High Courts23 Dec 2009Dismissed
State of Orissa Vs Durga Charan Routray
Orissa High Court · AIR 2010 Ori 89 : (2010) 109 CLT 888 : (2010) 1 OLR 214
Arbitration and Conciliation Act, 1996 — Section 34, 9
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 714 of 1,624
High Courts23 Dec 2009
Gayasuddin Khan @ Gyasuddin Khan Vs State of Orissa
Orissa High Court · (2010) CLT 700 (Suppl Crl) : (2010) 1 OLR 499 Supp : (2010) OLR 700 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Dec 2009Dismissed
L.P. Electronics (O) Pvt. Ltd. and Another Vs Tirupati Electro Marketing Pvt. Ltd.
Orissa High Court · (2010) 3 BC 49 : (2010) CLT 703 (Suppl Crl) : (2010) 1 ILR (Ori) 231 : (2010) 1 OLR 493 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 415, 420, 482Evidence Act, 1872 — Section 43Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts23 Dec 2009Dismissed
Sadhu Charan Pradhan and Others Vs State Administrative Tribunal and Others
Orissa High Court · (2010) 109 CLT 325 : (2010) 1 OLR 999 Supp
Constitution of India, 1950 — Article 227
High Courts22 Dec 2009
Sanjukta Sahu Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 469 : (2010) 1 OLR 163 Supp
High Courts22 Dec 2009Dismissed
Sagrika Debata Vs Satyanarayan Debata and Another
Orissa High Court · AIR 2010 Ori 58 : (2010) 109 CLT 665 : (2011) 1 DMC 82 : (2010) 1 OLR 986 Supp : (2011) 7 RCR(Criminal) 1216
Hindu Marriage Act, 1955 — Section 13
High Courts22 Dec 2009Allowed
Bimalkanti Ghose Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 247 : (2010) 1 OLR 252
Forest (Conservation) Act, 1980 — Section 2
High Courts22 Dec 2009Allowed
Presidency Exports and Industries Ltd. Vs E. Shipping Private Ltd. and Others
Orissa High Court · (2010) 1 OLR 867
Arbitration and Conciliation Act, 1996 — Section 9
High Courts22 Dec 2009
United India Insurance Company Ltd. BBSR Vs Ullash Chandra Moharana and Others
Orissa High Court · (2010) 109 CLT 443 : (2010) OLR 992 Supp : (2011) 2 TAC 523
Motor Vehicles Act, 1988 — Section 166
High Courts19 Dec 2009Allowed
Manjulata Jena and Others Vs Parbati Lenka and Others
Orissa High Court · (2010) 1 OLR 301
Administrative Tribunals Act, 1985 — Section 28, 29
High Courts19 Dec 2009Dismissed
Vungarala Beraiah Naidu Vs Gajananda Agrawal
Orissa High Court · (2010) 1 ILR (Ori) 242
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts19 Dec 2009Allowed
Mahavir Auto Diagnostic Pvt. Ltd. Vs Manoj Aiyer
Orissa High Court · (2010) 1 ILR (Ori) 382
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(2), 482Penal Code, 1860 (IPC) — Section 34, 415, 420
High Courts19 Dec 2009Allowed
Dalu ' Sailendra Pradhan Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 386
Penal Code, 1860 (IPC) — Section 347, 375, 376
High Courts19 Dec 2009Dismissed
Biranchi Narayan Sahoo Vs State of Orissa
Orissa High Court · (2010) CLT 797 (Suppl Crl) : (2010) 1 ILR (Ori) 507 : (2010) 1 OLR 486 Supp
Penal Code, 1860 (IPC) — Section 300, 302, 304, 323
High Courts19 Dec 2009
Manoj Kumar Agarwal Vs State of Orissa
Orissa High Court · (2010) 1 ILR (Ori) 245
Criminal Procedure Code, 1973 (CrPC) — Section 468, 482Penal Code, 1860 (IPC) — Section 287, 304(A)
High Courts17 Dec 2009
Sukru Gouda Vs State of Orissa
Orissa High Court · (2010) CLT 516 (Suppl Crl) : (2004) 27 OCR 486
Penal Code, 1860 (IPC) — Section 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
High Courts17 Dec 2009
Land Acquisition Officer Vs Smt. Premasila Dei and Others
Orissa High Court · (2010) 109 CLT 252 : (2010) 1 OLR 985 Supp
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts17 Dec 2009
Golap Manjari Mallick and Others Vs State of Orissa
Orissa High Court · (2010) CLT 541 (Suppl Crl) : (2010) 1 OLR 248 : (2011) 6 RCR(Criminal) 1666
Criminal Procedure Code, 1973 (CrPC) — Section 190, 482Dowry Prohibition Act, 1961 — Section 4
High Courts16 Dec 2009
Sri Bhagirathi Panda and Others Vs State of Orissa and Others
Orissa High Court · (2010) CLT 825 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 202, 202(2)Penal Code, 1860 (IPC) — Section 34, 436
High Courts16 Dec 2009Dismissed
Puranmal Vs Smt. Geetarani
Orissa High Court · (2010) 125 FLR 730 : (2010) 1 OLR 680
Workmens Compensation Act, 1923 — Section 2(1)(d)(i)