High Courts27 Oct 2007
Santosh Kumar Sahoo Vs State of Orissa
Orissa High Court · (2007) CLT 756 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304, 34, 498(A)
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 814 of 1,624
High Courts12 Oct 2007Allowed
Shantilata Bhutia Vs Subhadra Nayak and Others
Orissa High Court · (2008) CLT 110 (Suppl Crl) : (2008) 1 OLR 179 : (2008) OLR 110 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 138
High Courts12 Oct 2007Dismissed
Adimul Hossain Khan and Others Vs State of Orissa and Another
Orissa High Court · (2008) CLT 160 (Suppl Crl) : (2008) CriLJ 655 : (2007) 2 OLR 293 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 294, 323, 34, 341, 436
High Courts12 Oct 2007Allowed
Dr. Sunil Kumar Padhy Vs State of Orissa
Orissa High Court · (2008) CLT 136 (Suppl Crl) : (2008) 1 OLR 188 : (2008) OLR 136 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 161, 304Penal Code, 1860 (IPC) — Section 300, 304, 304A
High Courts12 Oct 2007Dismissed
Binapani Vidyamandir Parichalana Samiti and Another Vs Srikhetra Sikhya Vikas Parishad and Others
Orissa High Court · (2007) 2 OLR 91 Supp
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 41 Rule 11, Order 9 Rule 11, 100
High Courts12 Oct 2007
Smt. Sadin Meher Vs State of Orissa and Others
Orissa High Court · (2007) CLT 655 Supp : (2007) 38 OCR 803 : (2007) 2 OLR 780
Constitution of India, 1950 — Article 226Protection of Human Rights Act, 1993 — Section 13, 26
High Courts12 Oct 2007
Hara Parbati Thakurani and Others Vs Commissioner of Endowments and Others
Orissa High Court · (2007) CLT 739 Supp : (2007) 2 OLR 801
ORISSA HINDU RELIGIOUS ENDOWMENTS Act, 1951 — Section 41, 7
High Courts12 Oct 2007Dismissed
Meghanad Bhainsal and Others Vs State of Orissa and Another
Orissa High Court · (2008) 105 CLT 55 : (2007) 2 OLR 286 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts12 Oct 2007Dismissed
Trinath Das and Others Vs Prafulla Pradhani and Others
Orissa High Court · (2007) 2 OLR 100 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 145Limitation Act, 1963 — Article 59
High Courts12 Oct 2007
UFLEX Limited Vs State of Orissa and Others
Orissa High Court · (2008) 105 CLT 32 : (2007) 2 CTLJ 463 : (2007) 2 OLR 1004 Supp
Constitution of India, 1950 — Article 14, 19, 21, 226
High Courts12 Oct 2007Dismissed
Sri Brajaraj Das alias Dr. Braja Bhai Vs Pyarimohan Mohapatra and Others
Orissa High Court · (2008) 105 CLT 98 : (2007) 2 OLR 289 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 300, 311, 313, 397, 482Penal Code, 1860 (IPC) — Section 34, 469, 471, 500, 501
High Courts12 Oct 2007Dismissed
Jugal Kishore Behera Vs State of Orissa
Orissa High Court · (2008) 105 CLT 198
Criminal Procedure Code, 1973 (CrPC) — Section 161, 227, 245Penal Code, 1860 (IPC) — Section 34, 379, 411
High Courts12 Oct 2007Dismissed
State of Orissa Vs Naresh Chandra Barik and Others
Orissa High Court · (2007) CLT 744 Supp : (2007) 2 OLR 756 : (2007) OLR 744 Supp
Penal Code, 1860 (IPC) — Section 366, 368, 376
High Courts12 Oct 2007Dismissed
Debasis Jena and Another Vs Rajendra Kumar Das and Others
Orissa High Court · AIR 2008 Ori 49 : (2007) 2 OLR 93 Supp
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 96Limitation Act, 1963 — Section 5
High Courts12 Oct 2007Dismissed
State of Orissa and Others Vs K. Rajesekhar Senapathy
Orissa High Court · (2007) CLT 298 Supp
Civil Procedure Code, 1908 (CPC) — Section 80Orissa Forest Contract Rules, 1966 — Rule 40
High Courts12 Oct 2007Dismissed
Smt. Kiranmayi Mishra Vs State of Orissa
Orissa High Court · (2007) 2 OLR 284 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 304(B), 43, 498(A)
High Courts11 Oct 2007
Pramod Bagha @ Promod Kuner Bagha Vs State of Orissa
Orissa High Court · (2008) CLT 302 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 149, 302
High Courts11 Oct 2007Allowed
KJSL-Utkal (JV), a joint venture of Karamjeet Singh and Co. Ltd. and Utkal Highways Vs Mahanadi Coalfields Ltd. and Others
Orissa High Court · (2007) CLT 319 Supp
Orissa Sales Tax Act, 1947 — Section 2Sales of Goods Act, 1930 — Section 19, 19(2), 20, 5Transfer of Property Act, 1882 — Section 54
High Courts11 Oct 2007Allowed
Shri Jagannath Temple Managing Committee Vs Commissioner of Income Tax and Others
Orissa High Court · AIR 2008 Ori 37 : (2007) CLT 301 Supp : (2008) 218 CTR 568 : (2008) 299 ITR 56 : (2007) 2 OLR 973 Supp
Income Tax Act, 1961 — Section 10, 119, 139, 142, 194A
High Courts11 Oct 2007
Pramod Bagha @ Promod Kumar Bagha Vs State of Orissa
Orissa High Court · (2007) 2 OLR 279 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 439, 482Penal Code, 1860 (IPC) — Section 149, 302