High Courts06 Jan 2010
Sama Kirsani Vs State of Orissa
Orissa High Court · (2010) CLT 535 (Suppl Crl)
Penal Code, 1860 (IPC) — Section 300, 302, 304, 96
COURT ARCHIVE
Orissa High Court judgments
32,463 judgments · page 713 of 1,624
High Courts06 Jan 2010
Lingaraj Real Estates and Developers (P) Ltd. Vs State of Orissa and Another
Orissa High Court · (2010) 4 BC 622 : (2010) CLT 284 (Suppl Crl) : (2010) CriLJ 3138 : (2010) 2 Crimes 196 : (2010) 2 ILR (Ori) 422 : (2010) 1 OLR 439 : (2011) 6 RCR(Criminal) 1140
Criminal Procedure Code, 1973 (CrPC) — Section 205, 313Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts06 Jan 2010Dismissed
Board of Secondary Education Vs Mahendra Kumar Patel and Others
Orissa High Court · (2010) 109 CLT 393
Constitution of India, 1950 — Article 226
High Courts05 Jan 2010
Sudarsan Sethi Vs State of Orissa
Orissa High Court · (2010) CLT 303 (Suppl Crl) : (2010) 1 ILR (Ori) 747 : (2010) 1 OLR 506 Supp : (2010) OLR 303 (Suppl Crl)
Evidence Act, 1872 — Section 154Orissa Excise Act, 1947 — Section 47
High Courts05 Jan 2010
Hemanta Kumar Behera Vs State of Orissa and Another
Orissa High Court · (2010) CriLJ 3206
Criminal Procedure Code, 1973 (CrPC) — Section 319Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts05 Jan 2010
Manjulata Behera and Another Vs State of Orissa Hemanta Kumar Behera Vs State of Orissa ana Another
Orissa High Court · (2010) CLT 308 (Suppl Crl)
Criminal Procedure Code, 1973 (CrPC) — Section 319Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 201, 302, 304B, 34, 498A
High Courts05 Jan 2010
Rama Chandra Mallik Vs State of Orissa
Orissa High Court · (2010) CLT 301 (Suppl Crl) : (2010) 1 OLR 506 : (2010) OLR 301 (Suppl Crl)
Bihar and Orissa Excise Act, 1915 — Section 47(a), 47(f)
High Courts05 Jan 2010Dismissed
Bikram Ray Vs Smt. Jema Hembram and Another
Orissa High Court · (2011) 2 CivCC 821 : (2010) CLT 305 (Suppl Crl) : (2010) 2 Crimes 190 : (2010) 1 OLR 443 : (2011) 2 RCR(Civil) 420 : (2011) 2 RCR(Civil) 420 : (2011) 1 RCR(Criminal) 584 : (2011) 1 RCR(Criminal) 584
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 35
High Courts05 Jan 2010Allowed
Aditya Pratap Dhal Vs State of Orissa and Others
Orissa High Court · (2010) 109 CLT 812
High Courts05 Jan 2010Dismissed
Nilachal Hota Vs The Chief Security Commissioner of R.P.F., Eastern Railway and Others
Orissa High Court · (2010) 109 CLT 238
Constitution of India, 1950 — Article 226, 227
High Courts04 Jan 2010
Krushna Chandra Das and Others Vs The Chairman, CTC Gramya Bank and Others
Orissa High Court · (2010) 109 CLT 242 : (2010) 2 ILR (Ori) 530
Constitution of India, 1950 — Article 14
High Courts26 Dec 2009Dismissed
Karunakar Samal and Another Vs Member-Secretary, State Pollution Control Board and Another
Orissa High Court · (2010) 1 OLR 347
Air (Prevention and Control of Pollution) Act, 1981 — Section 31
High Courts24 Dec 2009Allowed
Pravanjan Patra Vs Republic of India and Others
Orissa High Court · (2010) 109 CLT 817 : (2010) 1 OLR 97 Supp
Banking Regulation Act, 1949 — Section 35Contract Act, 1872 — Section 19, 30Penal Code, 1860 (IPC) — Section 120A, 120B, 409, 415, 465
High Courts24 Dec 2009Allowed
Ajay Ku. Setha and Mahalapada Gram Panchayat Vs State Information Commission and Others
Orissa High Court · (2010) 1 ILR (Ori) 139
Right to Information Act, 2005 — Section 19, 19(8), 20, 20(1), 26
High Courts24 Dec 2009
Satyaranjan Kar Vs Chairman-cum-Managing Director, Grid Corporation of Orissa Ltd., BBSR and Others
Orissa High Court · (2010) 109 CLT 258 : (2010) 1 OLR 292
High Courts24 Dec 2009Allowed
Amarendra Pattnaik Vs Orissa Small Industries Corporation Ltd.
Orissa High Court · (2010) 109 CLT 416 : (2010) 1 OLR 239
High Courts24 Dec 2009
Tapan Kumar Samanta Vs Collector-cum-District Magistrate and Others
Orissa High Court · (2010) 1 OLR 221
Essential Commodities Act, 1955 — Section 6(A), 7
High Courts24 Dec 2009
Somanath ' Jogi Gouda and Others Vs State of Orissa
Orissa High Court · (2010) CLT 315 (Suppl Crl) : (2010) 1 OLR 610
Penal Code, 1860 (IPC) — Section 201, 302, 304II, 34
High Courts24 Dec 2009
ISS Constructions Vs Neeraj Cement Structural Ltd.
Orissa High Court · (2010) 109 CLT 307 : (2010) 1 OLR 1005 Supp
Arbitration and Conciliation Act, 1996 — Section 11(6)
High Courts24 Dec 2009Dismissed
RITHWIK Projects Ltd. and Another Vs Orissa Mining Corporation Ltd. and Another
Orissa High Court · (2010) 109 CLT 317 : (2010) 1 OLR 1016 Supp
Companies Act, 1956 — Section 48