High Courts30 Mar 2009
Prafulla Kumar Behera Vs State of Orissa and Others
Orissa High Court · (2009) 1 OLR 824
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 744 of 1,624
High Courts30 Mar 2009Dismissed
Gyanaranjan Pattnayak Vs State of Orissa and Another
Orissa High Court · (2010) 1 ALD(Cri) 32 : (2010) 1 BC 620 : (2009) CLT 641 (Suppl Crl) : (2009) CriLJ 2885 : (2009) 1 OLR 290 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts27 Mar 2009
Simachala ' Simachala Bisoyi Vs Special Land Acquisition Officer
Orissa High Court · (2009) CLT 2 Supp
Land Acquisition Act, 1894 — Section 11, 18, 30, 9(3)
High Courts27 Mar 2009Allowed
Prafulla Behera Vs Commissioner-cum-Secretary, School and Mass Education Department and Others
Orissa High Court · (2009) 108 CLT 44 : (2009) 2 OLR 807 Supp
Constitution of India, 1950 — Article 14, 309
High Courts27 Mar 2009
Lilasons Breweries Limited and Another Vs Sujata Manjari Pati
Orissa High Court · (2009) CLT 660 (Suppl Crl) : (2009) CriLJ 3265 : (2009) 1 OLR 826 : (2010) 6 RCR(Criminal) 485
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Mar 2009Dismissed
N.T.P.C. Ltd. and Another Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 619 : (2009) 121 FLR 971 : (2009) 3 LLJ 539 : (2009) 2 OLR 808 Supp
Industrial Disputes Act, 1947 — Section 10, 12, 2
High Courts27 Mar 2009
M.M. Enterprisers Vs Sachikant Routray and Another
Orissa High Court · (2010) 109 CLT 118 : (2009) 1 OLR 1040 Supp
Arbitration and Conciliation Act, 1996 — Section 11, 11(6)
High Courts27 Mar 2009Dismissed
Maheshwar Padhi Vs State of Orissa
Orissa High Court · (2009) 3 ALT(Cri) 27 : (2009) CLT 657 (Suppl Crl) : (2009) CriLJ 2742 : (2009) 1 OLR 263 Supp : (2009) OLR 657 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 307, 397
High Courts27 Mar 2009Allowed
Dhruba Charan Mohapatra Vs State of Orissa and Others
Orissa High Court · (2009) 108 CLT 65 : (2009) 1 OLR 953
Limitation Act, 1963 — Section 14, 5
High Courts27 Mar 2009Allowed
Paradeep Phosphates Ltd. Vs State of Orissa and Others
Orissa High Court · (2009) 107 CLT 796 : (2009) 1 OLR 1029 Supp
Constitution of India, 1950 — Article 14, 21
High Courts27 Mar 2009
Siddhartha Sen and Another Vs Registrar of Companies
Orissa High Court · (2009) CLT 1111 (Suppl Crl) : (2009) CriLJ 4078 : (2009) 1 OLR 267 Supp : (2010) 7 RCR(Criminal) 974
COMPANIES ACT, 1956 — Section 159, 162, 192, 211, 220Criminal Procedure Code, 1973 (CrPC) — Section 468, 472Mines Act, 1952 — Section 66, 79
High Courts27 Mar 2009Allowed
Ramesh Chandra Sahoo Vs State of Orissa
Orissa High Court · (2009) CLT 802 (Suppl Crl) : (2009) 1 OLR 275 Supp : (2009) OLR 802 (Suppl Crl)
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21
High Courts27 Mar 2009Allowed
Bipin Mahakud and Another Vs State of Orissa
Orissa High Court · (2009) CLT 650 (Suppl Crl) : (2009) 1 ILR (Ori) 621 : (2009) 1 OLR 281 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 392Penal Code, 1860 (IPC) — Section 302
High Courts26 Mar 2009
Miloo Mishra @ Mohapatra Vs Apun Kumar Mohapatra
Orissa High Court · AIR 2009 Ori 136 : (2009) 107 CLT 807 : (2010) 1 DMC 615 : (2009) 1 OLR 786 : (2011) 7 RCR(Civil) 1533
Hindu Marriage Act, 1955 — Section 13B
High Courts26 Mar 2009
Sri Pramod Kumar Tripathy Vs State of Orissa and Others
Orissa High Court · (2009) 1 OLR 1025 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 110Orissa Grama Panchayat Act, 1964 — Section 115, 115(1), 19, 25(1), 26Representation of the People Act, 1950 — Section 31
High Courts26 Mar 2009Allowed
Surya News Print and Papers Private Limited and Others Vs Branch Manager, State Bank of India
Orissa High Court · (2010) 1 BC 181 : (2009) 108 CLT 737 : (2009) 2 OLR 226
Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 20, 21
High Courts25 Mar 2009Dismissed
Bibhisan Saramadia and Another Vs State of Orissa
Orissa High Court · (2009) CLT 931 (Suppl Crl) : (2009) CriLJ 4528 : (2009) 1 OLR 259 Supp : (2009) OLR 931 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts25 Mar 2009Dismissed
Orissa Bridge and Construction Corporation Ltd. Vs Surendra Chandra Das and Others
Orissa High Court · (2009) 107 CLT 840 : (2009) 2 OLR 797 Supp
Industrial Disputes Act, 1947 — Section 10, 12, 2, 25F
High Courts25 Mar 2009
Manas Ranjan Das Vs State of Orissa and Others
Orissa High Court · (2009) 1 OLR 792
High Courts25 Mar 2009
Sri Saradakanta Panda Vs Poonam Padhi
Orissa High Court · AIR 2009 Ori 145 : (2009) CLT 815 (Suppl Crl) : (2009) 1 OLR 949 : (2011) 7 RCR(Civil) 1582
Hindu Marriage Act, 1955 — Section 13, 19, 9