High Courts13 Apr 2009Dismissed
Nityananda Sahu Vs State of Orissa
Orissa High Court · (2009) CLT 32 Supp : (2009) 1 OLR 321 Supp : (2009) OLR 32 Supp
Penal Code, 1860 (IPC) — Section 302
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 742 of 1,624
High Courts10 Apr 2009Dismissed
Saralabala Mohanty and Others Vs Bhikari Mohanty and Others
Orissa High Court · (2009) CLT 125 Supp
Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Act, 1972 — Section 12, 37
High Courts10 Apr 2009Dismissed
Dasara Soren Vs State of Orissa
Orissa High Court · (2010) 109 CLT 853 : (2009) CLT 999 (Suppl Crl)
Evidence Act, 1872 — Section 25, 26, 27, 8Penal Code, 1860 (IPC) — Section 201, 302
High Courts10 Apr 2009Dismissed
Bandhana Barla and Others Vs State of Orissa
Orissa High Court · (2009) 1 ILR (Ori) 712
Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Apr 2009Dismissed
Raghunath Mohanty Vs Juti Dei
Orissa High Court · (2009) 107 CLT 617 : (2009) 1 OLR 902 : (2009) 1 OLR 209
High Courts10 Apr 2009Dismissed
N.V. Krishnan Kutty Vs Union of India (UOI) and Others
Orissa High Court · (2009) 108 CLT 103 : (2009) 1 OLR 1090 Supp
Constitution of India, 1950 — Article 310, 311
High Courts10 Apr 2009Dismissed
State Vs Rajev Swain and Another Bhikari Ch. Swain Vs Rajev Swain and Others
Orissa High Court · (2009) CLT 1099 (Suppl Crl) : (2009) 2 ILR (Ori) 168 : (2009) 2 OLR 98 Supp : (2009) OLR 1099 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts10 Apr 2009
Ramakanta Mishra and Others Vs United Commercial Bank
Orissa High Court · AIR 2009 Ori 163 : (2010) 1 BC 312 : (2009) 108 CLT 804 : (2009) 1 OLR 1085 Supp
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 226Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 31A
High Courts09 Apr 2009Dismissed
Bhubani Rath and Others Vs Ramamani Bewa and Others
Orissa High Court · (2009) 108 CLT 161 : (2009) 1 OLR 1074 Supp
Constitution of India, 1950 — Article 226, 227
High Courts09 Apr 2009
Soubhagya Kumar Nayak Vs State of Orissa and Others
Orissa High Court · (2009) 108 CLT 120 : (2008) 108 CLT 120 : (2009) 1 OLR 933
Penal Code, 1860 (IPC) — Section 357, 448
High Courts09 Apr 2009Dismissed
Executive Engineer, Electrical, Jaipur Road Electrical Division Vs Presiding Officer, Industrial Tribunal and Others
Orissa High Court · (2009) 108 CLT 534 : (2010) 1 LLJ 23 : (2009) 2 OLR 819 Supp
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 2, 25F
High Courts09 Apr 2009Dismissed
Uttam Prasad Gupta Vs Orissa State Financial Corporation and Others
Orissa High Court · AIR 2010 Ori 3 : (2010) 1 BC 442 : (2009) CLT 34 Supp : (2009) 2 OLR 830 Supp : (2010) 6 RCR(Civil) 940
State Financial Corporations Act, 1951 — Section 29, 30
High Courts09 Apr 2009Dismissed
Sri Ranedra Pratap Swain Vs Returning Officer, 89-Athagarh Assembly Constitutency-Cum-Sub Collector, and Others
Orissa High Court · (2009) 1 ILR (Ori) 670 : (2009) 2 OLR 816 Supp
Constitution of India, 1950 — Article 226, 324(1), 327, 328, 329Representation of the People Act, 1951 — Section 80, 81
High Courts09 Apr 2009
Laxmipriya Mishra Vs State of Orissa and Others
Orissa High Court · (2009) CLT 26 Supp : (2009) 1 OLR 1078 Supp : (2009) OLR 26 Supp
Orissa Aided Educational Institutions Employees Retirement Benefits Rules, 1981 — Rule 8(2)Orissa Civil Services (Pension) Rules, 1992 — Rule 111Orissa Pension Rules, 1977 — Rule 73
High Courts09 Apr 2009Dismissed
Division Manager, New India Assurance Co. Ltd. Vs Akhaya Kumar Khuntia and Others
Orissa High Court · (2009) 108 CLT 112 : (2009) 2 OLR 824 Supp
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 141Employees Compensation Act, 1923 — Section 30
High Courts08 Apr 2009
Ramakanta Sahoo @ Rama @ Dillip Vs State of Orissa
Orissa High Court · (2009) 1 ILR (Ori) 725
Penal Code, 1860 (IPC) — Section 302, 312, 34
High Courts08 Apr 2009
Lokesh Patro and Another Vs Commissioner of Endowments and Others
Orissa High Court · (2009) 108 CLT 61 : (2009) 1 OLR 929
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9Orissa Hindu Religious Endowments Act, 1951 — Section 19
High Courts08 Apr 2009Allowed
Sabitri Devi and Others Vs Srikrushna Academy and Others
Orissa High Court · (2009) 2 OLR 468
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, Order 41 Rule 27
High Courts08 Apr 2009Dismissed
Aparna Sahu and Others Vs Raghunath Biswal and Others
Orissa High Court · (2009) 2 ILR (Ori) 92(1) : (2009) 2 OLR 809 Supp
Civil Procedure Code, 1908 (CPC) — Section 100Hindu Succession Act, 1956 — Section 30Succession Act, 1925 — Section 30, 57, 63
High Courts07 Apr 2009Allowed
Chakra Paraja ' Jani Vs State of Orissa
Orissa High Court · (2009) CLT 924 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 302, 304