High Courts21 Apr 2009Dismissed
Bhagirathi Mohapatra Vs Union of India (UOI) and Others
Orissa High Court · (2009) CLT 111 Supp
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 741 of 1,624
High Courts21 Apr 2009Dismissed
Sayambhu Digal Vs Hindustan Aeronautics Ltd. and Others
Orissa High Court · (2009) 1 ILR (Ori) 665 : (2009) 2 OLR 845 Supp
Constitution of India, 1950 — Article 12Criminal Procedure Code, 1973 (CrPC) — Section 248(1)Penal Code, 1860 (IPC) — Section 379, 380
High Courts21 Apr 2009
Basant Kumar Patnaik Vs State of Orissa and Others
Orissa High Court · (2009) 108 CLT 494 : (2009) 2 OLR 851 Supp
Constitution of India, 1950 — Article 14, 21
High Courts21 Apr 2009
Arabinda Dhali Vs Principal Secretary to Government of India, Ministry of Home Affairs and Others
Orissa High Court · (2009) 108 CLT 172 : (2009) 2 OLR 37
High Courts21 Apr 2009
Sanyasi Palasi @ Sania Vs State of Orissa
Orissa High Court · (2009) 108 CLT 109 : (2009) 2 OLR 458 Supp
Penal Code, 1860 (IPC) — Section 302, 304
High Courts20 Apr 2009
Smt. Namita Subudhi Vs Union of India (UOI) and Others
Orissa High Court · (2009) 108 CLT 209 : (2009) 122 FLR 839 : (2009) 2 OLR 156
Evidence Act, 1872 — Section 45
High Courts20 Apr 2009Allowed
Kinkar Prasad Mandal Vs State of Orissa
Orissa High Court · (2009) CLT 1017 (Suppl Crl) : (2009) 2 OLR 44
Prevention of Food Adulteration Act, 1954 — Section 13(2), 16(1A)(i)
High Courts20 Apr 2009Dismissed
Tulsiram Sahu Vs Union of India (UOI) and Others
Orissa High Court · (2009) CLT 30 Supp : (2009) 2 ILR (Ori) 1
High Courts17 Apr 2009Allowed
Bishnu Mohan Mohapatra Vs State of Orissa
Orissa High Court · (2009) CLT 954 (Suppl Crl) : (2009) 2 OLR 51
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 190, 427, 482Penal Code, 1860 (IPC) — Section 201, 425, 427, 441, 442
High Courts17 Apr 2009
Bipin Bihari Nag Vs State of Orissa
Orissa High Court · (2009) CLT 1095 (Suppl Crl) : (2009) CriLJ 3610 : (2009) 2 OLR 106 Supp : (2009) OLR 1095 (Suppl Crl) : (2011) 7 RCR(Criminal) 1396
Penal Code, 1860 (IPC) — Section 302, 304
High Courts17 Apr 2009Dismissed
Smt. Kuntala @ Sankuntala Mati Vs Smt. Rajalaxmi Nayak and Others
Orissa High Court · (2009) 1 OLR 325 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 482
High Courts17 Apr 2009Allowed
Chinar Jawaharlal Patro Vs State of Orissa (G.A. Department)
Orissa High Court · (2009) CLT 1029 (Suppl Crl) : (2009) CriLJ 3881 : (2009) 2 OLR 135 : (2010) 1 RCR(Criminal) 209
Criminal Procedure Code, 1973 (CrPC) — Section 190, 197, 319Prevention of Corruption Act, 1988 — Section 10, 11, 13, 15, 19
High Courts16 Apr 2009
National Aluminium Company Ltd., BBSR Vs Commissioner of Sales Tax and Others
Orissa High Court · (2009) 108 CLT 446 : (2009) 1 OLR 1113 Supp : (2009) 25 VST 404
Constitution of India, 1950 — Article 226, 227
High Courts16 Apr 2009
Shantilata Srichandan Vs State of Orissa and Others
Orissa High Court · (2009) CLT 120 Supp : (2009) 2 ILR (Ori) 99 : (2009) 1 OLR 1102 Supp
High Courts16 Apr 2009Dismissed
Satyananda Barik and Others Vs Anilai Dei and Another
Orissa High Court · (2009) 108 CLT 662 : (2009) 2 OLR 835 Supp
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts16 Apr 2009Dismissed
Khirodini Mohapatra and Others Vs State of Orissa and Others
Orissa High Court · AIR 2009 Ori 176 : (2009) 108 CLT 625 : (2009) 1 OLR 1104 Supp
Hindu Succession Act, 1956 — Section 12, 14
High Courts16 Apr 2009Dismissed
Prasanna Kumar Singh Vs Purandar Rout and Others
Orissa High Court · (2009) CLT 122 Supp : (2009) 2 OLR 840 Supp : (2009) OLR 122 Supp
Civil Procedure Code, 1908 (CPC) — Section 100Criminal Procedure Code, 1973 (CrPC) — Section 133
High Courts15 Apr 2009
Sudhir Kumar Agarwala Vs Commissioner of Income Tax and Others
Orissa High Court · (2009) 226 CTR 621 : (2011) 332 ITR 452
Income Tax Act, 1961 — Section 139, 143, 260A, 43B, 54EA
High Courts13 Apr 2009
D.K. Marine Products and Another Vs Central Bank of India and Another and Smt. Tanuja Kumari Ray and Others
Orissa High Court · (2009) 108 CLT 232 : (2009) 2 OLR 19
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13
High Courts13 Apr 2009
Duryodhan Lenka Vs Chairman of Board of Directors, Kalinga Gramya Bank and Others
Orissa High Court · (2009) 108 CLT 304 : (2009) 1 OLR 1096 Supp