High Courts16 Dec 2009
Meena Sahoo Vs Banita Samal and Others
Orissa High Court · (2010) 1 OLR 163
Gram Panchayat Act, 1964 — Section 31
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 715 of 1,624
High Courts16 Dec 2009
Narendra Kumar Gochhayat and Others Vs Pratima Lenka
Orissa High Court · (2010) CLT 709 (Suppl Crl) : (2010) 1 OLR 482 Supp : (2010) OLR 709 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 203, 204(4), 307Penal Code, 1860 (IPC) — Section 143, 179, 34, 354, 504
High Courts15 Dec 2009
Nilachal Das Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 404 : (2010) 1 OLR 980 Supp
High Courts15 Dec 2009Dismissed
Purna Chandra Nayak and Others Vs Nisakar Nayak
Orissa High Court · (2010) 1 ILR (Ori) 228
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 8 Rule 6A
High Courts14 Dec 2009Allowed
Sri V. Prasant Kumar Raju Vs Madras Cement Ltd.
Orissa High Court · (2010) CLT 42 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 205, 317, 482
High Courts14 Dec 2009
Rajesh Mohanty Vs Union of India (UOI) and Another
Orissa High Court · (2010) 109 CLT 504 : (2010) 1 OLR 971 Supp
High Courts11 Dec 2009Dismissed
Manoranjan Panda Vs Sailendra Narayan Praharaj and Others
Orissa High Court · (2010) 109 CLT 489 : (2010) 1 OLR 968 Supp
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 1
High Courts11 Dec 2009Dismissed
Smt. Prativa Kar Vs Ananda Chandra Das
Orissa High Court · AIR 2010 Ori 53 : (2010) 109 CLT 507 : (2010) 1 OLR 950 Supp
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 3
High Courts11 Dec 2009Dismissed
The State of Orissa Vs Ghanashyam Sahoo
Orissa High Court · (2010) 109 CLT 253 : (2010) 1 OLR 947 Supp
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts11 Dec 2009
Vik Associates and Chits Private Limited Vs Ashok Automobiles Mechanical and Electrical Engineer
Orissa High Court · (2010) 109 CLT 894 : (2010) 1 OLR 243
Companies Act, 1956 — Section 446(2)(b)
High Courts11 Dec 2009Allowed
Bhagirathi Mohapatra and Others Vs Gajendra Kumar Mohapatra
Orissa High Court · (2010) 109 CLT 698
Orissa Estates Abolition Act, 1951 — Section 39
High Courts11 Dec 2009Allowed
Bharat Sanchar Nigam Ltd. and Another Vs Dhanurdhar Champatiray
Orissa High Court · (2010) 1 ILR (Ori) 431
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts10 Dec 2009Allowed
Khetramani Jena and Others Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 499 : (2010) 1 OLR 934 Supp
Constitution of India, 1950 — Article 226
High Courts10 Dec 2009
Rukmini Prava Mohanty Vs State of Orissa
Orissa High Court · (2010) CLT 82 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 457
High Courts10 Dec 2009Dismissed
Rabindra Nath Das Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 420 : (2010) 1 OLR 940 Supp
Orissa Municipal Act, 1950 — Section 73, 75Orissa Municipal Rules, 1953 — Rule 424
High Courts10 Dec 2009Dismissed
Raj Kishore Sahu Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 411 : (2010) 125 FLR 913 : (2010) OLR 929 Supp
High Courts10 Dec 2009
Niranjan Konhar and Another Vs State of Orissa
Orissa High Court · (2010) CLT 538 (Suppl Crl) : (2010) 1 OLR 245 : (2010) OLR 538 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 302, 313
High Courts10 Dec 2009
Antaryami Nanda Vs Board of Management, Paradeep Port Trust and Others
Orissa High Court · (2010) 109 CLT 334 : (2010) 1 OLR 712
High Courts09 Dec 2009Dismissed
Western Electricity Supply Company of Orissa Ltd. Vs State of Orissa and Others
Orissa High Court · (2009) 12 OHC CK 0068
Orissa Electricity Reforms (Transfer of Assets, Liabilities, Properties and Personnel of GRIDCO to Distribution Companies) Rules, 1998 — Rule 6Right to Information Act, 2005 — Section 2