Rama Bahadur Pandey (since dead after him Smt. Kewal Pandey and Others) Vs State of Orissa
Orissa High Court · (2009) CLT 1069 (Suppl Crl) : (2009) 1 OLR 306 Supp : (2009) OLR 1069 (Suppl Crl)
COURT ARCHIVE
32,463 judgments · page 743 of 1,624
Orissa High Court · (2009) CLT 1069 (Suppl Crl) : (2009) 1 OLR 306 Supp : (2009) OLR 1069 (Suppl Crl)
Orissa High Court · (2009) CLT 1049 (Suppl Crl)
Orissa High Court · (2009) 107 CLT 829 : (2009) 1 OLR 807
Orissa High Court · (2009) 1 OLR 1069 Supp
Orissa High Court · (2009) CLT 1317 (Suppl Crl) : (2009) 1 OLR 299 Supp : (2009) OLR 1317 (Suppl Crl)
Orissa High Court · (2009) 108 CLT 129 : (2008) 108 CLT 129 : (2009) 122 FLR 343 : (2009) 1 OLR 1011
Orissa High Court · (2009) 108 CLT 440 : (2009) 1 OLR 1063 Supp : (2009) 26 VST 565
Orissa High Court · AIR 2009 Ori 171 : (2009) CLT 116 Supp : (2009) 1 OLR 1061 Supp : (2009) OLR 116 Supp
Orissa High Court · (2010) 109 CLT 203 : (2009) 1 OLR 1059 Supp
Orissa High Court · (2009) 108 CLT 164 : (2010) 228 CTR 569 : (2011) 336 ITR 149 : (2009) OLR 791 Supp
Orissa High Court · (2009) CLT 1 Supp
Orissa High Court · (2009) CLT 109 Supp : (2009) 2 ILR (Ori) 25 : (2009) OLR 109 Supp
Orissa High Court · (2009) 04 OHC CK 0001
Orissa High Court · (2009) 108 CLT 57 : (2009) 1 OLR 295 Supp
Orissa High Court · (2009) 107 CLT 777 : (2009) 1 OLR 1049 Supp
Orissa High Court · (2009) 107 CLT 809 : (2009) 121 FLR 1045 : (2009) 1 OLR 793
Orissa High Court · (2009) 107 CLT 857 : (2009) ELR 512 : (2009) 1 OLR 1044 Supp
Orissa High Court · (2010) 109 CLT 129 : (2010) 1 OLR 689 Supp
Orissa High Court · (2009) 44 OCR 758
Orissa High Court · (2009) CLT 645 (Suppl Crl) : (2009) 1 OLR 284 Supp : (2009) OLR 645 (Suppl Crl)