Bihar and Orissa Excise Act, 1915 — Section 15, 29(2), 42, 43, 45Constitution of India, 1950 — Article 19, 226Orissa Excise Rules, 1965 — Rule 102(A), 45, 45(1), 45(2)

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High Courts20 Sept 2007Dismissed

Kota Sundara Rao Vs Vaisyaraju Sanyasi Raju and Others

Orissa High Court · (2008) CLT 248 Supp : (2008) OLR 248 Supp : (2007) 2 OLR 853 Supp

Evidence Act, 1872 — Section 65, 79

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High Courts19 Sept 2007Dismissed

Brundaban Naik and Another Vs Panchu Naik and Others

Orissa High Court · (2007) 09 OHC CK 0078

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 3

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High Courts19 Sept 2007Allowed

Vidya Balusu Vs Chairman, JEE (2007) Orissa and Another

Orissa High Court · (2007) CLT 379 Supp

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High Courts19 Sept 2007Allowed

B. Srinivas Rao and Another Vs State of Orissa

Orissa High Court · (2008) 105 CLT 91 : (2008) 1 OLR 182

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34, 498A

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High Courts19 Sept 2007Allowed

State of Orissa Vs Duleswar Barik Duleswar Barik Vs State of Orissa

Orissa High Court · (2008) CriLJ 1065 : (2008) 1 OLR 118

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 84

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High Courts19 Sept 2007Dismissed

Duryodhan Das (dead) after him Janaki Das and Another Vs Prafulla Kumar Das and Others

Orissa High Court · (2007) CLT 840 Supp : (2007) 2 OLR 664 : (2007) OLR 840 Supp

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High Courts18 Sept 2007Dismissed

Food Corporation of India Vs Angul, Regional Co-operative Marketing Society Limited

Orissa High Court · (2007) 2 OLR 835 Supp

Contract Act, 1872 — Section 189Limitation Act, 1963 — Article 113, 3(2)

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High Courts18 Sept 2007Dismissed

Saurav Maharana Vs Council for the Indian School Certificate Examinations and Others

Orissa High Court · (2007) 2 OLR 595

Constitution of India, 1950 — Article 12

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High Courts18 Sept 2007Dismissed

Ramesh Singh Vs Punjab National Bank and Another

Orissa High Court · (2008) 1 OLR 281 Supp

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High Courts14 Sept 2007

Girija Sankar Dwibedi and Others Vs Somanath Dwibedi and Others

Orissa High Court · (2008) 105 CLT 272 : (2007) 2 OLR 655

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16

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High Courts14 Sept 2007Dismissed

Trafalgar House Construction (T) Satyam Shankaranarayana (JV) Vs State of Orissa and Others

Orissa High Court · (2007) CLT 394 Supp

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High Courts14 Sept 2007Dismissed

Kanhu Charan Barik Vs Orissa State Board of Pharmacy and Another Anil Kumar Mohapatra Vs State of Orissa and Others Bibhukanta Das Vs Director of Medical Education and Training and Others

Orissa High Court · (2007) CLT 367 Supp : (2007) 2 OLR 819 Supp : (2007) OLR 367 Supp

Education Regulations, 1991 — Regulation 10, 14

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High Courts13 Sept 2007

Arnapurna Tripathy Vs Commissioner, Consolidation and Others

Orissa High Court · (2008) 105 CLT 478

Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 36

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High Courts13 Sept 2007Dismissed

State of Orissa Vs Chaitana Rajhansa

Orissa High Court · (2008) CriLJ 946

Penal Code, 1860 (IPC) — Section 376

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High Courts13 Sept 2007Dismissed

Sri Chintamoni Das Vs The Joint Commissioner, Settlement and Consolidation of Orissa and Others

Orissa High Court · (2007) CLT 365 Supp : (2007) 2 OLR 710 : (2007) OLR 365 Supp

Constitution of India, 1950 — Article 227

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High Courts13 Sept 2007

Sri Jagnya Baraha Mahaprabhu Bije-Jharuapada and Others Vs State of Orissa and Others

Orissa High Court · (2007) 2 OLR 1084 Supp

Orissa Hindu Religious Endowments Act, 1951 — Section 19, 25, 68

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