 696 : (2007) OLR 839 Supp
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts24 Sept 2007Dismissed
New India Assurance Co. Ltd. Vs Seria Ping, Satyanarayana Ping and Shree Balaji Transport
Orissa High Court · (2008) 105 CLT 319 : (2008) 1 OLR 283 Supp
Motor Vehicles Act, 1988 — Section 149
High Courts21 Sept 2007Dismissed
Divisional Manager, The New India Assurance Co. Ltd. Vs Mitradatta Mishra and Others
Orissa High Court · (2007) CLT 348 Supp
Motor Vehicles Act, 1988 — Section 166